Shivakumar D vs The Manager
2024 Latest Caselaw 26794 Ker

Citation : 2024 Latest Caselaw 26794 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Shivakumar D vs The Manager on 5 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

WP(C) NO. 30703 OF 2024

                                     1

                                                     2024:KER:68313
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          WP(C) NO. 30703 OF 2024

PETITIONER:

           SHIVAKUMAR D
           AGED 44 YEARS
           S/O M. DASAYYAN, RESIDING AT &#8220;SIVAM&#8221;,
           KULATHOOR, UCHAKKADA. P.O, THIRUVANANTHAPURAM,
           THIRUVANANTHAPURAM DIST., PIN - 695506


           BY ADV N.S.REHNA


RESPONDENT:

           THE MANAGER
           STATE BANK OF INDIA, VANCHIYOOR, CHERUNNIYOOR
           TOWERS,VANCHIYOOR JUNCTION, THIRUVANANTHAPURAM, PIN -
           695035



           SMT.S. LAKHSHMI-SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30703 OF 2024

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                                                      2024:KER:68313
                          JUDGMENT

Dated this the 5th day of September, 2024

None appeared on behalf of the petitioner to

press this writ petition during the revised call.

Hence, this writ petition is dismissed for non-

prosecution. Interim order, if any, stands vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP WP(C) NO. 30703 OF 2024

2024:KER:68313 APPENDIX OF WP(C) 30703/2024

PETITIONER EXHIBITS

Exhibit -P1 LETTER DATED 05/06/2024 ISSUED BY THE RESPONDENT

Exhibit -P2 LETTER DATED 19/06/2024 ISSUED BY THE RESPONDENT