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Anantha Krishnan vs State Of Kerala
2025 Latest Caselaw 7575 Ker

Citation : 2025 Latest Caselaw 7575 Ker
Judgement Date : 3 April, 2025

Kerala High Court

Anantha Krishnan vs State Of Kerala on 3 April, 2025

Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
                                          2025:KER:29602
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                BAIL APPL. NO. 4672 OF 2025

      CRIME NO.3/2024 OF Aranmula Police Station,

                      Pathanamthitta

PETITIONER/S:

         ANANTHA KRISHNAN
         AGED 28 YEARS
         S/O ANILKUMAR, SREERAMA SADANAM,
         KURIYANNOOR,PATHANAMTHITTA DISTRICT,
         PIN - 689550

         BY ADV C.S.MANU


RESPONDENT/S:

         STATE OF KERALA
         REPRESENTED BY PUBLIC PROSECUTOR,
         HIGH COURT OF KERALA, PIN - 682031

         BY ADV
         HRITHWIK.C.S, SR.PP,


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,   ALONG    WITH     Bail   Appl..4673/2025,
4678/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      2

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4673 OF 2025

         CRIME NO.8/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP,


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      3

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4678 OF 2025

       CRIME NO.1123/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      4

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4679 OF 2025

       CRIME NO.1124/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      5

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4680 OF 2025

       CRIME NO.1130/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      6

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4682 OF 2025

       CRIME NO.1129/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP,


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      7

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4683 OF 2025

       CRIME NO.1128/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      8

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4684 OF 2025

       CRIME NO.1155/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      9

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4685 OF 2025

       CRIME NO.1156/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      10

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4687 OF 2025

       CRIME NO.1160/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      11

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4688 OF 2025

       CRIME NO.1120/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      12

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4689 OF 2025

       CRIME NO.1117/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      13

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4691 OF 2025

     CRIME NO.1064/2024 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      14

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4694 OF 2025

       CRIME NO.1119/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      15

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4697 OF 2025

       CRIME NO.1109/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHAANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      16

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4698 OF 2025

       CRIME NO.1116/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      17

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4701 OF 2025

       CRIME NO.1115/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      18

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4702 OF 2025

       CRIME NO.1045/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      19

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4703 OF 2025

       CRIME NO.1111/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      20

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4704 OF 2025

       CRIME NO.1112/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      21

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4705 OF 2025

       CRIME NO.1064/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      22

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4707 OF 2025

         CRIME NO.9/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031


            BY ADV
            G.SUDHEER, PP



      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      23

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4708 OF 2025

        CRIME NO.10/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      24

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4709 OF 2025

      CRIME NO.201/2024 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      25

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4711 OF 2025

       CRIME NO.733/2024 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      26

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4712 OF 2025

        CRIME NO.17/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      27

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4714 OF 2025

       CRIME NO.1108/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      28

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4715 OF 2025

       CRIME NO.1063/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      29

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4716 OF 2025

      CRIME NO.200/2024 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      30

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4718 OF 2025

        CRIME NO.35/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            AGED 28, S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      31

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4720 OF 2025

      CRIME NO.289/2023 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      32

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4721 OF 2025

       CRIME NO.1106/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      33

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4722 OF 2025

       CRIME NO.1062/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      34

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4723 OF 2025

        CRIME NO.47/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      35

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4724 OF 2025

      CRIME NO.262/2023 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      36

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4725 OF 2025

      CRIME NO.123/2023 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      37

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4726 OF 2025

        CRIME NO.64/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      38

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4727 OF 2025

       CRIME NO.1105/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682 031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      39

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4729 OF 2025

       CRIME NO.1057/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682 031.

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      40

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4731 OF 2025

        CRIME NO.81/2024 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689 550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      41

