Sajeevan T.K vs Shajahan S
2024 Latest Caselaw 27799 Ker

Kerala High Court

Sajeevan T.K vs Shajahan S on 13 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

 Contempt Case (C)No. 2231 of 2024

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                                              2024:KER:69976

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
                  CON.CASE(C) NO. 2231 OF 2024
        AGAINST     THE    ORDER/JUDGMENT   DATED   IN   WP(C)
 NO.19338 OF 2019 OF HIGH COURT OF KERALA
 PETITIONER(S)/PETITIONER:

            SAJEEVAN T.K
            AGED 59 YEARS
            S/O.KRISHNAN THE MANAGING PARTNER,
            HILLTOP, KUNNATHANGAADI, VELUTHOOR,
            THRISSUR, PIN - 680012

            BY ADVS.
            K.R.VINOD
            M.S.LETHA
            RAHUL.S
            GANESH CHANDRAN S.


 RESPONDENT(S)/2ND RESPONDENT IN WP(C):

            SHAJAHAN S
            THE DEPUTY COLLECTOR, KOCHI METRO RAIL
            PROJECT CIVIL STATION, KAKKANAD,
            PIN - 682030

            BY ADVS.
            SRI.RENJITH T.R., SENIOR GP
            SMT.M.U.VIJAYALAKSHMI, SC


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
 UP FOR ADMISSION ON 13.09.2024, THE COURT ON THE SAME
 DAY DELIVERED THE FOLLOWING:
 Contempt Case (C)No. 2231 of 2024

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                                                      2024:KER:69976



               P.V.KUNHIKRISHNAN, J.
              ------------------------------
        Contempt Case (C)No. 2231 of 2024
      ----------------------------------------------
     Dated this the 13th day of September, 2024


                            JUDGMENT

When this Contempt Case (C) came up for

consideration, the learned Government Pleader

submitted that the directions in the judgment dated

18.03.2024 in W.P.(C) No.19338/2019 have already

been complied with and the order passed is produced

along with a memo. If that be the case, this Contempt

Case need not be retained here.

Therefore, this Contempt Case (C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM Contempt Case (C)No. 2231 of 2024

2024:KER:69976

APPENDIX OF CON.CASE(C) 2231/2024

PETITIONER ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE HIGH COURT IN W.P(C) NO.19338/2019 DATED 18.03.2024

ANNEXURE A2 THE COPY OF THE REPRESENTATION SENDS TO THE 1 ST RESPONDENT DATED 26.03.2024

RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE