Citation : 2024 Latest Caselaw 26414 Ker
Judgement Date : 3 September, 2024
2024:KER:66523
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,
1946
EX.SA NO. 10 OF 2021
AGAINST THE ORDER/JUDGMENT DATED 14.12.2020 IN ASN
ARISING OUT OF THE ORDER/JUDGMENT DATED 11.10.2018 IN
E.A.42/2016 IN E.P.NO.27/2014 IN OS NO.80 OF 1993 OF
ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL COURT,
MAVELIKKARA
APPELLANT/APPELLANT/PETITIONER
DAVID
AGED 68 YEARS
S/O.UNNOONNY, CHOVALIL PUTHEN VEETTIL,
CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE,
ALAPPUZHA - 690 105.
BY ADVS.
KALEESWARAM RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS/RESPONDENTS/RESPONDENTS:
1 THANKAMMA
AGED 62 YEARS
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
2
D/O.JANAKI, KAVUNADIYIL,
CHENNITHARA SOUTH,
ALAPPUZHA - 690 105.
2 RAKHI PRABHA
AGED 45 YEARS
D/O.THANKAMMA, KAVUNADIYIL,
CHENNITHARA SOUTH, ALAPPUZHA - 690 105.
3 RESMI PRABHA
AGED 42 YEARS
D/O.THANKAMMA, KAVUNADIYIL,
CHENNITHARA SOUTH,
ALAPPUZHA - 690 105.
4 PRADEEP
AGED 39 YEARS
S/O.THANKAMMA, KAVUNADIYIL, CHENNITHARA SOUTH,
ALAPPUZHA - 690 105.
5 SULOCHANA
AGED 68 YEARS
D/O.CHELLAMMA, KOCHUTHARAYIL,
PALLIPPADU, ALAPPUZHA - 690 512.
6 MANOHARI
AGED 66 YEARS
D/O.CHELLAMMA, KOCHUTHARAYIL,
PALLIPPADU, ALAPPUZHA - 690 512.
7 PRABHA
AGED 65 YEARS
S/O.MADHAVAN, KOCHUTHARAYIL, PALLIPPADU,
ALAPPUZHA - 690 512.
8 OMANA
AGED 62 YEARS
PLAVELIL, CHENNITHARA SOUTH,
ALAPPUZHA - 690 105.
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
3
9 CHELLAMMA
AGED 62 YEARS
D/O.JANAKI, KAVUNADIYIL, CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE, ALAPPUZHA - 690 105.
0 DR.PALPU MEMORIAL SNDP BRANCH
REPRESENTED BY ITS SECRETARY,
CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE, ALAPPUZHA - 690 105.
11 PRESIDENT,
DR.PALPU MEMORIAL SNDP BRANCH
CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE,
ALAPPUZHA - 690 105.
12 CHELLAMMA
D/O.GOVINDAN, VATTAKANDATHIL VEEDU,
CHENNITHALA SOUTH P.O., ALAPPUZHA - 690 105.
13 NARAYANAN
KOTHAKERIL KIZHAKKU,
PALLIPPADU SOUTH P.O., HARIPPAD.
BY ADVS.
SANIL KUNJACHAN - R7
MANSOOR JALAL(K/002239/2023)
THIS EXECUTION SECOND APPEAL HAVING COME UP FOR
ADMISSION ON 03.09.2024, ALONG WITH Ex.SA.11/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,
1946
EX.SA NO. 11 OF 2021
AGAINST THE ORDER/JUDGMENT DATED 04.11.2020 IN AS
NO.140 OF 2018 OF ADDITIONAL DISTRICT COURT-I,MAVELIKKARA
ARISING OUT OF THE ORDER/JUDGMENT DATED 11.10.2018 IN
E.A.NO.555/2016 IN E.P.NO.27/2014 IN OS NO.80 OF 1993 OF
ASSISTANT SESSIONS COURT/SUB COURT / COMMERCIAL COURT,
MAVELIKKARA
APPELLANT/PETITIONER
LALAMMA VARGHESE
AGED 55 YEARS
W/O. VARGHESE,
CHOVALIL PUTHEN VEETTIL, CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE,
ALAPPUZHA 690 105.
