Citation : 2024 Latest Caselaw 27593 Ker
Judgement Date : 13 September, 2024
2024:KER:70308
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6602 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU,
ANDOOR P.O., VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS,
RAJEEV NAGAR, PUNNAKKAL,
ELAMAKKARA, ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 COMMISSIONER OF POLICE
KOLLAM CITY POLICE OFFICE,
KOLLAM, PIN - 691001
4 DISTRICT POLICE CHIEF
KOLLAM RURAL POLICE,
OFFICE OF THE DISTRICT RURAL POLICE CHIEF,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691506
5 STATION HOUSE OFFICER
ANCHALUMOODU POLICE STATION,
ANCHALUMOODU, KOLLAM DISTRICT, PIN - 691601
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:2:-
6 STATION HOUSE OFFICER
CHATHANNOOR POLICE STATION,
CHATHANNOOR,
KOLLAM DISTRICT, PIN - 691572
7 STATION HOUSE OFFICER
CHAVARA POLICE STATION,
CHAVARA, KOLLAM DISTRICT, PIN - 691583
8 STATION HOUSE OFFICER
CHAVARA THEKKUMBHAGOM POLICE STATION,
CHAVARA THEKKUMBHAGOM,
KOLLAM DISTRICT, PIN - 691583
9 STATION HOUSE OFFICER
ERAVIPURAM POLICE STATION,
ERAVIPURAM, KOLLAM DISTRICT, PIN - 691011
0 STATION HOUSE OFFICER
KANNANALLOOR POLICE STATION,
KANNANALLOOR, KOLLAM DISTRICT, PIN - 691576
11 STATION HOUSE OFFICER
KARUNAGAPPALLY POLICE STATION,
KARUNAGAPPALLY, KOLLAM DISTRICT, PIN - 690518
12 STATION HOUSE OFFICER
KILIKOLLOOR POLICE STATION,
KILIKOLLOOR, KOLLAM DISTRICT, PIN - 691004
13 STATION HOUSE OFFICER
KOLLAM EAST POLICE STATION,
KOLLAM EAST, KOLLAM DISTRICT, PIN - 691001
14 STATION HOUSE OFFICER
KOLLAM WEST POLICE STATION,
KOLLAM WEST, KOLLAM DISTRICT, PIN - 691001
15 STATION HOUSE OFFICER
KOTTIYAM POLICE STATION,
KOTTIYAM, KOLLAM DISTRICT, PIN - 691571
16 STATION HOUSE OFFICER
OACHIRA POLICE STATION,
OACHIRA, KOLLAM DISTRICT, PIN - 690526
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:3:-
17 STATION HOUSE OFFICER
PALLITHOTTAM POLICE STATION,
PALLITHOTTAM, KOLLAM DISTRICT, PIN - 691006
18 STATION HOUSE OFFICER
PARAVUR POLICE STATION,
PARAVUR, KOLLAM DISTRICT, PIN - 691301
19 STATION HOUSE OFFICER
PARIPPALLY POLICE STATION,
PARIPPALLY, KOLLAM DISTRICT, PIN - 691574
20 STATION HOUSE OFFICER
SAKTHIKULANGARA POLICE STATION,
SAKTHIKULANGARA, KOLLAM DISTRICT, PIN - 691581
21 STATION HOUSE OFFICER
ACHANKOVIL POLICE STATION,
ACHANKOVIL, KOLLAM DISTRICT, PIN - 689696
22 STATION HOUSE OFFICER
ANCHAL POLICE STATION,
ANCHAL, KOLLAM DISTRICT, PIN - 691306
23 STATION HOUSE OFFICER
CHADAYAMANGALAM POLICE STATION,
CHANDAYAMANGALAM, KOLLAM DISTRICT, PIN - 691534
24 STATION HOUSE OFFICER
EAST KALLADA POLICE STATION,
EAST KALLADA, KOLLAM DISTRICT, PIN - 691502
25 STATION HOUSE OFFICER
EZHUKONE POLICE STATION,
EZHUKONE, KOLLAM DISTRICT, PIN - 691505
26 STATION HOUSE OFFICER
KADAKKAL POLICE STATION,
KADAKKAL, KOLLAM DISTRICT, PIN - 691536
27 STATION HOUSE OFFICER
KOTTARAKKARA POLICE STATION,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691506
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:4:-
28 STATION HOUSE OFFICER
KULATHUPUZHA POLICE STATION,
KULATHUPUZHA, KOLLAM DISTRICT, PIN - 691310
29 STATION HOUSE OFFICER
KUNDARA POLICE STATION,
KUNDARA, KOLLAM DISTRICT, PIN - 691501
30 STATION HOUSE OFFICER
KUNNIKODE POLICE STATION,
KUNNIKODE, KOLLAM DISTRICT, PIN - 691508
31 STATION HOUSE OFFICER
PATHANAPURAM POLICE STATION,
PATHANAPURAM, KOLLAM DISTRICT, PIN - 689695
32 STATION HOUSE OFFICER
POOYAPPALLY POLICE STATION,
POOYAPPALLY, KOLLAM DISTRICT, PIN - 691537
33 STATION HOUSE OFFICER
PUNALUR POLICE STATION,
PUNALUR, KOLLAM DISTRICT, PIN - 691305
34 STATION HOUSE OFFICER
PUTHUR POLICE STATION, PUTHUR,
KOLLAM DISTRICT, PIN - 691507
35 STATION HOUSE OFFICER
SASTHAMKOTTA POLICE STATION, SASTHAMKOTTA, KOLLAM
DISTRICT, PIN - 690521
36 STATION HOUSE OFFICER
SOORANAD POLICE STATION,
SOORANAD, KOLLAM DISTRICT, PIN - 690522
37 STATION HOUSE OFFICER
THENMALA POLICE STATION,
THENMALA, KOLLAM DISTRICT, PIN - 691308
38 STATION HOUSE OFFICER
YERROOR POLICE STATION, YERROOR,
KOLLAM DISTRICT, PIN - 691312
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:5:-
BY ADV. C.N. PRABHAKARAN,
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6588/2024, 6589/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:6:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6588 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O., VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS, RAJEEV NAGAR,
PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 COMMISSIONER OF POLICE
KANNUR CITY POLICE OFFICE,
KANNUR, PIN - 670001
4 DISTRICT POLICE CHIEF
KANNUR RURAL POLICE,
OFFICE OF THE DISTRICT RURAL POLICE CHIEF,
DHARMASALA, KANNUR DISTRICT, PIN - 670562
5 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:7:-
BALIYAPATTOM POLICE STATION,
BALIYAPATTOM, KANNUR DISTRICT, PIN - 670010
6 STATION HOUSE OFFICER
CHAKKARAKALLU POLICE STATION,
CHAKKARAKALLU, KANNUR DISTRICT, PIN - 670613
7 STATION HOUSE OFFICER
CHOKLI POLICE STATION, CHOKLI,
KANNUR DISTRICT, PIN - 670672
8 STATION HOUSE OFFICER
DHARMADAM POLICE STATION,
DHARMADAM, KANNUR DISTRICT, PIN - 670106
9 STATION HOUSE OFFICER
EDAKKADU POLICE STATION,
EDAKKADU, KANNUR DISTRICT, PIN - 670663
10 STATION HOUSE OFFICER
KANNAPURAM POLICE STATION,
KANNAPURAM, KANNUR DISTRICT, PIN - 670301
11 STATION HOUSE OFFICER
KANNAVAM POLICE STATION,
KANNAVAM, KANNUR DISTRICT, PIN - 670650
12 STATION HOUSE OFFICER
KANNUR CITY POLICE STATION,
KANNUR DISTRICT, PIN - 670001
13 STATION HOUSE OFFICER
KANNUR TOWN POLICE STATION,
KANNUR DISTRICT, PIN - 670001
14 STATION HOUSE OFFICER
KATHIROOR POLICE STATION,
KATHIROOR, KANNUR DISTRICT, PIN - 670642
15 STATION HOUSE OFFICER
KULAVALLUR POLICE STATION,
KULAVALLUR, KANNUR DISTRICT, PIN - 670693
16 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:8:-
KUTHUPARAMBA POLICE STATION,
KUTHUPARAMBA, KANNUR DISTRICT, PIN - 670643
17 STATION HOUSE OFFICER
MATTANNUR POLICE STATION,
MATTANNUR, KANNUR DISTRICT, PIN - 670702
18 STATION HOUSE OFFICER
MAYYIL POLICE STATION, MAYYIL,
KANNUR DISTRICT, PIN - 670602
19 STATION HOUSE OFFICER
NEW MAHE POLICE STATION,
NEW MAHE, KANNUR DISTRICT, PIN - 670671
20 STATION HOUSE OFFICER
PANUR POLICE STATION, PANUR,
KANNUR DISTRICT, PIN - 670692
21 STATION HOUSE OFFICER
PINARAYI POLICE STATION,
PINARAYI, KANNUR DISTRICT, PIN - 670741
22 STATION HOUSE OFFICER
THELLICHERRY POLICE STATION,
THELLICEHRRY, KANNUR DISTRICT, PIN - 670101
23 STATION HOUSE OFFICER
ALAKODE POLICE STATION,
ALAKODE, KANNUR DISTRICT, PIN - 670571
24 STATION HOUSE OFFICER
ARALAM POLICE STATION, ARALAM,
KANNUR DISTRICT, PIN - 670704
25 STATION HOUSE OFFICER
CHERUPUZHA POLICE STATION,
CHERUPUZHA, KANNUR DISTRICT, PIN - 670511
26 STATION HOUSE OFFICER
IRIKKUR POLICE STATION,
IRIKKUR, KANNUR DISTRICT, PIN - 670593
27 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:9:-
IRITTI POLICE STATION,
IRITTI, KANNUR DISTRICT, PIN - 670703
28 STATION HOUSE OFFICER
KARIKOTTAKARI POLICE STATION,
KARIKOTTAKARI, KANNUR DISTRICT, PIN - 670704
29 STATION HOUSE OFFICER
KELAKAM POLICE STATION, KELAKAM,
KANNUR DISTRICT, PIN - 670674
30 STATION HOUSE OFFICER
KUDIYANMALA POLICE STATION,
KUDIYANMALA, KANNUR DISTRICT, PIN - 670582
31 STATION HOUSE OFFICER
MALUR POLICE STATION, MALUR,
KANNUR DISTRICT, PIN - 670702
32 STATION HOUSE OFFICER
MUZHAKKUNNU POLICE STATION,
MUZHAKKUNNU, KANNUR DISTRICT, PIN - 670702
33 STATION HOUSE OFFICER
PARIYARAM MEDICAL COLLEGE POLICE STATION,
PARIYARAM MEDICAL COLLEGE P.O.,
KANNUR DISTRICT, PIN - 670502
34 STATION HOUSE OFFICER
PAYYAVOOR POLICE STATION,
PAYYAVOOR, KANNUR DISTRICT, PIN - 670633
35 STATION HOUSE OFFICER
PAYYANNUR POLICE STATION,
PAYYANNUR, KANNUR DISTRICT, PIN - 670307
36 STATION HOUSE OFFICER
PAZHAYANGADI POLICE STATION,
PAZHAYANGADI, KANNUR DISTRICT, PIN - 670358
37 STATION HOUSE OFFICER
PERAVOOR POLICE STATION,
PERAVOOR, KANNUR DISTRICT, PIN - 670673
38 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:10:-
PERINGOM POLICE STATION,
PERINGOM, KANNUR DISTRICT, PIN - 679535
39 STATION HOUSE OFFICER
SREEKANDAPURAM POLICE STATION,
SREEKANDAPURAM, KANNUR DISTRICT, PIN - 670631
40 STATION HOUSE OFFICER
THALIPARAMBA POLICE STATION,
THALIPARAMBA, KANNUR DISTRICT, PIN - 670141
41 STATION HOUSE OFFICER
ULIKKAL POLICE STATION,
ULIKKAL, KANNUR DISTRICT, PIN - 670705
BY ADV. SREEJA.V,
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:11:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6589 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O., VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS,
RAJEEV NAGAR, PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF,
KOTTAYAM, PIN - 686001
4 STATION HOUSE OFFICER
AYARKUNNAM POLICE STATION, A
YARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564
5 STATION HOUSE OFFICER
CHANGANACHERRY POLICE STATION, CHANGANACHERRY,
KOTTAYAM DISTRICT, PIN - 686101
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:12:-
6 STATION HOUSE OFFICER
CHINGAVANAM POLICE STATION,
CHINGAVANAM, KOTTAYAM DISTRICT, PIN - 686531
7 STATION HOUSE OFFICER
ERATTUPETTA POLICE STATION,
ERATTUPETTA, KOTTAYAM DISTRICT, PIN - 686121
8 STATION HOUSE OFFICER
ERUMELY POLICE STATION, ERUMELY,
KOTTAYAM DISTRICT, PIN - 686509
9 STATION HOUSE OFFICER
ETTUMANOOR POLICE STATION,
ETTUMANOOR, KOTTAYAM DISTRICT, PIN - 686631
10 STATION HOUSE OFFICER
GANDHINAGAR POLICE STATION, G
ANDHINAGAR, KOTTAYAM DISTRICT, PIN - 686008
11 STATION HOUSE OFFICER
KADUTHURUTHY POLICE STATION,
KADUTHURUTHY, KOTTAYAM DISTRICT, PIN - 686604
12 STATION HOUSE OFFICER
KANJIRAPPALLY POLICE STATION,
KANJIRAPPALLY, KOTTAYAM DISTRICT, PIN - 686506
13 STATION HOUSE OFFICER
KARUKACHAL POLICE STATION,
KARUKACHAL, KOTTAYAM DISTRICT, PIN - 686540
14 STATION HOUSE OFFICER
KIDANGOOR POLICE STATION,
KIDANGOOR, KOTTAYAM DISTRICT, PIN - 686572
15 STATION HOUSE OFFICER
KOTTAYAM EAST POLICE STATION, KOTTAYAM EAST,
KOTTAYAM DISTRICT, PIN - 686001
16 STATION HOUSE OFFICER
KOTTAYAM WEST POLICE STATION, KOTTAYAM WEST,
KOTTAYAM DISTRICT, PIN - 686001
17 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:13:-
KUMARAKOM POLICE STATION,
KURMARAKOM, KOTTAYAM DISTRICT, PIN - 686563
18 STATION HOUSE OFFICER
KURAVILANGAD POLICE STATION,
KURAVILANGAD, KOTTAYAM DISTRICT, PIN - 686633
19 STATION HOUSE OFFICER
MANARKAD POLICE STATION,
MANARKAD, KOTTAYAM DISTRICT, PIN - 686019
20 STATION HOUSE OFFICER
MANIMALA POLICE STATION,
MANIMALA, KOTTAYAM DISTRICT, PIN - 686543
21 STATION HOUSE OFFICER
MARANGATTUPALLY POLICE STATION,
MARANGATTUPALLY, KOTTAYAM DISTRICT, PIN - 686635
22 STATION HOUSE OFFICER
MELUKAVU POLICE STATION,
MELUKAVU, KOTTAYAM DISTRICT, PIN - 686652
23 STATION HOUSE OFFICER
MUNDAKKAYAM POLICE STATION,
MUNDAKKAYAM, KOTTAYAM DISTRICT, PIN - 686513
24 STATION HOUSE OFFICER
PALA POLICE STATION, PALA,
KOTTAYAM DISTRICT, PIN - 686575
25 STATION HOUSE OFFICER
PALLICKATHODE POLICE STATION,
PALLICKATHODE, KOTTAYAM DISTRICT, PIN - 686503
26 STATION HOUSE OFFICER
PAMBADY POLICE STATION, PAMBADY,
KOTTAYAM DISTRICT, PIN - 686502
27 STATION HOUSE OFFICER
PONKUNNAM POLICE STATION,
PONKUNNAM, KOTTAYAM DISTRICT, PIN - 686506
28 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:14:-
RAMAPURAM POLICE STATION,
RAMAPURAM, KOTTAYAM DISTRICT, PIN - 679321
29 STATION HOUSE OFFICER
THALAYOLAPARAMBU POLICE STATION,
THALAYOLAPARAMBU, KOTTAYAM DISTRICT, PIN - 686605
30 STATION HOUSE OFFICER
VAIKOM POLICE STATION,
VAIKOM, KOTTAYAM DISTRICT, PIN - 686141
31 STATION HOUSE OFFICER
VAKATHANAM POLICE STATION,
VAKATHANAM, KOTTAYAM DISTRICT, PIN - 686538
32 STATION HOUSE OFFICER
VELLUR POLICE STATION, VELLUR,
KOTTAYAM DISTRICT, PIN - 670307
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:15:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6597 OF 2024
CRIME NO.174/2021 OF VENMANI POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O., VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS,
RAJEEV NAGAR, PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 COMMISSIONER OF POLICE
KOZHIKODE CITY POLICE OFFICE,
KOZHIKODE, PIN - 673001
4 DISTRICT POLICE CHIEF
KOZHIKODE RURAL POLICE,
OFFICE OF THE DISTRICT RURAL POLICE CHIEF,
VADAKARA, KOZHIKODE DISTRICT, PIN - 673101
5 STATION HOUSE OFFICER
BEYPORE POLICE STATION, BEYPORE,
KOZHIKODE DISTRICT, PIN - 673015
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:16:-
6 STATION HOUSE OFFICER
CHEMMANGAD POLICE STATION,
CHEMMANGAD, KOZHIKODE DISTRICT, PIN - 673003
7 STATION HOUSE OFFICER
CHEVAYOOR POLICE STATION,
CHEVAYOOR, KOZHIKODE DISTRICT, PIN - 673017
8 STATION HOUSE OFFICER
ELATHOOR POLICE STATION,
ELATHOOR, KOZHIKODE DISTRICT, PIN - 673301
9 STATION HOUSE OFFICER
FEROKE POLICE STATION, FEROKE, KOZHIKODE DISTRICT,
PIN - 673631
10 STATION HOUSE OFFICER
KOZHIKODE KASBA POLICE STATION,
KOZHIKODE DISTRICT, PIN - 673001
11 STATION HOUSE OFFICER
KOZHIKODE TOWN POLICE STATION,
KOZHIKODE DISTRICT, PIN - 673001
12 STATION HOUSE OFFICER
KUNNAMANGALAM POLICE STATION, KUNNAMANGALAM,
KOZHIKODE DISTRICT, PIN - 673570
13 STATION HOUSE OFFICER
MARAD POLICE STATION, MARAD,
KOZHIKODE DISTRICT, PIN - 682304
14 STATION HOUSE OFFICER
MAVOOR POLICE STATION, MAVOOR,
KOZHIKODE DISTRICT, PIN - 673661
15 STATION HOUSE OFFICER
MEDICAL COLLEGE POLICE STATION,
MEDICAL COLLEGE P.O.,
KOZHIKODE DISTRICT, PIN - 673008
16 STATION HOUSE OFFICER
NADAKKAVU POLICE STATION, NADAKKAVU,
KOZHIKODE DISTRICT, PIN - 682307
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:17:-
17 STATION HOUSE OFFICER
NALLALAM POLICE STATION,
NALLALAM, KOZHIKODE DISTRICT, PIN - 673027
18 STATION HOUSE OFFICER
PANNIYANKARA POLICE STATION,
PANNIYANKARA, KOZHIKODE DISTRICT, PIN - 673003
19 STATION HOUSE OFFICER
PANTHEERANKAVU POLICE STATION,
PANTHEERANKAVU,
KOZHIKODE DISTRICT, PIN - 673019
20 STATION HOUSE OFFICER
VELLAYI POLICE STATION,
VELLAYI, KOZHIKODE DISTRICT, PIN - 673011
21 STATION HOUSE OFFICER
ATHOLI POLICE STATION,
ATHOLI, KOZHIKODE DISTRICT, PIN - 673315
22 STATION HOUSE OFFICER
VADAKARA POLICE STATION,
VADAKARA, KOZHIKODE DISTRICT, PIN - 673101
23 STATION HOUSE OFFICER
BALUSSERY POLICE STATION,
BALUSSERY, KOZHIKODE DISTRICT, PIN - 673612
24 STATION HOUSE OFFICER
CHOMBALA POLICE STATION,
CHOMBALA, KOZHIKODE DISTRICT, PIN - 673308
25 STATION HOUSE OFFICER
EDACHERRY POLICE STATION,
EDACHERRY, KOZHIKODE DISTRICT, PIN - 673502
26 STATION HOUSE OFFICER
KAKKUR POLICE STATION, KAKKUR,
KOZHIKODE DISTRICT, PIN - 673613
27 STATION HOUSE OFFICER
