Citation : 2025 Latest Caselaw 7583 Ker
Judgement Date : 3 April, 2025
2025:KER:29602
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4672 OF 2025
CRIME NO.3/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP,
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4673/2025,
4678/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4673 OF 2025
CRIME NO.8/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP,
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4678 OF 2025
CRIME NO.1123/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4679 OF 2025
CRIME NO.1124/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4680 OF 2025
CRIME NO.1130/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4682 OF 2025
CRIME NO.1129/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP,
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4683 OF 2025
CRIME NO.1128/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4684 OF 2025
CRIME NO.1155/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4685 OF 2025
CRIME NO.1156/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4687 OF 2025
CRIME NO.1160/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4688 OF 2025
CRIME NO.1120/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4689 OF 2025
CRIME NO.1117/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4691 OF 2025
CRIME NO.1064/2024 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4694 OF 2025
CRIME NO.1119/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4697 OF 2025
CRIME NO.1109/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHAANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4698 OF 2025
CRIME NO.1116/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4701 OF 2025
CRIME NO.1115/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4702 OF 2025
CRIME NO.1045/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4703 OF 2025
CRIME NO.1111/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4704 OF 2025
CRIME NO.1112/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4705 OF 2025
CRIME NO.1064/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4707 OF 2025
CRIME NO.9/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4708 OF 2025
CRIME NO.10/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4709 OF 2025
CRIME NO.201/2024 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4711 OF 2025
CRIME NO.733/2024 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4712 OF 2025
CRIME NO.17/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4714 OF 2025
CRIME NO.1108/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4715 OF 2025
CRIME NO.1063/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4716 OF 2025
CRIME NO.200/2024 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4718 OF 2025
CRIME NO.35/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
AGED 28, S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4720 OF 2025
CRIME NO.289/2023 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4721 OF 2025
CRIME NO.1106/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4722 OF 2025
CRIME NO.1062/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4723 OF 2025
CRIME NO.47/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4724 OF 2025
CRIME NO.262/2023 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4725 OF 2025
CRIME NO.123/2023 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4726 OF 2025
CRIME NO.64/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4727 OF 2025
CRIME NO.1105/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4729 OF 2025
CRIME NO.1057/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031.
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4731 OF 2025
CRIME NO.81/2024 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689 550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4732 OF 2025
CRIME NO.1133/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4733 OF 2025
CRIME NO.243/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4734 OF 2025
CRIME NO.1058/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4738 OF 2025
CRIME NO.258/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4741 OF 2025
CRIME NO.1136/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4743 OF 2025
CRIME NO.436/2024 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4744 OF 2025
CRIME NO.1055/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4747 OF 2025
CRIME NO.1860/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4749 OF 2025
CRIME NO.1134/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4751 OF 2025
CRIME NO.1050/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4753 OF 2025
CRIME NO.437/2024 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4756 OF 2025
CRIME NO.1173/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4757 OF 2025
CRIME NO.1865/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4758 OF 2025
CRIME NO.1048/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4759 OF 2025
CRIME NO.1122/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4760 OF 2025
CRIME NO.622/2023 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4762 OF 2025
CRIME NO.259/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4763 OF 2025
CRIME NO.1051/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4764 OF 2025
CRIME NO.266/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4765 OF 2025
CRIME NO.1137/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4766 OF 2025
CRIME NO.1043/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4767 OF 2025
CRIME NO.268/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4768 OF 2025
CRIME NO.1141/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4769 OF 2025
CRIME NO.1041/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4770 OF 2025
CRIME NO.1143/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4772 OF 2025
CRIME NO.694/2024 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4773 OF 2025
CRIME NO.1144/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAM SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4775 OF 2025
CRIME NO.303/2024 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4776 OF 2025
CRIME NO.1145/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREAARAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4780 OF 2025
CRIME NO.282/2024 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4781 OF 2025
CRIME NO.332/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA DISTRICT, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4783 OF 2025
CRIME NO.375/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4784 OF 2025
CRIME NO.1146/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4785 OF 2025
CRIME NO.1140/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMASADHANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4786 OF 2025
CRIME NO.606/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
76
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4787 OF 2025
CRIME NO.1068/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4789 OF 2025
