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K.P. Kunhabdulla Haji vs Smt. Bini K.U
2024 Latest Caselaw 26775 Ker

Citation : 2024 Latest Caselaw 26775 Ker
Judgement Date : 5 September, 2024

Kerala High Court

K.P. Kunhabdulla Haji vs Smt. Bini K.U on 5 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
          CONTEMPT CASE(C) NO. 2274 OF 2024(S) IN WP(C) 6707/2015

PETITIONER/PETITIONER IN W.P.(C) NO. 6707 OF 2015:


     K.P. KUNHABDULLA HAJI, AGED 64 YEARS, S/O MOOSA HAJI,
     KUNHIPARAMBATH HOUSE, KURIKKILAD P.O, VADAKARA,
     KOZHIKODE, PIN - 673 104.

    BY ADVOCATE Sri. R. RAMADAS

RESPONDENT/2ND RESPONDENT IN W.P.(C) NO. 6707/2015:


     SMT. BINI K.U, SECRETARY, KOZHIKODE CORPORATION,
     MUNICIPAL CORPORATION OFFICE, BEACH P.O.,
     KOZHIKODE, PIN - 673 032.

      BY SRI. G. SANTHOSH KUMAR, STANDING COUNSEL


     This Contempt of court case (civil) having come up for orders on
05.09.2024, the court on the same day passed the following:


                                                             P.T.O.
                            P.V. KUNHIKRISHNAN, J.
                      -------------------------------------------
                       Con.Case (C) No.2274 of 2024
               ---------------------------------------------------------
                Dated this the 5th day of September, 2024

                                        ORDER

After going through the pleadings in the Contempt

Case, I am of the prima facie opinion that respondent

committed contempt. Respondent will appear through video

conference before this Court on 13.09.2024. In the

meanwhile, if the directions are complied or the judgment is

varied or modified the appearance is dispensed with.

Issue a copy of this order to the Standing Counsel

appearing for the respondent who will communicate the same

to the respondent.

Post on 13.09.2024.

Sd/-

P.V. KUNHIKRISHNAN SCB JUDGE

05-09-2024 /True Copy/ Assistant Registrar

 
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