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4732 OF 2025

       CRIME NO.1133/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      42

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4733 OF 2025

       CRIME NO.243/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      43

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4734 OF 2025

       CRIME NO.1058/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      44

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4738 OF 2025

       CRIME NO.258/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      45

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4741 OF 2025

       CRIME NO.1136/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      46

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4743 OF 2025

      CRIME NO.436/2024 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      47

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4744 OF 2025

       CRIME NO.1055/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      48

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4747 OF 2025

     CRIME NO.1860/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      49

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4749 OF 2025

       CRIME NO.1134/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      50

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4751 OF 2025

       CRIME NO.1050/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      51

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4753 OF 2025

      CRIME NO.437/2024 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      52

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4756 OF 2025

       CRIME NO.1173/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      53

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4757 OF 2025

     CRIME NO.1865/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      54

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4758 OF 2025

       CRIME NO.1048/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      55

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4759 OF 2025

       CRIME NO.1122/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      56

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4760 OF 2025

      CRIME NO.622/2023 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      57

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4762 OF 2025

       CRIME NO.259/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      58

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4763 OF 2025

       CRIME NO.1051/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      59

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4764 OF 2025

       CRIME NO.266/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      60

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4765 OF 2025

       CRIME NO.1137/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      61

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4766 OF 2025

       CRIME NO.1043/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      62

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4767 OF 2025

       CRIME NO.268/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      63

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4768 OF 2025

       CRIME NO.1141/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      64

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4769 OF 2025

       CRIME NO.1041/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      65

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4770 OF 2025

       CRIME NO.1143/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      66

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4772 OF 2025

       CRIME NO.694/2024 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      67

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4773 OF 2025

       CRIME NO.1144/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAM SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      68

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4775 OF 2025

       CRIME NO.303/2024 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      69

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4776 OF 2025

       CRIME NO.1145/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREAARAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      70

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4780 OF 2025

       CRIME NO.282/2024 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT.,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      71

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4781 OF 2025

       CRIME NO.332/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA DISTRICT, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      72

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4783 OF 2025

       CRIME NO.375/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      73

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4784 OF 2025

       CRIME NO.1146/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      74

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4785 OF 2025

       CRIME NO.1140/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMASADHANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      75

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4786 OF 2025

       CRIME NO.606/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      76

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4787 OF 2025

       CRIME NO.1068/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      77

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4789 OF 2025

       CRIME NO.1150/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      78

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4790 OF 2025

       CRIME NO.1147/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      79

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4791 OF 2025

       CRIME NO.670/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      80

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4795 OF 2025

       CRIME NO.1152/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      81

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4796 OF 2025

        CRIME NO.18/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      82

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4798 OF 2025

       CRIME NO.1151/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      83

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4800 OF 2025

       CRIME NO.1066/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      84

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4801 OF 2025

        CRIME NO.19/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      85

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4802 OF 2025

        CRIME NO.26/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      86

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4803 OF 2025

       CRIME NO.1164/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      87

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4804 OF 2025

       CRIME NO.1153/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      88

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4805 OF 2025

        CRIME NO.29/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      89

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4806 OF 2025

       CRIME NO.1069/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      90

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4807 OF 2025

        CRIME NO.20/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, PIN - 682031


            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      91

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4808 OF 2025

       CRIME NO.1166/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031


            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      92

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4810 OF 2025

       CRIME NO.1165/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            SREERAMA SADHANAM, KURIYANNOOR,
            PATHANAMTHITTA, PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031


            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      93

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4811 OF 2025

        CRIME NO.35/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      94

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4812 OF 2025

        CRIME NO.21/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      95

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4813 OF 2025

       CRIME NO.1075/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      96

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4815 OF 2025

        CRIME NO.23/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      97

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4816 OF 2025

        CRIME NO.37/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      98

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4817 OF 2025

       CRIME NO.1074/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      99

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4819 OF 2025

      CRIME NO.40/2023 OF CYBER CRIME POLICE STATION,

                 PATHANAMTHITTA, Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      100

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4820 OF 2025

        CRIME NO.25/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      101

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4821 OF 2025

       CRIME NO.1078/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      102

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4822 OF 2025

       CRIME NO.1077/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      103

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4823 OF 2025

       CRIME NO.1076/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHAKRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      104

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4824 OF 2025

        CRIME NO.30/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      105

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4825 OF 2025

        CRIME NO.33/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      106

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4826 OF 2025

        CRIME NO.38/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      107

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4827 OF 2025

        CRIME NO.39/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      108

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4828 OF 2025

        CRIME NO.47/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      109

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4829 OF 2025

        CRIME NO.41/2023 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      110

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4830 OF 2025

        CRIME NO.49/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      111

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4831 OF 2025

        CRIME NO.50/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      112

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4832 OF 2025

       CRIME NO.867/2022 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      113

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4833 OF 2025

        CRIME NO.52/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      114

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4834 OF 2025

       CRIME NO.964/2022 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      115

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4835 OF 2025

        CRIME NO.56/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN-689550, PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      116

