Kerala High Court
Asokan.B vs Secretary To Government on 4 April, 2025
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 4th DAY OF APRIL 2025 / 14TH CHAITHRA, 1947
WP(C) NO. 13724 OF 2024
PETITIONERS:
M.K.ABOOBACKER,
AGED 59 YEARS
S/O. M.P.KUTTY, RESIDING AT MOOLAYIL HOUSE,
1
VAZHAKKALA VILLAGE, KAKKANAD,KANAYANNUR TALUK,
ERNAKULAM, PIN - 682030
M.K.UMMER,
AGED 57 YEARS
S/O. M.P.KUTTY, RESIDING AT MOOLAYIL HOUSE,
2
VAZHAKKALA VILLAGE, KAKKANAD, KANAYANNUR
TALUK, ERNAKULAM, PIN - 682030
M.K.ABDUL SALAM,
AGED 46 YEARS
3 S/O. M.F.KUTTY, RESIDING AT MOOLAYIL HOUSE,
VAZHAKKALA VILLAGE, KAKKANAD, KANAYANNUR
TALUK, ERNAKULAM-682030, PIN - 68203
BY ADVS.
C.S.AJITH PRAKASH
T.K.DEVARAJAN
BABU M.
M.B.SOORI
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
2
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
AKASH JOSHI
XAVIER K.K.
KRISHNENDU.D
RESPONDENTS:
THRIKKAKARA MUNICIPALITY,
REPRESENTED BY ITS SECRETARY, THRIKKAKARA,
1
ERNAKULAM, PIN - 682030
THE SECRETARY,
THRIKKAKARA MUNICIPALITY, THRIKKAKARA,
2
ERNAKULAM, PIN - 682030
ASOKAN.B ,
S/O BALAKRISHNAN , PRESIDENT, VYLOPPILLY
RESIDENTIAL SOCIETY,
3 REGN.NO.EKM/TC/234/20191/85, ABBASHOUSE, CLUB
JUNCTION, EDAPPALLY ERNAKULAM KOCHI
( IMPLEADED ADDL.R3 AS PER ORDER DATED
29/05/2024 IN IA 1/2024 IN WP(C) 13724/2024)
BY ADVS.
S.JAMAL, SC, THRIKKAKARA MUNICIPALITY
PRAVEEN K. JOY
SRI.S.JAMAL, SC, SRI.DHEERAJ A.S. ,GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2025, ALONG WITH WP(C).3711/2024,
6223/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 4th DAY OF APRIL 2025 / 14TH CHAITHRA, 1947
WP(C) NO. 3711 OF 2024
PETITIONER:
NICOLAS P. DIAS,
AGED 75 YEARS
MERCY VILLA, CLUB JUNCTION, VAZHAKALA VILLAGE,
EDAPALLY P.O., KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI-682024.
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
SINEESH K.M.
RESPONDENTS:
1 THE SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
4
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
THE CHIEF TOWN PLANNER,
OFFICE OF THE CHIEF TOWN PLANNER, NANTHANCODE,
2
THIRUVANATHAPURAM, PIN - 695003
THE SENIOR TOWN PLANNER,
REGIONAL TOWN PLANNING OFFICE, CIVIL STATION,
3
KAKKANAD ERNAKULAM, KOCHI, PIN - 682030
THRIKKAKARA MUNICIPAL COUNCIL,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
4 ERNAKULAM, KOCHI, REPRESENTED BY ITS
SECRETARY, PIN - 682030
THE SECRETARY,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
5
ERNAKULAM, KOCHI, PIN - 682030
M.K. ABOOBACKER,
AGED 59 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
6
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
M.K. UMMER,
AGED 57 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
7
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
8 M.K. ABDUL SALAM,
AGED 46 YEARS
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
5
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
BY ADVS.
S.JAMAL, SC, THRIKKAKARA MUNICIPALITY
C.S.AJITH PRAKASH
T.K.DEVARAJAN
BABU M.
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
AKASH JOSHI
KRISHNENDU.D
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2025, ALONG WITH WP(C).13724/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 4th DAY OF APRIL 2025 / 14TH CHAITHRA, 1947
WP(C) NO. 6223 OF 2024
PETITIONER:
ASOKAN.B,
AGED 46 YEARS
S/O BALAKRISHNAN, PRESIDENT, VYLOPPILLY
RESIDENTIAL SOCIETY, REGN. NO.EKM/TC/ 234/
2019, 1/85, ABBAS HOUSE, CLUB JUNCTION,
EDAPPALLY, ERNAKULAM, KOCHI, PIN - 682024
BY ADV PRAVEEN K. JOY
RESPONDENTS:
SECRETARY TO GOVERNMENT,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
1 GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
CHIEF TOWN PLANNER,
OFFICE OF CHIEF TOWN PLANNER,PUBLIC
2
BUILDING,THIRUVANANTHAPURAM, PIN - 695003
3 THE SENIOR TOWN PLANNER,
REGIONAL TOWN PLANNING OFFICE,CIVIL STATION,
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
7
KAKKANAD,ERNAKULAM, PIN - 682030
THE THRIKKAKARA MUNICIPAL COUNCIL,
THRIKKAKARA MUNICIPALITY,REPRESENTED BY ITS
4
CHAIRMAN, THRIKKAKARA, PIN - 682021
THE SECRETARY,
THRIKKAKARA
5 MUNICIPALITY,THRIKKAKARA,ERNAKULAM, PIN -
682021
M.K.ABOOBACKER,
S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKALA
6
VILLAGE, KAKKANAD, PIN - 682030
M.K.UMMER,
S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
7
VILLAGE,KAKKANAD, PIN - 682030
M.K.ABDUL SALAM,
S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
8
VILLAGE, KAKKANAD, PIN - 682030
INSTACURE SURGICAL MEDICAL CENTRE PVT.LTD,
REPRESENTED BY ITS MANAGING DIRECTOR DR.(COL)
9 K.RAVEENDRAN NAIR,CLUB JUNCTION, EDAPPALLY
TOLL, KOCHI, PIN - 682024
BY ADVS.
S.JAMAL, SC, THRIKKAKARA MUNICIPALITY
C.S.AJITH PRAKASH
T.K.DEVARAJAN
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
8
BABU M.
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
AKASH JOSHI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2025, ALONG WITH WP(C).13724/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 4th DAY OF APRIL 2025 / 14TH CHAITHRA, 1947
WP(C) NO. 6604 OF 2024
PETITIONER:
NICOLAS P. DIAS,
AGED 75 YEARS
S/O PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
VAZHAKALA VILLAGE, EDAPALLY P.O., KANAYANNUR
TALUK, ERNAKULAM DISTRICT, KOCHI, PIN - 682024
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
SINEESH K.M.
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, LOCAL SELF
GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
10
THE CHIEF TOWN PLANNER,
OFFICE OF THE CHIEF TOWN PLANNER, NANTHANCODE,
2
THIRUVANATHAPURAM, PIN - 695003
THE SENIOR TOWN PLANNER,
REGIONAL TOWN PLANNING OFFICE, CIVIL STATION,
3
KAKKANAD ERNAKULAM, KOCHI, PIN - 682030
THRIKKAKARA MUNICIPAL COUNCIL,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
4 ERNAKULAM, KOCHI, REPRESENTED BY ITS
SECRETARY, PIN - 682030
THE SECRETARY,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
5
ERNAKULAM, PIN - 682030
M.K. ABOOBACKER,
AGED 59 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
6
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, PIN - 682030
M.K. UMMER,
AGED 57 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
7
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
8 M.K. ABDUL SALAM,
AGED 46 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
11
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
BY ADVS.
S.JAMAL, SC, THRIKKAKARA MUNICIPALITY
C.S.AJITH PRAKASH
T.K.DEVARAJAN
BABU M.
ANCY THANKACHAN
NIDHIN RAJ VETTIKKADAN
AKASH JOSHI
KRISHNENDU.D
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2025, ALONG WITH WP(C).13724/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 4th DAY OF APRIL 2025 / 14TH CHAITHRA, 1947
WP(C) NO. 40593 OF 2024
PETITIONER:
NICOLAS P. DIAS,
AGED 75 YEARS
S/O PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
VAZHAKALA VILLAGE, EDAPALLY P.O., KANAYANNUR
TALUK, ERNAKULAM DISTRICT, KOCHI, PIN - 682024
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
SINEESH K.M.
SHILPA P.S.
UNNIKRISHNAN H.
RESPONDENTS:
THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, LOCAL SELF
1 GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE CHIEF TOWN PLANNER,
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
13
OFFICE OF THE CHIEF TOWN PLANNER, NANTHANCODE,
THIRUVANATHAPURAM, PIN - 695003
THE SENIOR TOWN PLANNER,
REGIONAL TOWN PLANNING OFFICE, CIVIL STATION,
3
KAKKANAD ERNAKULAM, KOCHI, PIN - 682030
THRIKKAKARA MUNICIPAL COUNCIL,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
4 ERNAKULAM, KOCHI REPRESENTED BY ITS SECRETARY,
PIN - 682030
THE SECRETARY,
THRIKKAKARA MUNICIPALITY, THRIKKARA,
5
ERNAKULAM, KOCHI, PIN - 682030
M.K. ABOOBACKER,
AGED 59 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
6
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
M.K. UMMER,
AGED 57 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
7
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
8 M.K. ABDUL SALAM,
AGED 46 YEARS
S/O M.P. KUTTY, MOOLAYIL HOUSE, VAZHAKALA
VILLAGE, KAKKANAD, KANAYANNUR TALUK, ERNAKULAM
DISTRICT, KOCHI, PIN - 682030
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
14
BY ADVS.
C.S. AJITH PRAKASH
T.K.DEVARAJAN(K/253/1993)
BABU M.(K/1324/2019)
ANCY THANKACHAN(K/1704/2019)
KRISHNENDU.D(K/001297/2021)
XAVIER K.K.(K/000036/2024)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2025, ALONG WITH WP(C).13724/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
15
JUDGMENT
[WP(C) Nos.13724/2024, 3711/2024, 6223/2024,
6604/2024, 40593/2024]
Pursuant to the directions issued by this Court
on 30.07.2024 in W.P.(C) Nos.13724, 6223, 6604,
3711 of 2024, an order has been passed by the
Municipality granting occupancy certificate to the
builder, the writ petitioner in W.P(C) No.13724 of
2024. The occupancy certificate so granted is
challenged in W.P.(C) Nos.46597 and 3217 of 2024.
2. In view of the challenge to the occupancy
certificate, the other writ petitions filed before the
issuance of the Municipality have become
infructuous.
