Kerala High Court
Santosh Kumar R vs Union Of India on 25 September, 2024
Author: Amit Rawal
Bench: Amit Rawal
RP No.988/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
RP NO. 988 OF 2024
AGAINST JUDGMENT DATED 13.08.2024 IN OP (CAT) 104/2019 OF THIS COURT
REVIEW PETITIONER(S)/ORIGINAL PETITIONER/ORIGINAL APPLICANT:
1. SANTOSH KUMAR R, AGED 46 YEARS, S/O RAVEENDRAN R, TECHNICAL
ASSISTANT-A, DEPARTMENT OF BIO-CHEMISTRY, SREE CHITHIRA TIRUNAL
INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
2. PRADEEP M J, AGED 41 YEARS, S/O. MAHADEVAN S, TECHNICAL ASSISTANT-
A, DEPARTMENT OF NEUROLOGY, SREE CHITHIRA TIRUNAL INSTITUTE FOR
MEDICAL SCIENCES AND TECHNOLOGY, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
3. FORUM OF MEDICAL TECHNOLOGISTS (FORMTECH), SREE CHITHIRA TIRUNAL
INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY, PRADEEP M J, PIN -
695011
RESPONDENT(S)/RESPONDENTS 1 TO 6 IN THE ORIGINAL PETITION/RESPONDENTS 1 TO 6
IN THE ORIGINAL APPLICATION:
1. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF HEALTH AND
FAMILY WELFARE, NIRMAN BHAVAN, NEW DELHI, PIN - 110001
2. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS, NORTH BLOCK,
NEW DELHI, REPRESENTED BY SECRETARY TO MINISTRY OF PERSONNEL,
GRIEVANCES AND PENSIONS, GOVERNMENT OF INDIA, NEW DELHI, PIN -
110001
3. MINISTRY OF SCIENCE AND TECHNOLOGY, DEPARTMENT OF SCIENCE AND
TECHNOLOGY, SHAHEED JEET SINGH MARG, NEW DELHI, REPRESENTED BY
SECRETARY TO MINISTRY OF SCIENCE AND TECHNOLOGY, NEW DELHI, PIN -
110001
4. SREE CHITHIRA TIRUNAL INSTITUTE OF MEDICAL SCIENCE AND TECHNOLOGY,
MEDICAL COLLEGE P.O., THIRUVANATHAPURAM, REPRESENTED BY ITS
DIRECTOR, PIN - 695011
5. THE DIRECTOR, SREE CHITHIRA TIRUNAL INSTITUTE OF MEDICAL SCIENCES
AND TECHNOLOGY, MEDICAL COLLEGE P.O., THIRUVANATHAPURAM, PIN -
695011
6. THE DIRECTOR GENERAL (HEALTH SERVICES), MINISTRY OF HEALTH AND
FAMILY WELFARE, ROOM NO.444A, NIRMAN BHAVAN, MAULANA AZAD ROAD, NEW
DELHI, PIN - 110001
This Review Petition praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the
implementation of Annexure.A judgment of this Hon'ble Court, until the
disposal of the above Review Petition.
RP No.988/2024 2/3
This Review petition having come up for orders on 25.09.2024, upon
perusing the application and the affidavit filed in support thereof, and
upon hearing the arguments of MOLTY
MAJEED,C.A.MAJEED,K.H.ASIF,P.B.UNNIKRISHNAN NAIR,SHERIN BIJU, Advocates
for the applicants,the court on the same day passed the following:
ORDER
Counsel for the respondent seeks time to go through the judgment of
the Madras High Court Exts.P5 and P6 as well as order in SLP No.8550 of
2011. Post on 9/10/2024.
Sd/- AMIT RAWAL JUDGE
Sd/- EASWARAN S. JUDGE
25-09-2024 /True Copy/ Assistant Registrar
Annexure.A A TRUE COPY OF THE JUDGMENT DATED 13/08/2024 IN OP(CAT)
104 OF 2019 AND CONNECTED MATTER
EXHIBIT P5 A PHOTOCOPY OF THE ORDER DATED 17.08.2007 IN
WP.30973/2004 OF THE HON'BLE HIGH COURT OF JUDICATURE
AT MADRAS,
EXHIBIT P6 A PHOTOCOPY OF THE ORDER DATED 04.12.2018 IN RA.15/2009
OF THE HON'BLE HIGH COURT OF JUDICATURE AT MADRAS,