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4836 OF 2025

       CRIME NO.967/2022 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      117

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4837 OF 2025

        CRIME NO.59/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      118

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4838 OF 2025

       CRIME NO.975/2022 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031


            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      119

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4839 OF 2025

        CRIME NO.61/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      120

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4840 OF 2025

     CRIME NO.1885/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      121

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4841 OF 2025

       CRIME NO.983/2022 OF Aranmula Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR, PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      122

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4842 OF 2025

        CRIME NO.62/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS, S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU


RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      123

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4843 OF 2025

     CRIME NO.1956/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      124

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4844 OF 2025

        CRIME NO.65/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      125

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4847 OF 2025

     CRIME NO.1893/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      126

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4849 OF 2025

        CRIME NO.68/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      127

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4850 OF 2025

        CRIME NO.69/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      128

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4851 OF 2025

     CRIME NO.2031/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      129

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4854 OF 2025

        CRIME NO.71/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      130

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4859 OF 2025

     CRIME NO.2032/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      131

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4861 OF 2025

     CRIME NO.2036/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      132

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4885 OF 2025

        CRIME NO.77/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      133

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4891 OF 2025

        CRIME NO.83/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      134

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4894 OF 2025

        CRIME NO.84/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      135

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4909 OF 2025

        CRIME NO.91/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      136

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4910 OF 2025

        CRIME NO.89/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      137

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4911 OF 2025

       CRIME NO.1046/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      138

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4913 OF 2025

        CRIME NO.96/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      139

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4914 OF 2025

       CRIME NO.1017/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      140

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4915 OF 2025

        CRIME NO.97/2023 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      141

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4917 OF 2025

       CRIME NO.1040/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT, PIN -
            689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      142

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4920 OF 2025

     CRIME NO.2037/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      143

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4923 OF 2025

       CRIME NO.1019/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      144

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4925 OF 2025

     CRIME NO.2098/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      145

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4926 OF 2025

       CRIME NO.1033/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      146

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4928 OF 2025

     CRIME NO.2042/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      147

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4929 OF 2025

     CRIME NO.1994/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      148

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4933 OF 2025

     CRIME NO.2020/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            HRITHWIK.C.S, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      149

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4934 OF 2025

       CRIME NO.1032/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      150

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4936 OF 2025

       CRIME NO.1021/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA,
            SADANAM,KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      151

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4938 OF 2025

     CRIME NO.2011/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      152

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4940 OF 2025

     CRIME NO.2014/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      153

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4944 OF 2025

     CRIME NO.2057/2022 OF Thiruvalla Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      154

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4945 OF 2025

       CRIME NO.1039/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      155

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 4964 OF 2025

       CRIME NO.1034/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      156

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 5006 OF 2025

       CRIME NO.1022/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            G.SUDHEER, PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      157

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 3RD DAY OF APRIL 2025 / 13TH CHAITHRA, 1947

                   BAIL APPL. NO. 5007 OF 2025

       CRIME NO.1023/2022 OF Koipuram Police Station,

                            Pathanamthitta

PETITIONER/S:

            ANANTHA KRISHNAN
            AGED 28 YEARS
            S/O ANILKUMAR, SREERAMA SADANAM,
            KURIYANNOOR,PATHANAMTHITTA DISTRICT,
            PIN - 689550