Accordingly, WP(C) Nos.13724/2024,
3711/2024, 6223/2024, 6604/2024 and 40593/2024
are closed as infructuous without prejudice to the
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
contentions of the parties in W.P.(C) Nos.46597 and
3217 of 2024.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
GBG
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
APPENDIX OF WP(C) 3711/2024
PETITIONER EXHIBITS
TRUE COPY OF THE JUDGMENT DATED
19.6.2023 IN W.P.(C) NO.19920/2019,
W.P.(C) NO.35181/2015, W.P.(C)
NO.17964/2016, W.P.(C) NO.701/2017,
Exhibit P-1
W.P.(C) NO.12888/2020, W.P.(C)
NO.12446/2022 AND W.P.(C) NO.3448/2023
OF THIS HONOURABLE COURT
TRUE COPY OF THE JUDGMENT DATED
19.9.2023 IN W.A. NO. 1455/2023, W.A.
NO. 1463/2023, W.A. NO.1344/2023, W.A.
Exhibit P- 2 NO.1399/2023, AND W.A. NO.1592/2023 OF
THE DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE ORDER DATED
29.11.2023 IN R.P. NO. 1126/2023, R.P.
NO.1143/2023, R.P.NO.1151/2023, R.P.
Exhibit P-3 NO. 1161/2023 AND 1168/2023 OF THE
DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE DETAILED STATEMENT
DATED 28.12.2023 SUBMITTED BY THE
PETITIONER TO THE 5TH RESPONDENT
Exhibit P-4
TOGETHER WITH DOCUMENTS MARKED AS
ANNEXURE 1 TO 9
Exhibit P-5 TRUE COPY OF THE PETITION DATED
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
6.1.2024 SUBMITTED BY THE PETITIONER
TO THE 2ND RESPONDENT WITHOUT
ANNEXURES WITH POSTAL ACKNOWLEDGMENT
TRUE COPY OF THE COMPLAINT DATED
19.1.2024 SUBMITTED BY THE PETITIONER
TO THE 5TH RESPONDENT TOGETHER WITH
Exhibit P-6
POSTAL RECEIPT AND POSTAL
ACKNOWLEDGMENT
TRUE COPY OF THE PRINT OUT OF E-MAIL
DATED 19.1.2024 FROM THE EMAIL ID-
Exhibit P-7 [email protected] TO THE EMAIL
[email protected]
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P-8 DATED 24.1.2024
TRUE PHOTOGRAPHS SHOWING THE
Exhibit P-9 UNAUTHORISED CONSTRUCTION
TRUE COPY OF THE ORDER DATED
27.11.2023 IN COMPLAINT NO. 127/2015
OF THE HONOURABLE OMBUDSMAN FOR LOCAL
Exhibit P-10
SELF GOVERNMENT INSTITUTIONS,
THIRUVANANTHAPURAM
RESPONDENT EXHIBITS
A true copy of the application filed
Exhibit R6(p) for final fire NOC
Exhibit R6(q) A true copy of the chellan dated
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
03.02.2024
A true copy of the proceedings of the
Thahasildar (Land Records) Kanayannoor
Exhibit R6(a) dated 05.02.2021 issued to the Village
Officer Vazhakala
A true copy of the land tax receipt
issued by the Vazhakkala Village dated
Exhibit R6(b)
29.04.2023 to the deponent
A true copy of the Judgment in W.P.(C)
Exhibit R6(c) No 7168/2021 dated 23.03.2022
A true copy of the Building permit No:
BA /234/13 dated 10/09/2013 issued by
Exhibit R6(d)
the Thrikkakkara Municipality
A true copy of the Judgment in OS
232/2015 dated 10.12.2018 of the
Exhibit R6(e)
Munsiff Court Ernakulam
A true copy of the impleading petition
filed by the wife of the petitioner
Exhibit R6(f)
herein in W.P.(C) 35181/2015
A true copy of the Judgment in W.A No
Exhibit R6(h) 804/2019 dated 03.04.2019
Exhibit R6(i) A true copy of the memo dated
05.09.2023 filed by the Hospital
Tenant in Appeal No 286/2019 before
the Tribunal for Local Self Government
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A true copy of the Judgment in CMA No
Exhibit R6(j) 24/2021 dated 30.06.2022
A true copy of the common Judgment in
Exhibit R6(k) W.P.(C) 10630/2021 and 10924/2021
A true copy of the interim order dated
Exhibit R6(l) 13.05.2022 in W.P.(C) 15611/2022
A true copy of the judgment in W.P.(C)
Exhibit R6(m) 15611/2022 dated 16.08.2022
A true copy of the written submission
filed by this deponent before the 5th
respondent on behalf of other
Exhibit R6(n)
applicants for occupancy dated
31.12.2023
A true copy of the notice issued by
the 5th respondent to the deponent
Exhibit R6(o)
herein dated 18.01.2024
A true photograph of the water tank
Exhibit R6(r) construction
A true copy of the common Judgment in
W.P.(C) No 37858/2017 and 21832/2017
Exhibit R6(g)
dated 04.12.2018
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
APPENDIX OF WP(C) 6223/2024
PETITIONER EXHIBITS
TRUE COPY OF THE ORDER NO.