KODENCHERRY POLICE STATION,
KODENCHERRY, KOZHIKODE DISTRICT, PIN - 673580
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:18:-
28 STATION HOUSE OFFICER
KODUVALLY POLICE STATION,
KODUVALLY, KOZHIKODE DISTRICT, PIN - 670101
29 STATION HOUSE OFFICER
KOORACHUNDU POLICE STATION,
KOORACHUNDU, KOZHIKODE DISTRICT, PIN - 673527
30 STATION HOUSE OFFICER
KUTTIADI POLICE STATION,
KUTTIADI, KOZHIKODE DISTRICT, PIN - 673508
31 STATION HOUSE OFFICER
MEPPAYUR POLICE STATION,
MEPPAYUR, KOZHIKODE DISTRICT, PIN - 673655
32 STATION HOUSE OFFICER
MUKKOM POLICE STATION, MUKKOM,
KOZHIKODE DISTRICT, PIN - 673602
33 STATION HOUSE OFFICER
NADAPURAM POLICE STATION,
NADAPURAM, KOZHIKODE DISTRICT, PIN - 673504
34 STATION HOUSE OFFICER
PAYYOLI POLICE STATION, PAYYOLI,
KOZHIKODE DISTRICT, PIN - 673522
35 STATION HOUSE OFFICER
PERAMBRA POLICE STATION,
PERAMBRA, KOZHIKODE DISTRICT, PIN - 673525
36 STATION HOUSE OFFICER
PERUVANNAMUZHI POLICE STATION, PERUVANNAMUZHI,
KOZHIKODE DISTRICT, PIN - 673526
37 STATION HOUSE OFFICER
KOYILANDY POLICE STATION, KOYILANDY,
KOZHIKODE DISTRICT, PIN - 673305
38 STATION HOUSE OFFICER
THAMARASSERY POLICE STATION, THAMARASSERY,
KOZHIKODE DISTRICT, PIN - 673573
39 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:19:-
THIRUVAMBADI POLICE STATION,
THIRUVAMBADI, KOZHIKODE DISTRICT, PIN - 673603
40 STATION HOUSE OFFICER
THOTTILPALAM POLICE STATION,
THOTTILPALAM, KOZHIKODE DISTRICT, PIN - 673513
41 STATION HOUSE OFFICER
VALAYAM POLICE STATION, VALAYAM,
KOZHIKODE DISTRICT, PIN - 673517
BY ADV. NOUSHAD.K.A
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:20:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6598 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O.,
VALAKAM, KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS, RAJEEV NAGAR,
PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF,
ALAPPUZHA, PIN - 688001
4 STATION HOUSE OFFICER
ALAPPUZHA SOUTH POLICE STATION,
ALAPPUZHA SOUTH, ALAPPUZHA DISTRICT, PIN - 688001
5 STATION HOUSE OFFICER
ALAPPUZHA NORTH POLICE STATION, ALAPPUZHA NORTH,
ALAPPUZHA DISTRICT, PIN - 688001
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:21:-
6 STATION HOUSE OFFICER
AMBALAPPUZHA POLICE STATION,
AMBALAPPUZHA, ALAPPUZHA DISTRICT, PIN - 688561
7 STATION HOUSE OFFICER
AROOR POLICE STATION, AROOR,
ALAPPUZHA DISTRICT, PIN - 688534
8 STATION HOUSE OFFICER
ARTHUNKAL POLICE STATION, ARTHUNKAL, ALAPPUZHA
DISTRICT, PIN - 688530
9 STATION HOUSE OFFICER
CHENGANNUR POLICE STATION,
CHENGANNUR, ALAPPUZHA DISTRICT, PIN - 689121
10 STATION HOUSE OFFICER
CHERTHALA POLICE STATION, CHERTHALA,
ALAPPUZHA DISTRICT, PIN - 688524
11 STATION HOUSE OFFICER
EDATHWA POLICE STATION, EDATHWA,
ALAPPUZHA DISTRICT, PIN - 689573
12 STATION HOUSE OFFICER
HARIPPAD POLICE STATION, HARIPPAD,
ALAPPUZHA DISTRICT, PIN - 690514
13 STATION HOUSE OFFICER
KAINADY POLICE STATION, KAINADY,
ALAPPUZHA DISTRICT, PIN - 686534
14 STATION HOUSE OFFICER
KANAKAKKUNNU POLICE STATION,
KANAKAKKUNNU, ALAPPUZHA DISTRICT, PIN - 690531
15 STATION HOUSE OFFICER
KARIYILAKULANGARA POLICE STATION,
KARIYILAKULANGARA, ALAPPUZHA DISTRICT, PIN - 690559
16 STATION HOUSE OFFICER
KAYAMKULAM POLICE STATION, KAYAMKULAM,
ALAPPUZHA DISTRICT, PIN - 690106
17 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:22:-
KURATHIKKAD POLICE STATION,
KURATHIKKAD, ALAPPUZHA DISTRICT, PIN - 690107
18 STATION HOUSE OFFICER
KUTHIYATHODE POLICE STATION,
KUTHIYATHODE, ALAPPUZHA DISTRICT, PIN - 688533
19 STATION HOUSE OFFICER
MANNANCHERRY POLICE STATION,
MANNANCHERRY, ALAPPUZHA DISTRICT, PIN - 688538
20 STATION HOUSE OFFICER
MANNAR POLICE STATION, MANNAR,
ALAPPUZHA DISTRICT, PIN - 689622
21 STATION HOUSE OFFICER
MARARIKKULAM POLICE STATION,
MARARIKKULAM, ALAPPUZHA DISTRICT, PIN - 688523
22 STATION HOUSE OFFICER
MAVELIKKARA POLICE STATION,
MAVELIKKARA, ALAPPUZHA DISTRICT, PIN - 690101
23 STATION HOUSE OFFICER
MUHAMMA POLICE STATION, MUHAMMA,
ALAPPUZHA DISTRICT, PIN - 688525
24 STATION HOUSE OFFICER
NEDUMUDI POLICE STATION, NEDUMUDI,
ALAPPUZHA DISTRICT, PIN - 688505
25 STATION HOUSE OFFICER
NOORANAD POLICE STATION, NOORANAD,
ALAPPUZHA DISTRICT, PIN - 690504
26 STATION HOUSE OFFICER
PATTANAKKAD POLICE STATION,
PATTANAKKAD, ALAPPUZHA DISTRICT, PIN - 688531
27 STATION HOUSE OFFICER
POOCHAKKAL POLICE STATION,
POOCHAKKAL, ALAPPUZHA DISTRICT, PIN - 688526
28 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:23:-
PULINKUNNU POLICE STATION, PULINKUNNU,
ALAPPUZHA DISTRICT, PIN - 688504
29 STATION HOUSE OFFICER
PUNNAPRA POLICE STATION,
PUNNAPRA, ALAPPUZHA DISTRICT, PIN - 688004
30 STATION HOUSE OFFICER
RAMANKARI POLICE STATION,
RAMANKARI, ALAPPUZHA DISTRICT, PIN - 689595
31 STATION HOUSE OFFICER
THOTTAPPALLY POLICE STATION,
THOTTAPPALLY, ALAPPUZHA DISTRICT, PIN - 688561
32 STATION HOUSE OFFICER