CRIME NO.1150/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4790 OF 2025
CRIME NO.1147/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4791 OF 2025
CRIME NO.670/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
80
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4795 OF 2025
CRIME NO.1152/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4796 OF 2025
CRIME NO.18/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4798 OF 2025
CRIME NO.1151/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
83
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4800 OF 2025
CRIME NO.1066/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4801 OF 2025
CRIME NO.19/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
85
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4802 OF 2025
CRIME NO.26/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4803 OF 2025
CRIME NO.1164/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4804 OF 2025
CRIME NO.1153/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
88
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4805 OF 2025
CRIME NO.29/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
89
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4806 OF 2025
CRIME NO.1069/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
90
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4807 OF 2025
CRIME NO.20/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4808 OF 2025
CRIME NO.1166/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4810 OF 2025
CRIME NO.1165/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
SREERAMA SADHANAM, KURIYANNOOR,
PATHANAMTHITTA, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
93
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4811 OF 2025
CRIME NO.35/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4812 OF 2025
CRIME NO.21/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
95
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4813 OF 2025
CRIME NO.1075/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4815 OF 2025
CRIME NO.23/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
97
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4816 OF 2025
CRIME NO.37/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4817 OF 2025
CRIME NO.1074/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
99
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4819 OF 2025
CRIME NO.40/2023 OF CYBER CRIME POLICE STATION,
PATHANAMTHITTA, Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
100
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4820 OF 2025
CRIME NO.25/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4821 OF 2025
CRIME NO.1078/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
102
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4822 OF 2025
CRIME NO.1077/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4823 OF 2025
CRIME NO.1076/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHAKRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
104
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4824 OF 2025
CRIME NO.30/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4825 OF 2025
CRIME NO.33/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
106
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4826 OF 2025
CRIME NO.38/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4827 OF 2025
CRIME NO.39/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
108
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4828 OF 2025
CRIME NO.47/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
109
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4829 OF 2025
CRIME NO.41/2023 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
110
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4830 OF 2025
CRIME NO.49/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
111
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4831 OF 2025
CRIME NO.50/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4832 OF 2025
CRIME NO.867/2022 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4833 OF 2025
CRIME NO.52/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
114
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4834 OF 2025
CRIME NO.964/2022 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
115
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4835 OF 2025
CRIME NO.56/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN-689550, PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4836 OF 2025
CRIME NO.967/2022 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
117
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4837 OF 2025
CRIME NO.59/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4838 OF 2025
CRIME NO.975/2022 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4839 OF 2025
CRIME NO.61/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
120
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4840 OF 2025
CRIME NO.1885/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
121
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4841 OF 2025
CRIME NO.983/2022 OF Aranmula Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR, PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
122
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4842 OF 2025
CRIME NO.62/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS, S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
123
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4843 OF 2025
CRIME NO.1956/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
124
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4844 OF 2025
CRIME NO.65/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
125
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4847 OF 2025
CRIME NO.1893/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
126
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4849 OF 2025
CRIME NO.68/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
127
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4850 OF 2025
CRIME NO.69/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
128
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4851 OF 2025
CRIME NO.2031/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
129
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4854 OF 2025
CRIME NO.71/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4859 OF 2025
CRIME NO.2032/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4861 OF 2025
CRIME NO.2036/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
132
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4885 OF 2025
CRIME NO.77/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4891 OF 2025
CRIME NO.83/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
134
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4894 OF 2025
CRIME NO.84/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
135
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4909 OF 2025
CRIME NO.91/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
136
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4910 OF 2025