C1/9632/2016 DATED 01.06.2017 ISSUED
Exhibit P1
BY THE CHIEF TOWN PLANNER, TRIVANDRUM
TRUE COPY OF THE COMMON JUDGMENT IN
Exhibit P2 WPC NO.12888/2020 DATED 19.06.2023
TRUE COPY OF THE COMMON JUDGMENT IN WA
Exhibit P3 NO.1592/2023 DATED 19.09.2023
TRUE COPY OF THE COMMON ORDER IN RP
NO.1126/2023 AND CONNECTED CASES DATED
Exhibit P4
29.11.2023
TRUE COPY OF THE LETTER ISSUED TO THE
Exhibit P5 MUNICIPALITY DATED 28.12.2023
TRUE COPY OF THE ORDER NO.T P-
3358/2022 ISSUED BY THE MUNICIPALITY
Exhibit P6
DATED 04.01.2024
TRUE COPY OF THE ORDER NO. B A
234/2013 ISSUED BY THE MUNICIPALITY
Exhibit P7
DATED 18.01.2024
RESPONDENT EXHIBITS
Exhibit R6(a) A true copy of the land tax receipt
dated 08.02.2021 issue by the
Vazhakkala Village Office
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A true copy of the possession
certificate dated 11-08-2023 issued by
Exhibit R6(b) the Village Officer Vazhakkala to the
deponent
A true copy of the building permit No
BA/234/13 dated 10-09-2013 issued by
Exhibit R6(c)
the Thrikkakara Municipality
A true copy of the common Judgment in
W.P.(C) 37858/2017 and W.P.(C)
Exhibit R6(d)
21832/2017 dated 04.12.2018
A true copy of the impleading
application filed by Jemma Mercy
Exhibit R6(f) Simethy in W.P.(C) 35181/2015 dated
05.03. 2021
A true copy of the closure notice
issued by the hospital tenant to the
Exhibit R6(h)
Municipality dated 27-09-2023
A true copy of the affidavit and
petition IA.NO.1/2023 in W.P.(C).
Exhibit R6(i) 19920/2019 dated 20-05-2023 filed by
the deponent
A true copy of the judgment in W.P.
Exhibit R6(j) (C).35181/2015
Exhibit R6(e) A true copy of the proceedings No:
D/2002/18/ DDC dated 29.10.2018 of
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
convenor of the Regularization
committee in the matter of
construction of the respondents
building
A true copy of the order
No.C1/9632/2016 dated 02-03-2019 of
Exhibit R6(l)
the CTP
A true copy of order in IA.667/2019 in
Appeal No.286/19 of LSGD dated 02-07-
Exhibit R6(m)
2019 Tribunal
A true copy of the not pressed memo
dated 5-9-2023 filed by the 9th
Exhibit R6(n) respondent herein in Appeal
A true copy of the judgment in W.P.(C)
Exhibit R6(o) .7168/2021 dated 25-03-2022
A true copy of the License issued by
the Municipality on 13-3-2015 to the
Exhibit R6(p)
9th respondent
A true copy of the Affidavit in
Support of W.P.(C) 12888/2020 dated
Exhibit R6(g)
22.06.2020
A true copy of the judgment in W.P.(C)
Exhibit R6(q) .25748/2013 dated 26-11-2013
Exhibit R6(k) A true copy of the Writ Appeal
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
PETITIONER EXHIBITS
TRUE PHOTOCOPY OF THE NOTICE DATED
22.08.2024 ISSUED BY SECRETARY,
Exhibit P8
THRIKKAKARA MUNICIPALITY
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
APPENDIX OF WP(C) 6604/2024
PETITIONER EXHIBITS
TRUE COPY OF THE JUDGMENT DATED
19.6.2023 IN W.P.(C) NO.19920/2019,
W.P.(C) NO.35181/2015, W.P.(C)
NO.17964/2016, W.P.(C) NO.701/2017,
Exhibit P-1
W.P.(C) NO.12888/2020, W.P.(C)
NO.12446/2022 AND W.P.(C) NO.3448/2023
OF THIS HONOURABLE COURT
TRUE COPY OF THE JUDGMENT DATED
19.9.2023 IN W.A. NO. 1455/2023, W.A.
NO. 1463/2023, W.A. NO.1344/2023, W.A.
Exhibit P-2 NO.1399/2023, AND W.A. NO.1592/2023 OF
THE DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE ORDER DATED
29.11.2023 IN R.P. NO. 1126/2023, R.P.
NO.1143/2023, R.P.NO.1151/2023, R.P.
Exhibit P-3 NO. 1161/2023 AND 1168/2023 OF THE
DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE DETAILED STATEMENT
DATED 28.12.2023 SUBMITTED BY THE
PETITIONER TO THE 5TH RESPONDENT
Exhibit P-4
TOGETHER WITH DOCUMENTS MARKED AS
ANNEXURE 1 TO 9
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TRUE COPY OF THE PETITION DATED
6.1.2024 SUBMITTED BY THE PETITIONER
Exhibit P-5 TO THE 2ND RESPONDENT WITHOUT
ANNEXURES WITH POSTAL ACKNOWLEDGMENT
TRUE COPY OF THE COMPLAINT DATED
19.1.2024 SUBMITTED BY THE PETITIONER
TO THE 5TH RESPONDENT TOGETHER WITH
Exhibit P-6
POSTAL RECEIPT AND POSTAL
ACKNOWLEDGMENT
TRUE COPY OF THE PRINT OUT OF E-MAIL
DATED 19.1.2024 FROM THE EMAIL ID-
Exhibit P-7 [email protected] TO THE EMAIL
[email protected]
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P-8 DATED 24.1.2024
TRUE COPY OF THE ORDER NO. TP1-
3358/2022 DATED 4.1.2024 SERVED BY THE
Exhibit P-9 5TH RESPONDENT ON 7.2.2024 TO THE
PETITIONER WITH ENVELOPE
TRUE COPY OF THE NOTICE BEARING NO.
BA234/2013 DATED 18.1.2024 ISSUED TO
Exhibit P- 10
THE 6TH RESPONDENT
RESPONDENT EXHIBITS
Exhibit R6(a) A true copy of the proceedings of the
Thahasildar (Land Records) Kanayannoor
dated 05.02.2021 issued to the Village
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
Officer Vazhakala
PETITIONER EXHIBITS
TRUE COPY OF THE BUILDING PERMIT NO.
BA.234/13 DATED 10.9.2013 AS REVISED
Exhibit P-11 ON 13.5.2014 ISSUED BY THE 5TH
RESPONDENT
RESPONDENT EXHIBITS
A true copy of the land tax receipt
issued by the Vazhakkala Village dated
Exhibit R6(b)
29.04.2023 to the deponent
A true copy of the Judgment in W.P.(C)
Exhibit R6(c) No 7168/2021 dated 25.03.2022
A true copy of the Building permit No:
BA /234/13 dated 10/09/2013 issued by
Exhibit R6(d)
the Thrikkakkara Municipality
A true copy of the impleading petition
filed by the wife of the petitioner
Exhibit R6(f)
herein in W.P.(C) 35181/2015
A true copy of the Judgment in W.A No
Exhibit R6(h) 804/2019 dated 03.04.2019
A true copy of the memo dated
05.09.2023 filed by the Hospital
Exhibit R6(i) Tenant in Appeal No 286/2019 before
the Tribunal for Local Self Government
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A true copy of the Judgment in CMA No
Exhibit R6(j) 24/2021 dated 30.06.2022
A true copy of the common Judgment in
Exhibit R6(k) W.P.(C) 10630/2021 and 10924/2021
A true copy of the interim order dated
Exhibit R6(l) 13.05.2022 in W.P.(C) 15611/2022
A true copy of the judgment in W.P.(C)
Exhibit R6(m) 15611/2022 dated 16.08.2022
A true copy of the written submission
filed by this deponent before the 5th
respondent on behalf of other
Exhibit R6(n)
applicants for occupancy dated
31.12.2023 without its annexures
A true copy of the application filed
Exhibit R6(o) for final fire NOC
A true copy of the chellan dated
Exhibit R6(p) 03.02.2024
A true photograph of the water tank
Exhibit R6(q) construction is produced
A true copy of the common Judgment in
W.P.(C) No 37858/2017 and 21832/2017
Exhibit R6(g)
dated 04.12.2018
Exhibit R6(e) A true copy of the Judgment in OS
232/2015 dated 10.12.2018 of the
Munsiff Court Ernakulam
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
PETITIONER EXHIBITS
TRUE COPY OF THE COMPLAINT DATED
11.3.2024 SUBMITTED BEFORE THE 5TH
Exhibit P12
RESPONDENT BY THE APPLICANT
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P13 DATED 11.3.2024
TRUE COPY OF THE APPLICATION DATED
18.2.2022 SUBMITTED BY THE APPLICANT
Exhibit P14
TO THE 5TH RESPONDENT
TRUE COPY OF THE OBJECTION DATED
24.5.2024 SUBMITTED BEFORE THE 5TH
Exhibit P15
RESPONDENT BY THE APPLICANT
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P16 DATED 24.5.2024
TRUE COPY OF THE NOTICE NO.TP1-3358/22
Exhibit P17 DATED 22.8.2024
TRUE COPY OF THE COVERING LETTER DATED
23.8.2024 WITH ACKNOWLEDGMENT DATED
Exhibit P18 24.8.2024 OF THE SUPERINTENDENT SMT.
SALINI SAM
TRUE PRINT OUT OF THE KSMART
ACKNOWLEDGMENT DATED 24.8.2024, WITH
Exhibit P-19 APPLICATION NUMBER PGRG-00022955-2024
TO SECRETARY THRIKKAKARA MUNICIPALITY
(SYSTEM GENERATED)
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TRUE COPY OF THE FLIGHT TICKET DATED
Exhibit P-20 21.8.2024
TRUE COPY OF THE TRAIN TICKET DATED
Exhibit P-21 22.8.2024
TRUE COPY THE ORDER DATED 12.9.2024
NO.TP1-3358/2022 (B.A-234/2013) PASSED
Exhibit P-22 BY THE 5TH RESPONDENT SECRETARY WITH
ENVELOPE
RESPONDENT EXHIBITS
True copy of the WP(C).12446/2023
Exhibit R6(r) without its annexures
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
APPENDIX OF WP(C) 40593/2024
PETITIONER EXHIBITS
TRUE COPY OF THE JUDGMENT DATED
19.6.2023 IN W.P.(C) NO.35181/2015,
W.P.(C) NO.17964/2016, W.P.(C)
NO.701/2017, W.P.(C) NO.19920/2019,
Exhibit P-1
W.P.(C) NO.12888/2020, W.P.(C)
NO.12446/2022 AND W.P.(C) NO.3448/2023
OF THIS HONOURABLE COURT
TRUE COPY OF THE JUDGMENT DATED
19.9.2023 IN W.A. NO. 1455/2023, W.A.
NO. 1463/2023, W.A. NO.1344/2023, W.A.
