Kerala High Court
M.Radhakrishnan Nair vs State Of Kerala on 1 August, 2025
2025:KER:57633
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947
WP(C) NO. 39876 OF 2015
PETITIONER/S:
1 M.RADHAKRISHNAN NAIR
AGED 43 YEARS, S/O.MANOHARAN PILLAI,
WORKING AS SENIOR ACCOUNTANT, THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., HEAD OFFICE, RESIDING
AT SAPURA, ISRO ROAD, KALLINGAL, NEDUMANGAD,
THIRUVANANTHAPURAM, PIN-695541.
2 M.SATHI
AGED 45 YEARS, D/O.MADHAVAN PILLAI,
WORKING AS ACCOUNTANT IN THIRUVANANTHAPURAM DISTRICT
CO-OPERATIVE BANK LTD., HEAD OFFICE RESIDING AT
THIRUVATHIRA HOUSE, K.P.(III)/288A, KAVADITHALAKAL,
CHURCH ROAD, VAZHAYILA, KARAKULAM P.O.,
THIRUVANANTHAPURAM, PIN-695566.
3 SANTHOSH V.B.
AGED 39 YEARS, S/O.C.VIDYADHARAN,
WORKING AS SENIOR ACCOUNTANT IN THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., HEAD OFFICE RESIDING
AT KARTHIKA, KAILATHUKONAM, KURAKKADA P.O.,
THIRUVANANTHAPURAM, PIN-695104.
4 BIJUSHA T.M.
AGED 45 YEARS, S/O.THAJUDEEN J.,
WORKING AS MANAGER IN THIRUVANANTHAPURAM DISTRICT CO-
OPERATIVE BANK LTD., HEAD OFFICE RESIDING AT AL-
SHADULI, KULAMUTTOM P.O., VARKALA, THIRUVANANTHAPURAM,
PIN-695144.
5 CHANDRASHEKHARAN NAIR K.
AGED 49 YEARS, S/O.KRISHNANKUTTY NAIR K.,
WORKING AS EXECUTIVE OFFICER IN THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., HEAD OFFICE RESIDING
AT NAVANEETHAM, KUDAVOOR P.O., THIRUVANANTHAPURAM,
PIN-695313.
WP(C) NO. 39876 OF 2015
2025:KER:57633
2
6 GOPINATH R.B.
AGED 42 YEARS, S/O.R.N.BALAKRISHNAN NAIR,
WORKING AS ACCOUNTANT AUDIT SECTION IN
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
LTD., HEAD OFFICE RESIDING AT PERUVILA, SEKT-47,
THAMARAKULAM LANE, SASTHAMANGALAM,
THIRUVANANTHAPURAM-695010.
7 SATHEESA CHANDRAN NAIR R.
AGED 53 YEARS, S/O.P.RAMAKRISHNA PILLAI,
WORKING AS ACCOUNTANT RESIDING AT TC/42/45,
ADIYANA VEEDU, SREEVARAHAM, TRIVANDRUM,
PIN-695004.
8 SUBASH KUMAR K.K.
AGED 46 YEARS, S/O.KUTTAPPAN,
WORKING AS SENIOR ACCOUNTANT DISTRICT CO-OPERATIVE
BANK LTD., RESMI NIVAS, TC 3/387, TKD ROAD,
MUTTADA P.O., THIRUVANANTHAPURAM, PIN-695025.
9 DILEEP KUMAR B.
AGED 47 YEARS, S/O.BHASKARAN NAIR,
WORKING AS BRANCH MANAGER, THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., VITHUARA BRANCH,
RESIDING AT THRAYAM, NEAR MUTHARAMMA, NEDUMANGAD,
NEDUMANGAD P.O., THIRUVANANTHAPURAM-695541.
10 SIJO RAJENDRAN
AGED 45 YEARS, D/O.RAJENDRAN V.N.,
WORKING AS SENIOR ACCOUNTANT, THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., RESIDING AT
ANUGRAHA, PALAYAMKUNNU P.O., VARKALA,
THIRUVANANTHAPURAM, PIN-695146.
11 BIJU R.
AGED 48 YEARS, S/O.LATE RAMACHANDRAN PILLAI,
WORKING AS BRANCH MANAGER, THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., HEAD OFFICE,
RESIDING AT RAJASREE, T.C.36/38(2), PETTA P.O.,
THIRUVANANTHAPURAM.
12 BIJU PAUL MANI
AGED 48 YEARS, S/O.L.J.MANI,
WORKING AS MANAGER, THIRUVANANTHAPURAM DISTRICT
CO-OPERATIVE BANK LTD., HEAD OFFICE, CHIKKAKONAM
WP(C) NO. 39876 OF 2015
2025:KER:57633
3
P.O., KARAKULAM, THIRUVANANTHAPURAM-695564.
13 RENJITH K.S.
AGED 41 YEARS, S/O.K.KRISHNAN,
WORKING AS SENIOR ACCOUNTANT, THIRUVANANTHAPURAM
DISTRICT CO-OPERATIVE BANK LTD., HEAD OFFICE,
KUNNUKUZHI BRANCH, T.C.5/2/60(1), AMBADI,
KOWDIAR P.O., THIRUVANANTHAPURAM.
BY ADVS.
SRI.M.H.HANIL KUMAR
SHRI.M.R.DHANIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATIVE GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR
CO-OPERATIVE DEPARTMENT, OFFICE OF THE REGISTRAR,
PETTA P.O., THIRUVANANTHAPURAM-695004.
3 DISTRICT CO-OPERATIVE BANK
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BUILDING,
EAST FORT P.O., THIRUVANANTHAPURAM -695023
REPRESENTED BY ITS GENERAL MANAGER.
BY ADV
SRI. THOMAS ABRAHAM, R3
SRI. TONY AUGUSTINE, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01.08.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 39876 OF 2015
2025:KER:57633
4
JUDGMENT
On 18.07.2025 the following order was passed:-
"Learned counsel for the petitioner
in W.P.(C) No.38550 of 2015 sought
adjournment.
No representation for the
petitioner in W.P.(C) No.39876 of 2015.
Post on 01.08.2025 in the 100 list.
If there is no representation for the
petitioner in W.P.(C) No.39876 of 2015 on
the next date of posting, the Court may
dismiss the Writ Petition for non-
prosecution."
2. Today also there is no representation for the
petitioner in W.P.(C) No.39876 of 2015.
The writ petition is therefore dismissed for default.
Sd/-
S.MANU
JUDGE
ANK
WP(C) NO. 39876 OF 2015
2025:KER:57633
APPENDIX OF WP(C) 39876/2015
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER NO.EM(1) 38023/15
DT.27-11-15 ISSUED BY THE REGISTRAR OF
CO-OPERATIVE SOCIETIES ALONG WITH ENGLISH
TRANSLATION.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF
GO(MS)NO.51/2015/CO-OPERATIVE DT.31-3-
2015 ALONG WITH ENGLISH TRANSLATION.
EXHIBIT P3 TRUE COPY OF THE GO(MS)NO.79/86/CO-
OP.DT.30-9-86.
EXHIBIT P4 TRUE COPY OF THE GO(P)NO.118/2015/CO-
OP.DT.17-9-2015 ALONG WITH ENGLISH
TRANSLATION.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DT.10-11-2003
IN OP 38367/2002 OF THIS HON'BLE COURT.
RESPONDENT'S EXHIBITS
EXHIBIT R2(a) TRUE COPY OF GO(P) NO.118/2015/CO-OP
DATED 17.09.2015.