THRIKKUNNAPUZHA POLICE STATION,
THRIKKUNNAPUZHA, ALAPPUZHA DISTRICT, PIN - 690515
33 STATION HOUSE OFFICER
VALLIKUNNAM POLICE STATION,
VALLIKUNNAM, ALAPPUZHA DISTRICT, PIN - 690501
34 STATION HOUSE OFFICER
VIYAPURAM POLICE STATION,
VIYAPURAM, ALAPPUZHA DISTRICT, PIN - 690514
35 STATION HOUSE OFFICER
VENMONY POLICE STATION, VENMONY,
ALAPPUZHA DISTRICT, PIN - 689509
BY ADV. SREEJA.V,
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:24:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6603 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O.,
VALAKAM, KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS, RAJEEV NAGAR,
PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM- PIN - 695010
3 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF,
PALAKKAD, PIN - 678001
4 STATION HOUSE OFFICER
AGALY POLICE STATION, AGALY,
PALAKKAD DISTRICT, PIN - 678581
5 STATION HOUSE OFFICER
ALATHUR POLICE STATION,
ALATHUR, PALAKKAD DISTRICT, PIN - 678541
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:25:-
6 STATION HOUSE OFFICER
CHALISSERY POLICE STATION,
CHALISSERY, PALAKKAD DISTRICT, PIN - 679536
7 STATION HOUSE OFFICER
CHERPULASSERY POLICE STATION,
CHERPULASSERY, PALAKKAD DISTRICT, PIN - 679503
8 STATION HOUSE OFFICER
CHITTUR POLICE STATION, CHITTOOR, P
ALAKKAD DISTRICT, PIN - 678101
9 STATION HOUSE OFFICER
KUZHALMANNAM POLICE STATION,
KUZHALMANNAM, PALAKKAD DISTRICT, PIN - 678702
10 STATION HOUSE OFFICER
HEMAMBIKA NAGAR POLICE STATION,
HEMAMBIKA NAGAR, PALAKKAD DISTRICT, PIN - 678009
11 STATION HOUSE OFFICER
KALLADIKKODE POLICE STATION,
KALLADIKKODE, PALAKKAD DISTRICT, PIN - 678596
12 STATION HOUSE OFFICER
KOLLEMKODE POLICE STATION,
KOLLEMKODE, PALAKKAD DISTRICT, PIN - 678506
13 STATION HOUSE OFFICER
KONGADU POLICE STATION, KONGADU,
PALAKKAD DISTRICT, PIN - 678631
14 STATION HOUSE OFFICER
KOPPAM POLICE STATION,
KOPPAM, PALAKKAD DISTRICT, PIN - 678001
15 STATION HOUSE OFFICER
KOTTAYI POLICE STATION, KOTTAYI,
PALAKKAD DISTRICT, PIN - 678572
16 STATION HOUSE OFFICER
KOZHINJAMPARA POLICE STATION, KOZHINJAMPARA,
PALAKKAD DISTRICT, PIN - 678555
17 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:26:-
MALAMPUZHA POLICE STATION,
MALAMPUZHA, PALAKKAD DISTRICT, PIN - 678651
18 STATION HOUSE OFFICER
MANGALAM DAM POLICE STATION,
MANGALAM DAM, PALAKKAD DISTRICT, PIN - 678706
19 STATION HOUSE OFFICER
MANKARA POLICE STATION, MANKARA,
PALAKKAD DISTRICT, PIN - 678613
20 STATION HOUSE OFFICER
MANNARKKAD POLICE STATION,
MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582
21 STATION HOUSE OFFICER
MEENAKSHIPURAM POLICE STATION, MEENAKSHIPURAM,
PALAKKAD DISTRICT, PIN - 642103
22 STATION HOUSE OFFICER
NATTUKAL POLICE STATION, NATTUKAL,
PALAKKAD DISTRICT, PIN - 678554
23 STATION HOUSE OFFICER
NENMARA POLICE STATION, NENMARA,
PALAKKAD DISTRICT, PIN - 678508
24 STATION HOUSE OFFICER
OTTAPPALAM POLICE STATION,
OTTAPPALAM, PALAKKAD DISTRICT, PIN - 679101
25 STATION HOUSE OFFICER
PADAGIRI POLICE STATION,
PADAGIRI, PALAKKAD DISTRICT, PIN - 678508
26 STATION HOUSE OFFICER
PALAKKAD KASBA POLICE STATION,
PALAKKAD, PALAKKAD DISTRICT, PIN - 678001
27 STATION HOUSE OFFICER
PALAKKAD TOWN SOUTH POLICE STATION,
PALAKKAD, PALAKKAD DISTRICT, PIN - 678001
28 STATION HOUSE OFFICER
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:27:-
PALAKKAD TOWN NORTH POLICE STATION,
PALAKKAD, PALAKKAD DISTRICT, PIN - 678001
29 STATION HOUSE OFFICER
PARAMBIKKULAM POLICE STATION,
PARAMBIKKULAM, PALAKKAD DISTRICT, PIN - 678661
30 STATION HOUSE OFFICER
PATTAMBI POLICE STATION,
PATTAMBI, PALAKKAD DISTRICT, PIN - 679303
31 STATION HOUSE OFFICER
PUDUNAGARAM POLICE STATION,
PUDUNAGARAM, PALAKKAD DISTRICT, PIN - 678503
32 STATION HOUSE OFFICER
PUDUR POLICE STATION, PUDUR,
PALAKKAD DISTRICT, PIN - 678581
33 STATION HOUSE OFFICER
SHOLAYAR POLICE STATION,
SHOLAYAR, PALAKKAD DISTRICT, PIN - 678582
34 STATION HOUSE OFFICER
SHORANUR POLICE STATION,
SHORANUR, PALAKKAD DISTRICT, PIN - 679121
35 STATION HOUSE OFFICER
SREEKRISHNAPURAM POLICE STATION,
SREEKRISHNAPURAM, PALAKKAD DISTRICT, PIN - 679513
36 STATION HOUSE OFFICER
THRITHALA POLICE STATION,
THRITHALA, PALAKKAD DISTRICT, PIN - 679534
37 STATION HOUSE OFFICER
VADAKKENCHERY POLICE STATION, VADAKKENCHERY,
PALAKKAD DISTRICT, PIN - 678683
38 STATION HOUSE OFFICER
WALAYAR POLICE STATION, WALAYAR,
PALAKKAD DISTRICT, PIN - 678624
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:28:-
BY ADV. C.N.PRABHAKARAN
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:29:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6605 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED:
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O.,
VALAKAM, KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS, RAJEEV NAGAR,
PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF,