Exhibit P-2 NO.1399/2023, AND W.A. NO.1592/2023 OF
THE DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE ORDER DATED
29.11.2023 IN R.P. NO. 1126/2023, R.P.
NO.1143/2023, R.P.NO.1151/2023, R.P.
Exhibit P-3 NO. 1161/2023 AND 1168/2023 OF THE
DIVISION BENCH OF THIS HONOURABLE
COURT
TRUE COPY OF THE DETAILED STATEMENT
DATED 28.12.2023 SUBMITTED BY THE
PETITIONER TO THE 5TH RESPONDENT
Exhibit P-4
TOGETHER WITH DOCUMENTS MARKED AS
ANNEXURE 1 TO 9
Exhibit P-5 TRUE COPY OF THE PETITION DATED
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
6.1.2024 SUBMITTED BY THE PETITIONER
TO THE 2ND RESPONDENT WITHOUT
ANNEXURES WITH POSTAL ACKNOWLEDGMENT
TRUE COPY OF THE COMPLAINT DATED
19.1.2024 SUBMITTED BY THE PETITIONER
TO THE 5TH RESPONDENT TOGETHER WITH
Exhibit P-6
POSTAL RECEIPT AND POSTAL
ACKNOWLEDGMENT
TRUE COPY OF THE PRINT OUT OF E-MAIL
DATED 19.1.2024 FROM THE EMAIL ID-
Exhibit P-7 [email protected] TO THE EMAIL
[email protected]
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P-8 DATED 24.1.2024
TRUE COPY OF THE ORDER NO. TP1-
3358/2022 DATED 4.1.2024 SERVED BY THE
Exhibit P-9 5TH RESPONDENT ON 7.2.2024 TO THE
PETITIONER WITH ENVELOPE
TRUE COPY OF THE NOTICE BEARING NO.
BA234/2013 DATED 18.1.2024 ISSUED TO
Exhibit P-10 THE 6TH RESPONDENT BY THE SECRETARY,
THRIKKAKARA MUNICIPALITY
TRUE COPY OF THE BUILDING PERMIT NO.
BA.234/13 DATED 10.9.2013 AS REVISED
Exhibit P-11 ON 13.5.2014 ISSUED BY THE 5TH
RESPONDENT
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TRUE COPY OF THE PETITIONER'S
COMPLAINT DATED 11.3.2024 SUBMITTED
Exhibit P-12 BEFORE THE 5TH RESPONDENT BY THE
APPLICANT
. TRUE COPY OF THE KSMART
Exhibit P-13 ACKNOWLEDGMENT DATED 11.3.2024
TRUE COPY OF THE APPLICATION DATED
18.2.2022 SUBMITTED BY THE APPLICANT
Exhibit P-14
TO THE 5TH RESPONDENT
TRUE COPY OF THE PETITIONER'S
OBJECTION DATED 24.5.2024 SUBMITTED
Exhibit P-15
BEFORE THE 5TH RESPONDENT
TRUE COPY OF THE KSMART ACKNOWLEDGMENT
Exhibit P-16 DATED 24.5.2024
TRUE COPY OF THE ORDER DATED 30.7.2024
IN W.P.(C) NO.6604/2024 OF THIS
Exhibit P-17
HONOURABLE COURT
TRUE COPY OF THE NOTICE NO.TP1-3358/22
DATED 22.8.2024 ISSUED BY THE 5TH
Exhibit P-18
RESPONDENT
TRUE COPY OF THE COVERING LETTER DATED
23.8.2024 WITH ACKNOWLEDGMENT DATED
Exhibit P-19 24.8.2024 OF THE SUPERINTENDENT SMT.
SALINI SAM
Exhibit P-20 TRUE PRINT OUT OF THE KSMART
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
ACKNOWLEDGMENT DATED 24.8.2024, WITH
APPLICATION NUMBER PGRG-00022955-2024
TO SECRETARY THRIKKAKARA MUNICIPALITY
(SYSTEM GENERATED)
TRUE COPY OF THE ORDER DATED 29.8.2024
IN W.P.(C) NO.6604/2024 OF THIS
Exhibit P-21
HONOURABLE COURT
TRUE COPY OF THE ORDER DATED 12.9.2024
NO.TP1-3358/2022 (B.A-234/2013) PASSED
Exhibit P-22 BY THE 5TH RESPONDENT SECRETARY WITH
ENVELOPE
TRUE COPY OF THE ORDER DATED 8.10.2024
IN W.P.(C) NO.6604/2024 OF THIS
Exhibit P- 23
HONOURABLE COURT
TRUE COPY OF THE ORDER NO. TP1-3358/22
DATED 16.10.2024 ISSUED BY THE 5TH
RESPONDENT TOGETHER WITH THE MEMO
Exhibit P-24 DATED 16.10.2024 PRODUCED BY THE
STANDING COUNSEL FOR THE 4TH
RESPONDENT IN W.P.(C) NO. 13724/2024
TRUE COPY OF THE ORDER DATED
21.10.2024 IN W.P.(C) NO. 6604/2024 OF
Exhibit P-25
THIS HON'BLE COURT
Exhibit P-26 TRUE COPY OF THE ORDER NO. TP1-
3358/2022 (BA-234/2013) DATED
4.11.2024 ISSUED BY THE SECRETARY
ALONG WITH THE MEMO DATED 7.11.2024 IN
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TRUE COPIES OF THE SALE DEED
NO.689/1991 DATED 2.5.1991 ON THE FILE
Exhibit P- 27
OF THE S.R.O., THRIKKAKARA
