Kerala High Court
Satyam Audios vs Commercial Tax Officer on 11 September, 2024
Author: P Gopinath
Bench: P Gopinath
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31731 OF 2015
PETITIONER:
SATHYAM AUDIOS,
XL/1260, T.D. ROAD, ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI.A.G.PREMACHANDRN, PROPRIETOR.
BY ADVS.
VIJAYAN. K.U.
K.V.VIMAL
RESPONDENTS:
1 COMMERCIAL TAX OFFICER,
IIIRD CIRCLE, COMMERCIAL TAXES, ERNAKULAM,
KOCHI-682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
ERNAKULAM AT KAKKANAD OR ANY OFFICER ACTING UNDER HIM,
PIN - 682 030.
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.09.2024, ALONG WITH WP(C).5175/2016, 6547/2017 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
2
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
1946
WP(C) NO. 5175 OF 2016
PETITIONER:
SATYAM AUDIOS,
XL/1260,T.D ROAD, ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI. A.G PREMACHANDRAN,
PROPRIETOR.
BY ADVS.
SRI.VIJAYAN. K.U.
SRI.K.V.VIMAL
RESPONDENTS:
1 COMMERCIAL TAX OFFICER,
IIIRD CIRCLE ,COMMERCIAL TAXES, ERNAKULAM,
KOCHI - 682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
COMMERCIAL TAXES, ERNAKULAM,KAKKANAD,
KOCHI - 682 030.
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).31731/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
3
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
1946
WP(C) NO. 6547 OF 2017
PETITIONER:
SATYAM AUDIOS,
XL/1260, T.D.ROAD, ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI A.G.PREMACHANDRAN, PROPRIETOR.
BY ADV SRI.VIJAYAN. K.U.
RESPONDENTS:
1 COMMERCIAL TAX OFFICER IIIRD CIRCLE,
COMMERCIAL TAXES, ERNAKULAM, KOCHI - 682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
COMMERCIAL TAXES, ERNAKULAM, KAKKANAD,
KOCHI - 682 030.
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).31731/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
4
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
1946
WP(C) NO. 7577 OF 2016
PETITIONER:
SATYAM AUDIOS,
XL/1260, T.D.ROAD, ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI.A.G.PREMACHANDRAN, PROPRIETOR.
BY ADVS.
SRI.VIJAYAN. K.U.
SRI.K.V.VIMAL
RESPONDENTS:
1 COMMERCIAL TAX OFFICER,
IIIRD CIRCLE, COMMERCIAL TAXES, ERNAKULAM,
KOCHI - 682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
COMMERCIAL TAXES, ERNAKULAM, KAKKANAD,
KOCHI -682 030.
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).31731/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
5
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
1946
WP(C) NO. 13255 OF 2016
PETITIONER:
SATHYAM AUDIOS,
XL/1260, TD ROAD, ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI.A.G. PREMACHANDRAN,
PROPRIETOR.
BY ADVS.
SRI.VIJAYAN. K.U.
SRI.K.V.VIMAL
RESPONDENTS:
1 COMMERCIAL TAX OFFICER,
IIIRD CICLE, COMMERCIAL TAXES, ERNAKULAM,
KOCHI - 682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
ERNAKULAM AT KAKKANAD OR ANY OFFICER ACTING UNDER
HIM, PIN - 682 030.
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).31731/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
6
2024:KER:69165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
1946
WP(C) NO. 34197 OF 2018
PETITIONER:
SATYAM AUDIOS,
XL/1260,T.D.ROAD,ERNAKULAM, PIN - 682 011,
REPRESENTED BY SRI. A.G. PREMACHANDRAN,
PROPRIETOR.
BY ADVS.
VIJAYAN. K.U.
SRI.K.V.VIMAL
RESPONDENTS:
1 COMMERCIAL TAX OFFICER,
IIIRD CIRCLE,COMMERCIAL TAXES, ERNAKULAM,
KOCHI - 682 018.
2 INSPECTING ASSISTANT COMMISSIONER,
COMMERCIAL TAXES, ERNAKULAM, KAKKANAD,
KOCHI - 682 030 (OR ANY AUTHORITY ACTING UNDER
HIM).
BY SMT.JASMINE M M, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).31731/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.31731/2015 AND CONNECTED CASES
7
2024:KER:69165
JUDGMENT
[WP(C) Nos.31731/2015, 5175/2016, 7577/2016, 13255/2016,
6547/2017 and 34197/2018]
The learned counsel for the petitioners would submit that
these writ petitions are not pressed.
In the light of the submission made by the learned counsel
for the petitioners, these writ petitions are dismissed as not pressed.
Sd/-
GOPINATH P.
JUDGE
DK