PATHANAMTHITTA, PIN - 689695
4 STATION HOUSE OFFICER
ADOOR POLICE STATION, ADOOR,
PATHANAMTHITTA DISTRICT, PIN - 691523
5 STATION HOUSE OFFICER
ARANMULA POLICE STATION, ARANMULA,
PATHANAMTHITTA DISTRICT, PIN - 689533
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:30:-
6 STATION HOUSE OFFICER
CHITTAR POLICE STATION, CHITTAR,
PATHANAMTHITTA DISTRICT, PIN - 689663
7 STATION HOUSE OFFICER
ELAVUMTHITTA POLICE STATION, ELAVUMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689507
8 STATION HOUSE OFFICER
ENATHU POLICE STATION, ENATHU,
PATHANAMTHITTA DISTRICT, PIN - 691526
9 STATION HOUSE OFFICER
KEEZHVYPOOR POLICE STATION,
KEEZHVYPOOR, PATHANAMTHITTA DISTRICT, PIN - 689587
10 STATION HOUSE OFFICER
KODUMAN POLICE STATION, KODUMAN,
PATHANAMTHITTA DISTRICT, PIN - 691555
11 STATION HOUSE OFFICER
KOIPPURAM POLICE STATION,
KOIPPURAM, PATHANAMTHITTA DISTRICT, PIN - 689548
12 STATION HOUSE OFFICER
KONNI POLICE STATION, KONNI, PATHANAMTHITTA
DISTRICT, PIN - 689691
13 STATION HOUSE OFFICER
KOODAL POLICE STATION, KOODAL,
PATHANAMTHITTA DISTRICT, PIN - 689693
14 STATION HOUSE OFFICER
MALAYALAPPUZHA POLICE STATION, MALAYALAPPUZHA,
PATHANAMTHITTA DISTRICT, PIN - 689664
15 STATION HOUSE OFFICER
MOZHIYAR POLICE STATION, MOZHIYAR ADOOR,
PATHANAMTHITTA DISTRICT, PIN - 689662
16 STATION HOUSE OFFICER
PANDALAM POLICE STATION, PANDALAM,
PATHANAMTHITTA DISTRICT, PIN - 689501
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:31:-
17 STATION HOUSE OFFICER
PATHANAMTHITTA POLICE STATION, PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689695
18 STATION HOUSE OFFICER
PERINAD POLICE STATION, PERINAD,
PATHANAMTHITTA DISTRICT, PIN - 691601
19 STATION HOUSE OFFICER
PERUMPETTY POLICE STATION, PERUMPETTY,
PATHANAMTHITTA DISTRICT, PIN - 689592
20 STATION HOUSE OFFICER
PULINKEEZHU POLICE STATION, PULINKEEZHU,
PATHANAMTHITTA DISTRICT, PIN - 689104
21 STATION HOUSE OFFICER
RANNI POLICE STATION, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689672
22 STATION HOUSE OFFICER
THANNITHODE POLICE STATION, THANNITHODE,
PATHANAMTHITTA DISTRICT, PIN - 689699
23 STATION HOUSE OFFICER
THIRUVALLA POLICE STATION, THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689101
24 STATION HOUSE OFFICER
VECHOOCHIRA POLICE STATION, VECHOORCHIRA,
PATHANAMTHITTA DISTRICT, PIN - 686511
BY ADV. NOUSHD.K.A
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:32:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CRL.MC NO. 6610 OF 2024
CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION, ALAPPUZHA
PETITIONER/PETITIONER/ACCUSED
SANTHOSH KUMAR
AGED 49 YEARS
S/O SHIVASANKARAN PILLAI,
POOVATHUMVILA VEEDU, ANDOOR P.O., VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT -691532,
NOW RESIDING AT GAYATHRI NIVAS, RAJEEV NAGAR,
PUNNAKKAL, ELAMAKKARA,
ERNAKULAM DISTRICT, PIN - 682026
BY ADV LATHEESH SEBASTIAN
RESPONDENTS/RESPONDENTS/STATE & COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695010
3 COMMISSIONER OF POLICE
POLICE COMMISSIONERATE,
THIRUVANANTHAPURAM, PIN - 695010
4 DISTRICT POLICE CHIEF
THIRUVANANTHAPURAM RURAL POLICE, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695014
5 STATION HOUSE OFFICER
CANTONMENT POLICE STATION, STATUE,
THIRUVANANTHAPURAM, PIN - 695001
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:33:-
6 STATION HOUSE OFFICER
FORT POLICE STATION, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695023
7 STATION HOUSE OFFICER
KARAMANA POLICE STATION, KARAMANA,
THIRUVANANTHAPURAM, PIN - 695002
8 STATION HOUSE OFFICER
KAZHAKUTTAM POLICE STATION, KAZHAKUTTAM,
THIRUVANANTHAPURAM, PIN - 695582
9 STATION HOUSE OFFICER
KOVALAM POLICE STATION, KOVALAM,
THIRUVANANTHAPURAM, PIN - 695527
10 STATION HOUSE OFFICER
MANNAMTHALA POLICE STATION, MANNAMTHALA,
THIRUVANANTHAPURAM, PIN - 695015
11 STATION HOUSE OFFICER
MEDICAL COLLEGE POLICE STATION,
MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
12 STATION HOUSE OFFICER
MUSEUM POLICE STATION, MUSEUM,
THIRUVANANTHAPURAM, PIN - 695033
13 STATION HOUSE OFFICER
NEMOM POLICE STATION, NEMOM,
THIRUVANANTHAPURAM, PIN - 695020
14 STATION HOUSE OFFICER
PEROORKKADA POLICE STATION, PEROORKKADA,
THIRUVANANTHAPURAM, PIN - 695005
15 STATION HOUSE OFFICER
PETTAH POLICE STATION, PETTAH,
THIRUVANANTHAPURAM, PIN - 695024
16 STATION HOUSE OFFICER
POOJAPPURA POLICE STATION, POOJAPPURA,
THIRUVANANTHAPURAM, PIN - 695005
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:34:-
17 STATION HOUSE OFFICER
POONTHURA POLICE STATION, POONTHURA,
THIRUVANANTHAPURAM, PIN - 695026
18 STATION HOUSE OFFICER
SREEKARYAM POLICE STATION, SREEKARYAM,
THIRUVANANTHAPURAM, PIN - 695017
19 STATION HOUSE OFFICER
THAMPANOOR POLICE STATION, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695001
20 STATION HOUSE OFFICER
THIRUVALLAM POLICE STATION, THIRUVALLAM,