TRUE COPIES OF THE SALE DEED
NO.691/1991 DATED 2.5.1991, ON THE
Exhibit P- 28
FILE OF THE S.R.O., THRIKKAKARA
TRUE COPY OF THE TAX RECEIPT DATED
9.4.2024 NO.KL07021605203/2024 ISSUED
FROM THE VILLAGE OFFICE, VAZHAKKALA IN
Exhibit P-29
RESPECT OF THE PROPERTY COVERED BY
EXHIBIT P27
TRUE COPY OF THE TAX RECEIPT DATED
9.4.2024 NO.KL07021605205/2024 ISSUED
FROM THE VILLAGE OFFICE, VAZHAKKALA IN
Exhibit P-30
RESPECT OF THE PROPERTY COVERED BY
EXHIBIT P28
RESPONDENT EXHIBITS
A true copy of the land tax receipt
issued by the Vazhakkala Village dated
Exhibit R6(b)
29.04.2023 to the deponent
A true copy of the Judgment in W.P.(C)
Exhibit R6(c) No 7168/2021 dated 25.03.2022
Exhibit R6(d) A true copy of the Building permit No:
BA /234/13 dated 10/09/2013 issued by
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
the Thrikkakkara Municipality
A true copy of the proceedings of the
Thahasildar (Land Records) Kanayannoor
Exhibit R6(a) dated 05.02.2021 issued to the Village
Officer Vazhakala
A true copy of occupancy certificate
dated 18.11.2024 issued by the
Exhibit R6(e) Secretary of the Municipality to the
deponent
PETITIONER EXHIBITS
TRUE COPY OF THE OCCUPANCY CERTIFICATE
NO.BA-234/2013 DATED 18.11.2024 TO
Exhibit P31 RESPONDENTS 6 TO 8 ISSUED BY THE 5TH
RESPONDENT
TRUE COPY OF THE JUDGMENT DATED
9.12.2024 IN THE CONTEMPT OF COURT
Exhibit P32 CASE NO.2916/2024 OF THIS HONOURABLE
COURT
TRUE COPY OF THE REPORT NO.
CTPVG/198/13, CTPVIG/967/14 AND
CTPVG/247/15 DATED 30.10.2015 ISSUED
BY THE CHIEF TOWN PLANNER (VIGILANCE)
Exhibit P33 TO THE 4TH RESPONDENT MUNICIPALITY
WITH THE LETTER DATED 3.3.2016 OF THE
STATE PUBLIC INFORMATION OFFICER TO
THE PETITIONER
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TRUE COPY OF THE WRIT PETITION IN W.P.
(C) NO. 17964/2016 DATED 18.5.2016
Exhibit P34
WITHOUT EXHIBITS
TRUE COPY OF THE REPORT/LETTER NO. D-
3284/16 DATED 27.1.2017 OF THE 3RD
Exhibit P35 RESPONDENT SUBMITTED TO THE 5TH
RESPONDENT SECRETARY
TRUE COPY OF THE JUDGMENT DATED
23.2.2017 IN W.P.(C) NO. 5261/2017 OF
Exhibit P36
THIS HONOURABLE COURT
TRUE COPY OF THE ORDER NO.
C1/9632/2016 DATED 1.8.2017 OF THE 2ND
Exhibit P37
RESPONDENT
TRUE COPY OF THE ORDER DATED 9.8.2018
IN APPEAL NO. 753/2017 OF THE TRIBUNAL
Exhibit P38
FOR LOCAL SELF GOVERNMENT INSTITUTIONS
TRUE COPY OF THE ORDER NO.
C1/9632/2016 DATED 2.3.2019 ISSUED BY
Exhibit P39
THE 2ND RESPONDENT
TRUE COPY OF THE ORDER DATED
31.10.2023 IN APPEAL NO. 286/2019 ON
THE FILE OF THE TRIBUNAL FOR LOCAL
Exhibit P40
SELF GOVERNMENT INSTITUTIONS,
THIRUVANANTHAPURAM
Exhibit P41 TRUE COPY OF THE REGULARIZATION
APPLICATION OF RESPONDENTS 6 TO 8
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
TOGETHER WITH LETTER NO. BA-101/18-19
DATED 18.7.2018 OF THE 5TH RESPONDENT
TO THE 3RD RESPONDENT
TRUE COPY OF THE ORDER NO. D/2002/2018
DATED 29.10.2018 OF THE DISTRICT
Exhibit P42 COMMITTEE OF KERALA TOWN PLANNING
DEPARTMENT
TRUE COPY OF THE LETTER NO.
128/RB1/2019/LSGD DATED 29.5.2019
Exhibit P43
ISSUED TO THE PETITIONER
TRUE COPY OF THE KERALA MUNICIPALITY
BUILDING (REGULARIZATION OF
Exhibit P44 UNAUTHORIZED CONSTRUCTIONS) RULES,
TRUE COPY OF THE AFFIDAVIT DATED
14.7.2022 IN W.P.(C) NO. 19920/2019
Exhibit P45 FILED BY THE 5TH RESPONDENT SECRETARY,
THRIKKAKARA MUNICIPALITY
TRUE COPY OF THE REPORT NO. TP1-
3358/22 DATED 3.10.2022 FILED BY THE
5TH RESPONDENT TOGETHER WITH MEMO
Exhibit P46 DATED 7.10.2022 IN W.P.(C)
NO.35181/2015 BEFORE THIS HONOURABLE
COURT
Exhibit P47 TRUE COPY OF THE ORDER DATED 17.12.