            BY ADV C.S.MANU

RESPONDENT/S:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031

            BY ADV
            NOUSHAD.K.A, SR.PP


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.04.2025,      ALONG     WITH    Bail   Appl..4672/2025   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                             2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      158
               P.V.KUNHIKRISHNAN, J
               --------------------------------
     B.A.Nos. 4672/2025, 4673/2025,4678/2025,
    4679/2025,4680/2025,4682/2025, 4683/2025,
    4684/2025,4685/2025,4687/2025,4688/2025,
    4689/2025,4691/2025,4694/2025, 4697/2025,
   4698/2025, 4701/2025, 4702/2025, 4703/2025,
   4704/2025, 4705/2025, 4707/2025, 4708/2025,
   4709/2025, 4711/2025, 4712/2025, 4714/2025,
   4715/2025, 4716/2025, 4718/2025, 4720/2025,
   4721/2025, 4722/2025, 4723/2025, 4724/2025,
   4725/2025, 4726/2025, 4727/2025, 4729/2025,
   4731/2025, 4732/2025, 4733/2025, 4734/2025,
   4738/2025, 4741/2025, 4743/2025, 4744/2025,
   4747/2025, 4749/2025, 4751/2025, 4753/2025,
   4756/2025, 4757/2025, 4758/2025, 4759/2025,
   4760/2025, 4762/2025, 4763/2025, 4764/2025,
   4765/2025, 4766/2025, 4767/2025, 4768/2025,
   4769/2025, 4770/2025, 4772/2025, 4773/2025,
   4775/2025, 4776/2025, 4780/2025, 4781/2025,
   4783/2025, 4784/2025, 4785/2025, 4786/2025,
   4787/2025, 4789/2025, 4790/2025, 4791/2025,
   4795/2025, 4796/2025, 4798/2025, 4800/2025,
   4801/2025, 4802/2025, 4803/2025, 4804/2025,
   4805/2025, 4806/2025, 4807/2025, 4808/2025,
   4810/2025, 4811/2025, 4812/2025, 4813/2025,
   4815/2025, 4816/2025, 4817/2025, 4819/2025,
   4820/2025, 4821/2025, 4822/2025, 4823/2025,
   4824/2025, 4825/2025, 4826/2025, 4827/2025,
   4828/2025, 4829/2025, 4830/2025, 4831/2025,
                                                2025:KER:29602
B.A.Nos. 4672 of 2025 and Connected Cases
                                      159
   4832/2025, 4833/2025, 4834/2025, 4835/2025,
   4836/2025, 4837/2025, 4838/2025, 4839/2025,
   4840/2025, 4841/2025, 4842/2025, 4843/2025,
   4844/2025, 4847/2025, 4849/2025, 4850/2025,
   4851/2025, 4854/2025, 4859/2025, 4861/2025,
   4885/2025, 4891/2025, 4894/2025, 4909/2025,
   4910/2025, 4911/2025, 4913/2025, 4914/2025,
   4915/2025, 4917/2025, 4920/2025, 4923/2025,
   4925/2025, 4926/2025, 4928/2025, 4929/2025,
   4933/2025, 4934/2025, 4936/2025, 4938/2025,
   4940/2025, 4944/2025, 4945/2025, 4964/2025,
              5006/2025, 5007/2025
              -------------------------------
        Dated this the 3rd day of April, 2025


                              ORDER

These bail applications are filed under Section

482 of the Bharatiya Nagarik Suraksha Sanhita (BNSS),

2023. These bail applications are connected and

therefore, I am disposing of these cases by a common

order.

2. The petitioner in these cases are one and

the same person. He was an accused in different Crimes

registered at Aranmula Police Station, Koipuram Police 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

Station and Thiruvalla Police Station, Pathanamthitta

District. The above cases are now investigated by the

Crime Branch Police. The above cases are registered

against the petitioner alleging offences punishable inter

alia under Sections 406 and 420 r/w 34 of the Indian

Penal Code, 1860 (for short 'IPC') and Sections 3 and 5 of

the Banning of Unregulated Deposit Schemes Act, 2019

(for short 'BUDS Act').

3. The prosecution case is that the

petitioner and the other accused cheated the defacto

complainants in these cases by collecting huge amounts

from them as deposits. It is alleged that neither the

deposited amount nor the interest is not returned.

Hence, it is alleged that the accused committed the

offence.

4. Heard the learned counsel appearing for

the petitioner and the learned Public Prosecutor.

2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

5. The counsel for the petitioner submitted

that the allegation against the petitioner is not correct. It

is submitted that the petitioner is the son of the

Managing Director of the Company. He is settled in

Singapore and he is not attending the day-to-day affairs

of the Company. It is submitted that the petitioner went

abroad in 2019. He has no connection with the Company.

His father added him as a Director. Different contentions

are raised by the petitioner stating that it is not an

unregulated deposit scheme. The counsel also submitted

that the petitioner is ready to abide any conditions

imposed by this Court, if this Court grants him bail.

6. The Public Prosecutor opposed the bail

application. Public Prosecutor submitted that the

petitioner is now not in India. But the counsel for the

petitioner submitted that the petitioner is coming back to

India on 15.04.2025 and the travel document is also

produced.

2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

7. This Court considered the contentions of

the petitioner and the Public Prosecutor. It is true that

the allegation against the petitioner and other accused

are serious. But the petitioner is only one of the Director

of the Company. The Managing Director is the father of

the petitioner. He was already arrested and released on

bail. Considering the facts and circumstances of the

case, I think, the petitioner can be directed to appear

before the Investigating Officer and after interrogation if

arrest is recorded, there can be a direction to release the

petitioner on bail.

8. Moreover, it is a well accepted principle

that the bail is the rule and the jail is the exception. The

Hon'ble Supreme Court in Chidambaram. P v

Directorate of Enforcement [2019 (16) SCALE 870],

after considering all the earlier judgments, observed that,

the basic jurisprudence relating to bail remains the same

inasmuch as the grant of bail is the rule and refusal is the 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

exception so as to ensure that the accused has the

opportunity of securing fair trial.

9. Recently the Apex Court in Siddharth v

State of Uttar Pradesh and Another [2021(5)KHC

353] considered the point in detail. The relevant

paragraph of the above judgment is extracted hereunder.

"12. We may note that personal liberty is an important aspect of our constitutional mandate. The occasion to arrest an accused during investigation arises when custodial investigation becomes necessary or it is a heinous crime or where there is a possibility of influencing the witnesses or accused may abscond. Merely because an arrest can be made because it is lawful does not mandate that arrest must be made. A distinction must be made between the existence of the power to arrest and the justification for exercise of it. (Joginder Kumar v. State of UP and Others (1994 KHC 189: (1994) 4 SCC 260:

1994 (1) KLT 919: 1994 (2) KLJ 97: AIR 1994 SC 1349: 1994 CriLJ 1981)) If arrest is made routine, it can cause incalculable harm to the reputation and self- esteem of a person. If the Investigating Officer has no reason to believe that the accused will abscond or disobey summons and has, in fact, throughout cooperated with the investigation we fail to 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

appreciate why there should be a compulsion on the officer to arrest the accused."

10. In Manish Sisodia v. Central Bureau

of Investigation [2023 KHC 6961], the Apex Court

observed that, even if the allegation is one of grave

economic offence, it is not a rule that bail should be

denied in every case.

Considering the dictum laid down in the above

decisions and considering the facts and circumstances of

these cases, these Bail Applications are allowed with the

following conditions:

1. The petitioner shall appear before the

Investigating Officer within four weeks

from today and shall undergo

interrogation.

2. After interrogation, if the Investigating

Officer propose to arrest the petitioner,

he shall be released on bail on executing

a bond for a sum of Rs.50,000/-(Rupees 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

Fifty Thousand only) with two solvent

sureties each for the like sum to the

satisfaction of the arresting officer

concerned.

3. The petitioner shall appear before the

Investigating Officer for interrogation as

and when required. The petitioner shall

co-operate with the investigation and

shall not, directly or indirectly make any

inducement, threat or promise to any

person acquainted with the facts of the

case so as to dissuade him from

disclosing such facts to the Court or to

any police officer.

4. Petitioner shall not leave India without

permission of the jurisdictional Court.

5. Petitioner shall not commit an

offence similar to the offence of which he 2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

is accused, or suspected, of the

commission of which he is suspected.

6. The observations and findings in this

order is only for the purpose of deciding this

bail application. The principle laid down by

this Court in Anzar Azeez v. State of

Kerala [2025 SCC OnLine KER 1260] is

applicable in this case also.

7. Needless to mention, it would be well

within the powers of the investigating officer

to investigate the matter and, if necessary, to

effect recoveries on the information, if any,

given by the petitioner even while the

petitioner is on bail as laid down by the

Hon'ble Supreme Court in Sushila Aggarwal

v. State (NCT of Delhi) and another [2020

(1) KHC 663].

2025:KER:29602 B.A.Nos. 4672 of 2025 and Connected Cases

8. If any of the above conditions are violated

by the petitioner, the jurisdictional court can

cancel the bail in accordance to law, even

though this bail is granted by this Court. The

prosecution and the victims are at liberty to

approach the jurisdictional court to cancel the

bail, if any of the above conditions are

violated.

Sd/-

P.V.KUNHIKRISHNAN JUDGE AMR

 
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