THIRUVANANTHAPURAM, PIN - 695027
21 STATION HOUSE OFFICER
THUMBA POLICE STATION, THUMBA,
THIRUVANANTHAPURAM, PIN - 695022
22 STATION HOUSE OFFICER
VALIYATHURA POLICE STATION, VALIYATHURA,
THIRUVANANTHAPURAM, PIN - 695008
23 STATION HOUSE OFFICER
VANCHIYOOR POLICE STATION, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035
24 STATION HOUSE OFFICER
VATTIYOORKKAVU POLICE STATION, VATTIYOORKKAVU,
THIRUVANANTHAPURAM, PIN - 695013
25 STATION HOUSE OFFICER
VIZHINJAM POLICE STATION, VIZHINJAM,
THIRUVANANTHAPURAM, PIN - 695521
26 STATION HOUSE OFFICER
ANCHUTHENGU POLICE STATION, ANCHUTHENGU,
THIRUVANANTHAPURAM, PIN - 691539
27 STATION HOUSE OFFICER
ARYANKODE POLICE STATION, ARYANKODE,
THIRUVANANTHAPURAM, PIN - 695125
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:35:-
28 STATION HOUSE OFFICER
ARUVIKKARA POLICE STATION, ARUVIKKARA,
THIRUVANANTHAPURAM, PIN - 695564
29 STATION HOUSE OFFICER
ARYANAD POLICE STATION, ARYANAD,
THIRUVANANTHAPURAM, PIN - 695542
30 STATION HOUSE OFFICER
ATTINGAL POLICE STATION, ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695101
31 STATION HOUSE OFFICER
AYIROOR POLICE STATION, AYIROOR,
THIRUVANANTHAPURAM, PIN - 695310
32 STATION HOUSE OFFICER
BALARAMAPURAM POLICE STATION, BALARAMAPURAM,
THIRUVANANTHAPURAM, PIN - 695501
33 STATION HOUSE OFFICER
CHIRAYINKEEZHU POLICE STATION, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM, PIN - 695304
34 STATION HOUSE OFFICER
KADAKKAVOOR POLICE STATION, KADAKKAVOOR,
THIRUVANANTHAPURAM, PIN - 695306
35 STATION HOUSE OFFICER
KADINAMKULAM POLICE STATION, KADINAMKULAM,
THIRUVANANTHAPURAM, PIN - 695303
36 STATION HOUSE OFFICER
KALLAMBALAM POLICE STATION, KALLAMBALAM,
THIRUVANANTHAPURAM, PIN - 695605
37 STATION HOUSE OFFICER
KANJRAMKULAM POLICE STATION, KANJIRAMKULAM,
THIRUVANANTHAPURAM, PIN - 695524
38 STATION HOUSE OFFICER
KATTAKKADA POLICE STATION, KATTAKKADA,
THIRUVANANTHAPURAM, PIN - 695572
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:36:-
39 STATION HOUSE OFFICER
KILIMANOOR POLICE STATION, KILIMANOOR,
THIRUVANANTHAPURAM, PIN - 695601
0 STATION HOUSE OFFICER
MALAYINKEEZHU POLICE STATION,
MALAYNKEEZHU, THIRUVANANTHAPURAM, PIN - 695571
41 STATION HOUSE OFFICER
MANGALAPURAM POLICE STATION,
MANGALAPUARM, THIRUVANANTHAPURAM, PIN - 695317
42 STATION HOUSE OFFICER
MARANALLOOR POLICE STATION, MARANALLOOR,
THIRUVANANTHAPURAM, PIN - 695512
43 STATION HOUSE OFFICER
MARAYAMUTTOM POLICE STATION, MARAYAMUTTOM,
THIRUVANANTHAPURAM, PIN - 695124
44 STATION HOUSE OFFICER
NAGAROOR POLICE STATION, NAGAROOR,
THIRUVANANTHAPURAM, PIN - 695601
45 STATION HOUSE OFFICER
NARUVAMOODU POLICE STATION, NARUVAMOODU,
THIRUVANANTHAPURAM, PIN - 695528
46 STATION HOUSE OFFICER
NEDUMANGAD POLICE STATION, NEDUMANGAD,
THIRUVANANTHAPURAM, PIN - 695541
47 STATION HOUSE OFFICER
NEYYAR DAM POLICE STATION, NEYYAR DAM,
THIRUVANANTHAPURAM, PIN - 695572
48 STATION HOUSE OFFICER
NEYYATTINKARA POLICE STATION, NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695121
49 STATION HOUSE OFFICER
PALLICHAL POLICE STATION, PALLICHAL,
THIRUVANANTHAPURAM, PIN - 695020
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:37:-
50 STATION HOUSE OFFICER
PALODE POLICE STATION, PALODE,
THIRUVANANTHAPURAM, PIN - 695562
51 STATION HOUSE OFFICER
PANGODE POLICE STATION, PANGODE,
THIRUVANANTHAPURAM, PIN - 695506
52 STATION HOUSE OFFICER
PARASSALA POLICE STATION, PARASSALA,
THIRUVANANTHAPURAM, PIN - 695502
53 STATION HOUSE OFFICER
PONMUDI POLICE STATION, PONMUDI,
THIRUVANANTHAPURAM, PIN - 695563
54 STATION HOUSE OFFICER
POOVAR POLICE STATION, POOVAR,
THIRUVANANTHAPURAM, PIN - 695525
55 STATION HOUSE OFFICER
POZHIYOOR POLICE STATION, POZHIYOOR,
THIRUVANANTHAPURAM, PIN - 695513
56 STATION HOUSE OFFICER
POTHENKODE POLICE STATION, POTHENCODE,
THIRUVANANTHAPURAM, PIN - 695584
57 STATION HOUSE OFFICER
VALIYAMALA POLICE STATION, VALIYAMALA,
THIRUVANANTHAPURAM, PIN - 695547
58 STATION HOUSE OFFICER
VARKALA POLICE STATION, VARKALA,
THIRUVANANTHAPURAM, PIN - 695141
59 STATION HOUSE OFFICER
VATTAPPARA POLICE STATION, VATTAPPARA,
THIRUVANANTHAPURAM, PIN - 695028
0 STATION HOUSE OFFICER
VELLARADA POLICE STATION, VELLARADA,
THIRUVANANTHAPURAM, PIN - 695505
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:38:-
61 STATION HOUSE OFFICER
VENJARAMOODU POLICE STATION, VENJARAMOODU,
THIRUVANANTHAPURAM, PIN - 695607
62 STATION HOUSE OFFICER
VITHURA POLICE STATION, VITHURA,
THIRUVANANTHAPURAM, PIN - 695551
63 STATION HOUSE OFFICER
VILAPPILSALA POLICE STATION, VILAPPILSALA,
THIRUVANANTHAPURAM, PIN - 695573
BY ADV. SREEJA.V
PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.09.2024, ALONG WITH Crl.MC.6602/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2024:KER:70308
Crl.M.C.No.6602/2024 & connected cases
-:39:-
BECHU KURIAN THOMAS, J.