2024 IN CRL.M.C. NO. 269/2019 OF THIS
HONOURABLE COURT
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
APPENDIX OF WP(C) 13724/2024
PETITIONER EXHIBITS
A TRUE COPY OF THE REVISED BUILDING
Exhibit P1 PERMIT NO.BA 34/13 DATED 10-9-2013
A TRUE COPY OF THE OCCUPANCY
CERTIFICATE FOR THE COMPLETED AREA OF
Exhibit P2 THE BUILDING DATED 05-09-2019 ISSUED
BY THE THRIKKAKARA MUNICIPALITY
THE TRUE COPY OF THE PROPERTY TAX
RECEIPT DATED 05-01-2013 ISSUED BY THE
Exhibit P3
THRIKKAKARA MUNICIPALITY
A TRUE COPY OF THE JUDGMENT DATED 04-
Exhibit P4 12-2018 IN W.P.(C) NO.21832/2017
A TRUE COPY OF THE COMMON JUDGMENT IN
W.P.(C) 19920/2019 AND CONNECTED CASE
Exhibit P5
DATED 19-06-2023
A TRUE COPY OF THE COMMON JUDGMENT
A TRUE COPY OF THE COMMON JUDGMENT IN
Exhibit P7 RP.NO.1161/2023 DATED 29-11-2023
A TRUE COPY O FHTE PROCEEDINGS NO.TP
1-3358/2022 DTED 04-01-2024 ISSUED BY
Exhibit P8
THE SECRETARY
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A TRUE COPY OF THE PROCEEDINGS NO.BA
Exhibit P9 234/2013 DATED 18-01-2024
Exhibit P10 A TRUE COPY OF THE E CHALLAN SHOWING
THE REMITTANCEOF RS.62300 FOR FIRE NOC
BEFORE THE TREASURY
A TRUE COPY OF THE NOC ISSUED BY THE
DEPARTMENT OF FIRE AND RESCUE SERVICES
Exhibit P11
DATED 27-03-2024
A TRUE COPY OF THE INTEGRATED CONSENT
Exhibit P12 TO OPERATE -RENEWAL DATED 26-3-19
A TRUE COPY OF THE CONSENT LETTER
ISSUED BY INSTACURE SURGICAL AND
MEDICAL CENTRE PVT LTD TO THE
Exhibit P13
ENVIRONMENTAL ENGINEER KSPCB DATED 18-
01-2024
A TRUE COPY OF THE RELEVANT PAGE OF
Exhibit P14 THE APPLICATION FORMAT
A TRUE COPY OF THE ONLINE APPLICATION
RECEIPT DATED 06-02-2024 EVIDENCING
Exhibit P15 THE SUBMISSION OF THE APPLICATION BY
THE PETITIONER BEFORE THE PCB
A TRUE COPY OF THE APPLICATION
SUBMITTED BY VOLTAMPS ENGINEERING TO
Exhibit P16 THE DEPUTY CHIEF ELECTRICAL INSPECTORS
DATED 21-03-2024
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A TRUE COPY OF THE E-CHALLAN DATED 20-
Exhibit P17 03-2024
Exhibit P18 A TRUE COPY OF THE COMPLETION
CERTIFICATE DATED 10-03-2024
A SET OF REVISED PLAN SUBMITTED BEFORE
Exhibit P19 THE MUNICIPALITY
TRUE COPY OF THE STATEMENT FILED IN
WP(C).6604/2024 DATED 9-04-2024 BY THE
Exhibit P20
MUNICIPALITY
TRUE COPY OF THE REPRESENTATION DATED
18-04-2024 SUBMITTED BY THE PETITIONER
Exhibit P21 BEFORE THE SECRETARY OF THE
MUNICIPALITY
A TRUE COPY OF THE RECEIPT SHOWING THE
SUBMISSION OF REPRESENTATION DATED 19-
Exhibit P22
04-2024 ISSUED BY THE MUNICIPALITY
A TRUE COPY OF THE LETTER ISSUED BY
THE DEPUTY CHIEF ELECTRICAL INSPECTOR
Exhibit P23
DATED 17.05.2024 TO THE1ST PETITIONER
A TRUE COPY OF THE NOC ISSUED BY THE
DEPUTY CHIEF ELECTRICAL INSPECTOR FOR
Exhibit P24 NAME CHANGE IN THE ELECTRICAL
INSPECTORATE DATED 17.05.2024
Exhibit P25 A TRUE COPY OF THE PAYMENT RECEIPT NO
989167735
2025:KER:29280
WP(C) NOS. 13724, 3711, 6223, 6604, 40593 OF 2024
A TRUE COPY OF THE REPLY SUBMITTED BY
THE MUNICIPALITY DATED 05.06.2024 TO
Exhibit P26
THE PETITIONER
Exhibit P27 A TRUE COPY OF THE CONSENT TO OPERATE
ISSUE BY THE POLLUTION CONTROL BOARD
DATED 20-06-2024
A true copy of the Judgment dated
Exhibit P29 25.03.2022 in WPC 7168/2021 2021
A true copy of the communication of
the District Collector Ernakulam dated
01.12.2023 issued to the 1st
Exhibit P30
petitioner and Smt. Jemma Mercy
Simethy
A true copy of the communication
issued by the Tahasildar land records
Exhibit P28
to the Village officer dated 5.2.2021