BY ADVS.
KALEESWARAM RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
5
RESPONDENTS/RESPONDENTS:
1 JANAKI
D/O. PAPPY, KAVUNADIYIL,
CHENNITHARA SOUTH (DIED), .
2 THANKAMMA,
AGED 62 YEARS
D/O. JANAKI, KAVUNADIYIL,
CHENNITHARA SOUTH , ALAPUZHA 690 105.
3 RAKHI PRABHA,
AGED 45 YEARS
D/O. THANKAMMA, KAVUNADIYIL,
CHENNITHARA SOUTH, ALAPPUZHA 690 105.
4 RESMI PRABHA,
AGED 42 YEARS
D/O. THANKAMMA, KAVUNADIYIL,
CHENNITHARA SOUTH, ALAPPUZHA 690 105.
5 PRADEEP,
AGED 39 YEARS
S/O. THANKAMMA, KAVUNADIYIL,
CHENNITHARA SOUTH, ALAPPUZHA 690 105.
6 SULOCHANA,
AGED 68 YEARS
D/O. CHELLAMMA, KOCHUTHARAYIL,
PALLIPPADU, ALAPPUZHA 690 512.
7 MANOHARI,
AGED 66 YEARS
D/O. CHELLAMMA, KOCHUTHARAYIL,
PALLIPPADU, ALAPPUZHA 690 512.
8 PRABHA,
AGED 65 YEARS
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
6
S/O. MADHAVAN, KOCHUTHARAYIL,
PALLIPPADU, ALAPPUZHA 690 512.
9 RAMANKUTTY VIJAYAN (DIED),
X
0 OMANA,
AGED 62 YEARS
PLAVELIL, CHENNITHARA SOUTH,
ALAPPUZHA 690 105.
11 GOVINDAN,
PLAVELIL, KOTHERIKIZHAKKETHIL,
CHENNITHARA SOUTH, ALAPPUZHA 690 105.
12 CHELLAMMA,
AGED 62 YEARS
D/O. JANAKI, KAVUNADIYIL,
CHENNITHALA SOUTH, THRIPPERUMTHARA VILLAGE,
ALAPPUZHA 690 105.
13 KUNJUMON,
S/O. UNNONNY, CHOVALIL,
CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE (DELETED).
14 DR. PALPU MEMORIAL SNDP BRANCH,
CHENNITHALA SOUTH,
THRIPPERUMTHARA VILLAGE ALAPPUZHA 690 105.
15 PRESIDENT,
DR. PALPU MEMORIAL SNDP BRANCH,
CHENNITHALA SOUTH, THRIPPERUMTHARA VILLAGE ,
ALAPPUZHA 690 105.
16 CHELLAMMA,
D/O. GOVINDAN, VATTAKANDATHIL VEEDU,
CHENNITHALA SOUTH P.O.
ALAPPUZHA 690 105.
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
7
17 NARAYANAN,
KOTHAKERIL KIZHAKKU,
PALLIPPADU SOUTH P.O HARIPPAD.
BY ADVS.
SRI.AZAD BABU R-R2,R4,R5
FOR R8,R10,R12,R17
SRI.SANIL KUNJACHAN
SMT.T.M.RESHMI
THIS EXECUTION SECOND APPEAL HAVING COME UP FOR
ADMISSION ON 03.09.2024, ALONG WITH Ex.SA.10/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:66523
EX.SA NOs.10 & 11 OF 2021
8
JUDGMENT
In spite of repeated directions to the appellants to take
steps, the appellants have not taken any steps. Counsel for
the appellants was absent on the lasting posting and is
absent today also.
Accordingly, these Execution Second Appeals are
dismissed for default.
Sd/-
M.A.ABDUL HAKHIM JUDGE hmh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!