---------------------------------------------
Crl.M.C.Nos.6602,6588, 6589, 6597,
6598 6603, 6605 & 6610 of 2024
---------------------------------------------
Dated this the 13th day of September, 2024
ORDER
Petitioner is an accused in 58 different crimes at different Police
Stations in the State. He alleges that he was arrested in May 2021 initially
and released in August 2021, and again arrested on 25.05.2022 and
released on 01.10.2022. Yet again he was arrested on 29.05.2023 and
released on 29.11.2023. Even thereafter, on the basis of another crime
registered, he was arrested on 16.05.2024, and is under custody even now.
Petitioner contends that all crimes registered against him are based on
similar or identical allegations of non-refund of training fee collected by
him. According to the petitioner, in a similar situation, this Court had given
relief to other accused who had been undergoing long periods of detention
due to their involvement in numerous cases.
2. Sri. Latheesh Sebastian, the learned counsel for the petitioner,
submitted that, as and when petitioner obtains bail in one crime, another
crime would be registered, and the detention is continued. Again when he
gets bail in that crime, another crime would be registered thereafter,
thereby indefinitely continuing his custody.
3. The learned Public Prosecutor upon instructions submitted that
already 58 crimes have been registered and he has been arrested in all the 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
cases, and charge sheet has also been submitted in all except four, which
are still under investigation.
4. Since the petitioner has already been in custody for more than
17 months altogether, I am of the view that the interests of the
investigating agency, the complainants and the petitioner ought to be
balanced, and that protection ought to be granted against continued
deprivation of liberty. In the decision in W.P.(Crl.) No.230/2023, this Court
had issued certain directions providing protection for unnecessary arrest
in respect of persons who have undergone long periods of detention, that
too on the basis of allegations which are similar in nature.
5. Accordingly, I am satisfied that petitioner is also entitled to be
given the said benefit having regard to the period of detention already
undergone and the nature of offenes alleged.
6. In the above circumstances the following directions are issued;
i. As the petitioner has undergone detention for more than 17 months on the basis of various crimes registered against him, continued detention would affect his right to life and liberty under Article 21 of the Constitution of India on the basis of new crimes that are registered before he is released.
ii. In all crimes already registered against the petitioner as on this date, his arrest shall be recorded within an outer period of 20 days from today to enable him to apply for bail immediately.
2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
iii. In all crimes registered hereafter alleging offences and circumstances of a similar nature as those of the crimes already registered, the procedure contemplated under Section 41 A of Cr.P.C. and its corresponding provision in Section 35 of BNSS, subject to the exception carved out under clause (iv) below.
iv. If circumstances exist where the investigating officer requires the arrest of the petitioner in crimes to be registered hereafter, the directions in Arnesh Kumar's case and in Satender Kumar Antils' case, and the provisions of section 41(1) (ii) Cr.P.C or its corresponding provision in Section 35 of BNSS shall scrupulously be complied with. Further, the Magistrate concerned shall scrutinize the need for any detention in such cases with the seriousness it deserves and not in a routine manner
These Crl.M.C's are disposed of with the above directions.
Sd/-
BECHU KURIAN THOMAS JUDGE jka/13.09.24 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION DATED 04.03.2021
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION DATED 06.05.2022
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION DATED 29.05.2023
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION DATED 16.04.2024
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P. @ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P. @ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P. @ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION DATED 04.03.2021
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION DATED 06.05.2022
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION DATED 29.05.2023
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION DATED 16.04.2024
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P.@ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION DATED 04.03.2021
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION DATED 02.08.2021
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION DATED 06.05.2022
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION DATED 29.05.2023
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION DATED 16.04.2022
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P.@ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION IS
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT REPORTED IN PRAVEEN K.P.@ PRAVEEN RANA VS. STATE OF KERALA (2023 KHC ONLINE 9179) 2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 25.08.23 IN W.P(CRL) NOS 230 AND 381 OF 2023 .
2024:KER:70308 Crl.M.C.No.6602/2024 & connected cases
PETITIONER'S ANNEXURES
Annexure 1 TRUE CITIZEN COPY OF FIR IN CRIME NO.174/2021 OF VENMANI POLICE STATION DATED 04.03.2021
Annexure 2 TRUE COPY OF THE ORDER OF THE JFMC, CHAVARA DATED 02.08.2021 IN CMP NO.424/2021 IN CRIME NO.422/2021 OF CHAVARA POLICE STATION DATED 02.08.2021
Annexure 3 TRUE CITIZEN COPY OF FIR IN CRIME NO.338/2022 OF AMBALAPPUZHA POLICE STATION DATED 06.05.2022
Annexure 4 TRUE CITIZEN COPY OF FIR IN CRIME NO.1053/2023 OF ERNAKULAM SOUTH POLICE STATION FATED 29.05.2023
Annexure 5 TRUE COPY OF THE ORDER OF THE ACJM (EO), ERNAKULAM DATED 17.08.2023 IN CMP
Annexure 6 TRUE CITIZEN COPY OF FIR IN CRIME NO.616/2024 OF VAIKOM POLICE STATION DATED 16.04.2024
Annexure 7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 25.08.2023 IN W.P(CRL) NOS 230 AND 381 OF 2023
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