T.K.Shoukathali vs E.K.Gopalakrishnan
2024 Latest Caselaw 26460 Ker

Kerala High Court

T.K.Shoukathali vs E.K.Gopalakrishnan on 3 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

CON.CASE(C) NO. 1183 OF 2010       : 1 :


                                              2024:KER:66556
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,
                            1946
               CON.CASE(C) NO. 1183 OF 2010

AGAINST THE JUDGMENT DATED 30.07.2010 IN WPC NO.23885 OF 2010


PETITIONER:

         T.K.SHOUKATHALI, S/O MUHAMMED HAJI
         AGED 38 YEARS, THONIKADAATH HOUSE,
         KOOTTILANGADI (PO),, MALAPPURAM (DT),
         REPRESENTED BY POWER OF ATTORNEY,,
         T.K.SHAJAHAN, S/O.T.K.KAMALUDHEEN,
         KADUNGAPURAM, DESOM, PUZHAKKATTIRI VILLAGE,
         MALAPPURAM DISTRICT.


         BY ADV SRI.T.K.AJITH KUMAR


RESPONDENT:

         E.K.GOPALAKRISHNAN
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER)        THE SUB DIVISIONAL
         MAGISTRATE,
         PERINTHALMANNA,, PERINTHALMANNA (PO),
         MALAPPURAM DISTRICT.



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 03.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1183 OF 2010   : 2 :


                                          2024:KER:66556




                     JUDGMENT

The learned Government Pleader, on

instructions, submits that the directions in

Annexure-A judgment dated 30.07.2010 have been

complied with.

Recording the said submission, the contempt

of court case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

2024:KER:66556

APPENDIX

PETITIONER ANNEXURES

Annexure A TRUE COPY OF THE JUDGMENT DATED 30.07.2010 IN WPC NO.23885 OF 2010 Annexure B TRUE COPY OF THE REPRESENTATION WITH ACKNOWLEDGEMENT DATED 13.08.2010

RESPONDENTS EXHIBITS

ANNEXURE R1 TRUE COPY OF THE ORDER DATED 22.09.2010 ANNEXURE R2 TRUE COPY OF THE ORDER DATED 09.11.2010