Kerala High Court
Valsalakumari Nair vs General Manager on 6 September, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
2024:KER:68276
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
WP(C) NO. 24360 OF 2024
PETITIONER(S):
VALSALAKUMARI NAIR
AGED 68 YEARS
W/O.LATE K.V.NAIR, AGED 68 YEARS THAMARASSERIL HOUSE,
EZHUMATTOOR P.O. PATHANAMTHITTA DIST, PIN - 689 586.
BY ADV C.S.GOPALAKRISHNAN NAIR
RESPONDENTS:
1 GENERAL MANAGER
CENTRAL PENSION PROCESSING CENTRE, CENTRAL BANK OF INDIA,
2ND FLOOR, MMO BUILDING, M.G. ROAD, FORT, MUMBAI,
PIN - 400 023.
2 BRANCH MANAGER
CENTRAL BANK OF INDIA, EZHUMATTTOOR BRANCH, EZHUMATTOOR
P.O. PATHANAMTHITTA DIST, PIN - 689 586.
3 CONTROLLER
CENTRAL PENSION ACCOUNTING OFFICE, TRIKOOT- II,
BHIKAJI CAMA PLACE, NEW DELHI, PIN - 110 066.
4 DEPUTY CONTROLLER OF ACCOUNTS
CENTRAL BOARD OF DIRECT TAXES, ZONAL ACCOUNTS OFFICER,
NEW BLOCK(GROUND FLOOR,) AAYAKAR BHAVAN, 121,
NUGAMBAKKAM HIGH ROAD, CHENNAI, PIN - 600 034.
5 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF PENSION &
PENISONERS' WELFARE, SOUTH BLOCK, NEW DELHI,
WP(C) NO. 24360 OF 2024 : 2 :
2024:KER:68276
PIN - 110 001.
BY ADVS.
T.C. KRISHNA, CENTRAL GOVERNMENT COUNSEL
K.M. ANEESH, STANDING COUNSEL.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 24360 OF 2024 : 3 :
2024:KER:68276
JUDGMENT
It is submitted by the learned Counsel for the
petitioner that after the filing of this writ petition, the
amounts due to the petitioner have been disbursed, and
at present the grievance of the petitioner is redressed.
The said submission is recorded.
2. Granting liberty to the petitioner to approach
this Court in case of default on the part of the
respondents in paying medical allowances in future, the
writ petition is closed.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
SRJ
2024:KER:68276
APPENDIX OF WP(C) 24360/2024
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE PENSION PAYMENT SLIP FOR
THE MONTH OF FEBRUARY 2024.
EXHIBIT P2 A TRUE COPY OF THE LETTER DT:14.5.2024 SENT BY
THE PETITIONER TO THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF PENSION PAYMENT SLIPS OBTAINED
FROM THE 2ND RESPONDENT FOR THE MONTH OF
MARCH 2024.
EXHIBIT P4 TRUE COPY OF PENSION PAYMENT SLIPS OBTAINED
FROM THE 2ND RESPONDENT FOR THE MONTH OF
APRIL 2024.
EXHIBIT P5 TRUE COPY OF PENSION PAYMENT SLIPS OBTAINED
FROM THE 2ND RESPONDENT FOR THE MONTH OF MAY
2024.
EXHIBIT P6 A TRUE COPY OF THE DIGITAL RECORD SENT BY THE
2ND RESPONDENT TO THE 1ST RESPONDENT ON
24.6.2024.
EXHIBIT P7 A TRUE COPY OF THE EMAIL DT:14.5.2024 SENT BY THE
2ND RESPONDENT TO THE 1ST RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE COMPUTER PRINTOUT ON THE
‘VIEW COMPLAINT' (C/03062024/385549) GIVEN
BY THE 2ND RESPONDENT.
EXHIBIT P9 A TRUE COPY OF THE LAWYER NOTICE DATED
08/03/2010 SENT TO THE SENIOR ACCOUNTS OFFICER
OF ZONAL ACCOUNTS OFFICE, CHENNAI.
EXHIBIT P10 A TRUE COPY OF THE LETTER
NO.ZAO/CBDT/PEN./CHENNAI-10-11/848 dt:15.6.2010
ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE SPECIAL SEAL AUTHORITY
2024:KER:68276
DATED 28.06.2010 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P12 A TRUE COPY OF THE OM NO.45/57/97-P&PW©
DT:19.12.1997.
EXHIBIT P13 A TRUE COPY OF THE OM NO.4/34/2017-P&PW(D)
DT:19.07.2017 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P14 A TRUE COPY OF THE OM.F.NO.18/03/2015-ESTT.(PAY-
(1)DT:2.3.2016.