CRIME NO.89/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
137
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4911 OF 2025
CRIME NO.1046/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
138
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4913 OF 2025
CRIME NO.96/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
139
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4914 OF 2025
CRIME NO.1017/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
140
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4915 OF 2025
CRIME NO.97/2023 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
141
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4917 OF 2025
CRIME NO.1040/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT, PIN -
689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
142
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4920 OF 2025
CRIME NO.2037/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
143
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4923 OF 2025
CRIME NO.1019/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
144
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4925 OF 2025
CRIME NO.2098/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4926 OF 2025
CRIME NO.1033/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
146
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4928 OF 2025
CRIME NO.2042/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
147
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4929 OF 2025
CRIME NO.1994/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
148
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4933 OF 2025
CRIME NO.2020/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
HRITHWIK.C.S, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
149
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4934 OF 2025
CRIME NO.1032/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
150
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4936 OF 2025
CRIME NO.1021/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA,
SADANAM,KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
151
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4938 OF 2025
CRIME NO.2011/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
152
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4940 OF 2025
CRIME NO.2014/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4944 OF 2025
CRIME NO.2057/2022 OF Thiruvalla Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
154
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4945 OF 2025
CRIME NO.1039/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
155
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 4964 OF 2025
CRIME NO.1034/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
156
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 5006 OF 2025
CRIME NO.1022/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
G.SUDHEER, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
157
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947
BAIL APPL. NO. 5007 OF 2025
CRIME NO.1023/2022 OF Koipuram Police Station,
Pathanamthitta
PETITIONER/S:
ANANTHA KRISHNAN
AGED 28 YEARS
S/O ANILKUMAR, SREERAMA SADANAM,
KURIYANNOOR,PATHANAMTHITTA DISTRICT,
PIN - 689550
BY ADV C.S.MANU
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV
NOUSHAD.K.A, SR.PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON 03.04.2025, ALONG WITH Bail Appl..4672/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
158
P.V.KUNHIKRISHNAN, J
--------------------------------
B.A.Nos. 4672/2025, 4673/2025,4678/2025,
4679/2025,4680/2025,4682/2025, 4683/2025,
4684/2025,4685/2025,4687/2025,4688/2025,
4689/2025,4691/2025,4694/2025, 4697/2025,
4698/2025, 4701/2025, 4702/2025, 4703/2025,
4704/2025, 4705/2025, 4707/2025, 4708/2025,
4709/2025, 4711/2025, 4712/2025, 4714/2025,
4715/2025, 4716/2025, 4718/2025, 4720/2025,
4721/2025, 4722/2025, 4723/2025, 4724/2025,
4725/2025, 4726/2025, 4727/2025, 4729/2025,
4731/2025, 4732/2025, 4733/2025, 4734/2025,
4738/2025, 4741/2025, 4743/2025, 4744/2025,
4747/2025, 4749/2025, 4751/2025, 4753/2025,
4756/2025, 4757/2025, 4758/2025, 4759/2025,
4760/2025, 4762/2025, 4763/2025, 4764/2025,
4765/2025, 4766/2025, 4767/2025, 4768/2025,
4769/2025, 4770/2025, 4772/2025, 4773/2025,
4775/2025, 4776/2025, 4780/2025, 4781/2025,
4783/2025, 4784/2025, 4785/2025, 4786/2025,
4787/2025, 4789/2025, 4790/2025, 4791/2025,
4795/2025, 4796/2025, 4798/2025, 4800/2025,
4801/2025, 4802/2025, 4803/2025, 4804/2025,
4805/2025, 4806/2025, 4807/2025, 4808/2025,
4810/2025, 4811/2025, 4812/2025, 4813/2025,
4815/2025, 4816/2025, 4817/2025, 4819/2025,
4820/2025, 4821/2025, 4822/2025, 4823/2025,
4824/2025, 4825/2025, 4826/2025, 4827/2025,
4828/2025, 4829/2025, 4830/2025, 4831/2025,
2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
159
4832/2025, 4833/2025, 4834/2025, 4835/2025,
4836/2025, 4837/2025, 4838/2025, 4839/2025,
4840/2025, 4841/2025, 4842/2025, 4843/2025,
4844/2025, 4847/2025, 4849/2025, 4850/2025,
4851/2025, 4854/2025, 4859/2025, 4861/2025,
4885/2025, 4891/2025, 4894/2025, 4909/2025,
4910/2025, 4911/2025, 4913/2025, 4914/2025,
4915/2025, 4917/2025, 4920/2025, 4923/2025,
4925/2025, 4926/2025, 4928/2025, 4929/2025,
4933/2025, 4934/2025, 4936/2025, 4938/2025,
4940/2025, 4944/2025, 4945/2025, 4964/2025,
5006/2025, 5007/2025
-------------------------------
Dated this the 3rd day of April, 2025
ORDER
These bail applications are filed under Section
482 of the Bharatiya Nagarik Suraksha Sanhita (BNSS),
2023. These bail applications are connected and
therefore, I am disposing of these cases by a common
order.
2. The petitioner in these cases are one and
the same person. He was an accused in different Crimes
registered at Aranmula Police Station, Koipuram Police 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
Station and Thiruvalla Police Station, Pathanamthitta
District. The above cases are now investigated by the
Crime Branch Police. The above cases are registered
against the petitioner alleging offences punishable inter
alia under Sections 406 and 420 r/w 34 of the Indian
Penal Code, 1860 (for short 'IPC') and Sections 3 and 5 of
the Banning of Unregulated Deposit Schemes Act, 2019
(for short 'BUDS Act').
3. The prosecution case is that the
petitioner and the other accused cheated the defacto
complainants in these cases by collecting huge amounts
from them as deposits. It is alleged that neither the
deposited amount nor the interest is not returned.
Hence, it is alleged that the accused committed the
offence.
4. Heard the learned counsel appearing for
the petitioner and the learned Public Prosecutor.
2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
5. The counsel for the petitioner submitted
that the allegation against the petitioner is not correct. It
is submitted that the petitioner is the son of the
Managing Director of the Company. He is settled in
Singapore and he is not attending the day-to-day affairs
of the Company. It is submitted that the petitioner went
abroad in 2019. He has no connection with the Company.
His father added him as a Director. Different contentions
are raised by the petitioner stating that it is not an
unregulated deposit scheme. The counsel also submitted
that the petitioner is ready to abide any conditions
imposed by this Court, if this Court grants him bail.
6. The Public Prosecutor opposed the bail
application. Public Prosecutor submitted that the
petitioner is now not in India. But the counsel for the
petitioner submitted that the petitioner is coming back to
India on 15.04.2025 and the travel document is also
produced.
2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
7. This Court considered the contentions of
the petitioner and the Public Prosecutor. It is true that
the allegation against the petitioner and other accused
are serious. But the petitioner is only one of the Director
of the Company. The Managing Director is the father of
the petitioner. He was already arrested and released on
bail. Considering the facts and circumstances of the
case, I think, the petitioner can be directed to appear
before the Investigating Officer and after interrogation if
arrest is recorded, there can be a direction to release the
petitioner on bail.
8. Moreover, it is a well accepted principle
that the bail is the rule and the jail is the exception. The
Hon'ble Supreme Court in Chidambaram. P v
Directorate of Enforcement [2019 (16) SCALE 870],
after considering all the earlier judgments, observed that,
the basic jurisprudence relating to bail remains the same
inasmuch as the grant of bail is the rule and refusal is the 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
exception so as to ensure that the accused has the
opportunity of securing fair trial.
9. Recently the Apex Court in Siddharth v
State of Uttar Pradesh and Another [2021(5)KHC
353] considered the point in detail. The relevant
paragraph of the above judgment is extracted hereunder.
"12. We may note that personal liberty is an important aspect of our constitutional mandate. The occasion to arrest an accused during investigation arises when custodial investigation becomes necessary or it is a heinous crime or where there is a possibility of influencing the witnesses or accused may abscond. Merely because an arrest can be made because it is lawful does not mandate that arrest must be made. A distinction must be made between the existence of the power to arrest and the justification for exercise of it. (Joginder Kumar v. State of UP and Others (1994 KHC 189: (1994) 4 SCC 260:
1994 (1) KLT 919: 1994 (2) KLJ 97: AIR 1994 SC 1349: 1994 CriLJ 1981)) If arrest is made routine, it can cause incalculable harm to the reputation and self- esteem of a person. If the Investigating Officer has no reason to believe that the accused will abscond or disobey summons and has, in fact, throughout cooperated with the investigation we fail to 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
appreciate why there should be a compulsion on the officer to arrest the accused."
10. In Manish Sisodia v. Central Bureau
of Investigation [2023 KHC 6961], the Apex Court
observed that, even if the allegation is one of grave
economic offence, it is not a rule that bail should be
denied in every case.
Considering the dictum laid down in the above
decisions and considering the facts and circumstances of
these cases, these Bail Applications are allowed with the
following conditions:
1. The petitioner shall appear before the
Investigating Officer within four weeks
from today and shall undergo
interrogation.
2. After interrogation, if the Investigating
Officer propose to arrest the petitioner,
he shall be released on bail on executing
a bond for a sum of Rs.50,000/-(Rupees 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
Fifty Thousand only) with two solvent
sureties each for the like sum to the
satisfaction of the arresting officer
concerned.
3. The petitioner shall appear before the
Investigating Officer for interrogation as
and when required. The petitioner shall
co-operate with the investigation and
shall not, directly or indirectly make any
inducement, threat or promise to any
person acquainted with the facts of the
case so as to dissuade him from
disclosing such facts to the Court or to
any police officer.
4. Petitioner shall not leave India without
permission of the jurisdictional Court.
5. Petitioner shall not commit an
offence similar to the offence of which he 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
is accused, or suspected, of the
commission of which he is suspected.
6. The observations and findings in this
order is only for the purpose of deciding this
bail application. The principle laid down by
this Court in Anzar Azeez v. State of
Kerala [2025 SCC OnLine KER 1260] is
applicable in this case also.
7. Needless to mention, it would be well
within the powers of the investigating officer
to investigate the matter and, if necessary, to
effect recoveries on the information, if any,
given by the petitioner even while the
petitioner is on bail as laid down by the
Hon'ble Supreme Court in Sushila Aggarwal
v. State (NCT of Delhi) and another [2020
(1) KHC 663].
2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases
8. If any of the above conditions are violated
by the petitioner, the jurisdictional court can
cancel the bail in accordance to law, even
though this bail is granted by this Court. The
prosecution and the victims are at liberty to
approach the jurisdictional court to cancel the
bail, if any of the above conditions are
violated.
Sd/-
P.V.KUNHIKRISHNAN JUDGE AMR
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