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Sheeja Kumari P vs State Of Kerala
2024 Latest Caselaw 28209 Ker

Citation : 2024 Latest Caselaw 28209 Ker
Judgement Date : 24 September, 2024

Kerala High Court

Sheeja Kumari P vs State Of Kerala on 24 September, 2024

                                                 2024:KER:70825
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                   BAIL APPL. NO. 7181 OF 2024

        CRIME NO.1266/2022 OF Vanchiyoor Police Station,

                       Thiruvananthapuram

        AGAINST THE ORDER/JUDGMENT DATED IN Bail Appl. NO.3515

OF 2023 OF HIGH COURT OF KERALA

PETITIONER/S:

           SHEEJA KUMARI P
           AGED 47 YEARS
           W/O MANIKANDAN K., RESIDING AT AHALYA, ALUMMODU,
           P.O. MAMPUZHA, KOTTAMKARA VILLAGE, KOLLAM TALUK,
           KOLLAM DISTRICT, PIN - 691577


           BY ADVS.
           REBIN VINCENT GRALAN
           DINESH G WARRIER
           VIMAL VIJAY




RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
           KERALA, PIN - 682031

    2      DEPUTY SUPERINTENDENT OF POLICE
           STATE CRIME BRANCH. ECONOMIC OFFENCES WING,
           THIRUVANANTHAPURAM UNIT, PIN - 695010
 B.A NO. 7181 of 2024


                                    2
                                                       2024:KER:70825

     3     UMASANKAR MN
           S/O NARAYANAMOORTHY TC41/2657, SRA 111, ANJALI
           GARDENS, MANACAUD PO, THIRUVANANTHAPURAM, PIN -
           695009

     4     K. VIJAYAKUMAR
           S/O KESAVA PILLAI,TC 16/1031-1, VASANTHAM, C.S.
           ROAD, JAGATHY, THYCAUD PO, THIRUVANANTHAPURAM,
           PIN - 695014


           BY ADVS.
           SUMAN CHAKRAVARTHY
           K.R.RIJA(R-781)
           BREJITHA UNNIKRISHNAN(K/826/2007)
           SUDEESH K.E.(K/1950/2023)



      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
24.09.2024,    THE     COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 B.A NO. 7181 of 2024


                                 3
                                                      2024:KER:70825



                            ORDER

It is reported that the petitioner has been arrested

already. Therefore, the bail application is closed.

Sd/-

ZIYAD RAHMAN A.A. JUDGE rpk

 
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