Kerala High Court
Sajna V.P vs The State Of Kerala on 19 August, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
2025:KER:62786
WP(C) NO. 30439 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 19TH DAY OF AUGUST 2025 / 28TH SRAVANA, 1947
WP(C) NO. 30439 OF 2025
PETITIONERS:
1 SAJNA V.P
AGED 40 YEARS
W/O MUHAMMED RIYAS,
UPSA AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM DISTRICT
(RESIDING AT ALASSERI HOUSE,
PACHATTERI PO ,
MALAPPURAM DISTRICT ),
PIN - 676307
2 JAMSHEER .C
AGED 36 YEARS
S/O BEERAN KUTTY,
UPSA AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM DISTRICT
(RESIDING AT CHOMAYIL,
PARAMMAL ANGADI PO,
KADUGATHUKUND
MALAPPURAM DISTRICT ),
PIN - 676307
3 ARATHI
AGED 28 YEARS
W/O KIRAN TP,
UPSA AMUP SCHOOL,
AYYAYA, PONMUNDAM,
MALAPPURAM DISTRICT
(RESIDING AT VEKKAT (HO)
ADIRISSERI PO, CHILAVIL,
MALAPPURAM DISTRICT ),
PIN - 676307
4 SAMEERA KALADI
AGED 36 YEARS
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WP(C) NO. 30439 OF 2025
2
W/O ANAS,
UPSA AMUP SCHOOL,
AYYAYA, PONMUNDAM,
MALAPPURAM DISTRICT
(RESIDING AT KANJIRANGAL HOUSE,
OZHOOR PO, PULPARAMBA,
MALAPPURAM DISTRICT),
PIN - 676307
5 NASHA K
AGED 23 YEARS
W/O RASHEEK,
JUNIOR LANGUAGE ARABIC TEACHER,
AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM
(RESIDING AT KOTTUMAL HOUSE,
THANALUR P.O, THANALLUR,
MALAPPURAM),
PIN - 676307
6 SHIJI .K
AGED 30 YEARS
W/O PRASEETH,
UPSA AMUP SCHOOL,
AYYAYA, PONMUNDAM,
MALAPPURAM (RESIDING AT KALLERI HOUSE,
NIRAMANATHOOR PO,
VALLIKANJIRAM, MALAPPURAM),
PIN - 676307
7 MUHAMMED FASIL T
AGED 27 YEARS
S/O SAIDALAVI,
UPSA AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM
(RESIDING AT THODIYAN ULLAT HOUSE,
BHOOMIYOOR PO, KALIYATTUMUKK,
MALAPPURAM),
PIN - 676307
BY ADVS.
SHRI.V.A.MUHAMMED
SRI.M.SAJJAD
2025:KER:62786
WP(C) NO. 30439 OF 2025
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RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR GENERAL OF EDUCATION
JAGATHY, THIRUVANANTHAPURAM,
PIN - 695014
3 THE ASSISTANT EDUCATIONAL OFFICER
TANUR, MALAPPURAM DISTRICT,
PIN - 676307
4 THE MANAGER
AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM,
PIN - 676307
5 THE HEADMASTER
AMUP SCHOOL, AYYAYA,
PONMUNDAM, MALAPPURAM,
PIN - 676307
SMT. PARVATHY KOTTOL, GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.08.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) NO. 30439 OF 2025
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T.R. RAVI, J.
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W.P.(C) No.30439 of 2025
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Dated this the 19th day of August, 2025
JUDGMENT
The prayer in the writ petition is for a direction to the
respondents to grant approval to the appointment of the petitioners
on regular basis with attendant benefits, duly taking note of Exts.P12
and P13. The petitioners have preferred Ext.P17 representation
before the 1st respondent praying for the above reliefs and they seek
early disposal of the same.
In view of the limited prayer made, this writ petition is
disposed of directing the 1st respondent to consider and pass orders
on Ext.P17 representation taking note of Exts.P12 and P13 after
hearing the petitioners or their representative, at the earliest, at any
rate, within four months from the date of receipt of a copy of this
judgment.
Sd/-
T.R. RAVI
JUDGE
Pn
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WP(C) NO. 30439 OF 2025
APPENDIX OF WP(C) 30439/2025
PETITIONERS' EXHIBITS
Exhibit P-1 TRUE COPY OF THE ORDER NO . K.DIS
B/59948/2024 DATED 19.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 1ST PETITIONER
Exhibit P-2 TRUE COPY OF THE ORDER NO.K.DIS
B/59947/2024 DATED 19.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 2ND PETITIONER
Exhibit P-3 TRUE COPY OF THE ORDER NO. K.DIS
B/49207/2023 DATED 19.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 3RD PETITIONER
Exhibit P-4 TRUE COPY OF THE ORDER NO. K.DIS
B/49199/2023 DATED 19.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 4TH PETITIONER
Exhibit P-5 TRUE COPY OF THE ORDER NO. K.DIS
B/49198/2023 DATED 26.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 5TH PETITIONER
Exhibit P-6 TRUE COPY OF THE ORDER NO. K.DIS
B/49196/2023 DATED 05.06.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 6TH PETITIONER
Exhibit P-7 TRUE COPY OF THE ORDER NO. K.DIS
B/49209/2023 DATED 19.02.2024 OF THE AEO,
TANUR WITH RESPECT TO THE 7TH PETITIONER
Exhibit P-8 TRUE COPY OF THE G.O.(P).NO.12/2019/SJD
DATED 31.10.2019
Exhibit P-9 TRUE COPY OF THE ROSTER SUBMITTED BY THE
MANAGER
Exhibit P-10 TRUE COPY OF THE REQUISITION MADE BY THE
MANAGER BEFORE THE SPECIAL EMPLOYMENT
OFFICER DATED NIL
Exhibit P-11 TRUE COPY OF THE RECEIPT OF REQUISITION BY
THE SUB REGIONAL EMPLOYMENT OFFICER,
ERNAKULAM DATED 01.08.2023
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WP(C) NO. 30439 OF 2025
Exhibit P-12 TRUE COPY OF THE ORDER IN CIVIL APPEAL
NO.SLP NO.11373/2024 DATED 04.03.2025
Exhibit P-13 TRUE COPY OF THE G.O.(MS.) NO.43/2025/GEDN
DATED 17.03.2025
Exhibit P-14 TRUE COPY OF THE DECISION REPORTED IN 2021
(6) KHC 59 (CENTRAL FINANCE & INVESTMENTS
AND ANOTHER V. SECRETARY, KOTHAMANGNALAM
MUNICIPALITY AND OTHERS) DATED 01.10.2021
Exhibit P-15 TRUE COPY OF THE DECISION REPORTED IN 1997
KHC 114 (SOMUKUTTAN NAIR V. STATE OF
KERALA) DATED 18.02.1997
Exhibit P-16 TRUE COPY OF THE G.O.(MS.)NO.101/2023/GEDN
DATED 18.07.2023
Exhibit P-17 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE GOVERNMENT
DATED 18/06.2025
