Nivya vs State Of Kerala
2024 Latest Caselaw 28538 Ker

Kerala High Court

Nivya vs State Of Kerala on 25 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 2949 OF 2018           1


                                                2024:KER:71737
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946
                    CRL.MC NO. 2949 OF 2018

    CRIME NO.477/2018 OF Ernakulam Central Police Station,
                           Ernakulam
      AGAINST THE ORDER/JUDGMENT DATED IN CMP NO.1650 OF 2017
OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE (E&O),ERNAKULAM
PETITIONER/S:

          NIVYA
          AGED 28 YEARS, D/O.PADMANABHAN, 7/C SILVER STREET
          APARTMENT, VIDHYA NAGAR CROSS ROAD, KADAVANTHRA,
          ERNAKULAM DISTRICT, PIN-682 020.


          BY ADV SRI.P.A.MUJEEB


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM, COCHIN-31.

    2     G.ASOK
          AGED 47 YEARS, S/O.LATE GANESAN, SANTHI NILAYAM
          APARTMENT, PANAMBILLY NAGAR, ERNAKULAM DISTRICT,
          PIN-682 036.



OTHER PRESENT:

          SRI.RENJITH.T.R, SR.PP


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
25.09.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 2949 OF 2018         2


                                                2024:KER:71737

                P.V.KUNHIKRISHNAN, J
              --------------------------------------
               Crl.M.C. No. 2949 of 2018
              --------------------------------------
       Dated this the 25th day of September, 2024



                            ORDER

The counsel for the petitioner submitted that he is not

pressing the Criminal Miscellaneous case.

Therefore, this Criminal Miscellaneous case is

dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS