Nilambur Co-Operative Urbank Bank vs The Joint Registrar Of Co-Operative ...
2024 Latest Caselaw 28458 Ker

Kerala High Court

Nilambur Co-Operative Urbank Bank vs The Joint Registrar Of Co-Operative ... on 25 September, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1415/2024                        1/3

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                    THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
                                WA NO. 1415 OF 2024
        AGAINST JUDGMENT DATED 14.08.2024 IN WP(C) 5025/2018 OF THIS COURT
   APPELLANT(S)/PETITIONERS:

      1. NILAMBUR CO-OPERATIVE URBAN BANK HEAD OFFICE, NILAMBUR,MALAPPURAM
         DISTRICT- 679 329,REPRESENTED BY ITS GENERAL MANAGER, PIN - 679329
      2. BOARD OF DIRECTORS OF NILABUR CO-OPERATIVE URBAN BANK. NO.F-1043,
         HEAD OFFICE, NILAMBUR, MALAPPURAM DISTRICT- 679329,REPRESENTED BY
         ITS CHAIRMAN., PIN - 679329
      3. A. GOPINATHAN, BOARD OF MEMBER OF NILAMBUR CO-OPERATIVE
         BANKSUDARSANAM, MITHRI NAGAR, P.O. NILAMBUR,MALAPPURAM DISTRICT- 679
         329, PIN - 679329
      4. BEENA.M.P, BOARD OF MEMBER OF NILAMBUR CO-OPERATIVE BANK,SOPANAM,
         KOVILAKATHUMURI, NILAMBUR.P.O.MALAPPURAM DISTRICT- 679 329., PIN -
         679329
      5. RAJENDRA VARMA.M, BOARD OF MEMBER OF NILAMBUR CO-OPERATIVE
         BANK,NANDANAM, NILAMBUR KOVILAKOM, NILAMBUR.P.O.MALAPPURAM DISTRICT-
         679 329., PIN - 679329
      6. E.A. MURALEEDHARAN, BOARD OF MEMBER OF NILAMBUR CO-OPERATIVE
         BANK,EDATHIL HOUSE, MADAVANA, ERANHIMANGAD.P.O.NILAMBUR, MALAPPURAM
         DISTRICT- 679 343., PIN - 679343

    BY ADV.SRI. P.RAVINDRAN (SR.) & ADVS.M/S. LAKSHMI RAMADAS, APARNA RAJAN &
    SREEDHAR RAVINDRAN

   RESPONDENT(S)/RESPONDENTS:

      1. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), CIVIL
         STATION, B-2 BLOCK, MALAPPURAM- 676 505., PIN - 676505
      2. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO
         GOVERNMENT,DEPARTMENT OF CO-OPERATION, GOVERNMENT
         SECRETARIAT,THIRUVANANTHAPURAM- 695 001, PIN - 695001

    BY SENIOR GOVERNMENT PLEADER FOR R1 & R2.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext.P5, pending disposal of
   the Writ Appeal.

        This Writ Appeal coming on for orders on 25/09/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1415/2024                               2/3




                                          ORDER

Admit.

The learned Senior Government Pleader takes notice for the respondent.

There will be an interim stay as prayed for, for a period of two months.

List on 06/11/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

25-09-2024 /True Copy/ Assistant Registrar

EXHIBIT P5 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT