Muhamed Sha P vs Joint Registrar (General) Of ...
2024 Latest Caselaw 27939 Ker

Kerala High Court

Muhamed Sha P vs Joint Registrar (General) Of ... on 13 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.25793/2024                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
            Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
                    IA.NO.1/2024 IN WP(C) NO. 25793 OF 2024(Y)
   APPLICANT/PETITIONER:

      1. MUHAMED SHA P., AGED 58 YEARS S/O MOIDEEN KUTTY, PARAVAKKAL HOUSE,
         MENON RD., P.O. PUTHUR, MALAPPURAM, PIN - 676503

   RESPONDENTS/RESPONDENTS:

      1. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES, OFFICE OF THE
         JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES B 2 BLOCK, CIVIL
         STATION MALAPPURAM , PIN - 676505
      2. KOTTAKKAL SERVICE CO-OPERATIVE BANK LTD., D.1977 REP. BY ITS
         SECRETARY, KOTTAKKAL POST, MALAPPURAM, PIN - 676503
      3. SECRETARY, KOTTAKKAL SERVICE CO-OPERATIVE BANK LTD. D.1977 KOTTAKKAL
         POST, MALAPPURAM, PIN - 676503
      4. BOARD OF DIRECTORS, KOTTAKKAL SERVICE CO-OPERATIVE BANK LTD. D.1977
         KOTTAKKAL POST, MALAPPURAM, PIN - 676503


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to order correction in
   the judgment of the aforesaid writ petition(civil) to the effect that the
   amount disbursed to the petitioner is stated as Rs.25 lakhs, in the
   interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 30.08.2024 and upon hearing the arguments of M/S.THAREEQ ANVER K.,
   K.C.KHAMARUNNISA, K.SALMA JENNATH, K.SHAMSUDHEEN, ARUN CHAND, RASSAL
   JANARDHANAN A., & MOYIN K.P., Advocates for the applicant in
   I.A./petitioner in WP(C),GOVERNMENT PLEADER for R1 I.A./WP(C), and of
   Sri.VINAYAK G MENON, Advocate for R2 to R4 in I.A./WP(C), the court passed
   the following:

                                           ORDER

This is an application for correction.

Heard. Allowed.

Sd/- MURALI PURUSHOTHAMAN , JUDGE

13-09-2024 /True Copy/ Assistant Registrar