Citation : 2024 Latest Caselaw 26382 Ker
Judgement Date : 3 September, 2024
2024:KER:66658
WP(C) NO. 30081 OF 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,
1946
WP(C) NO. 30081 OF 2024
PETITIONER:
SHEEBA P.S.
AGED 43 YEARS
W/O DR. V.K PRAMOD ASSISTANT PROFESSOR
(ELECTRONICS AND COMMUNICATIONS ENGINEERING),
DEPARTMENT OF ELECTRONICS ENGINEERING, MODEL
ENGINEERING COLLEGE, THRIKKAKARA,
ERNAKULAM- 682021
RESIDING AT FLAT NO. 9C2, HOLYFAITH MANOR &
RESIDENCY NEAR MODEL ENGINEERING COLLEGE,
THRIKKAKARA, ERNAKULAM, PIN - 682021
BY ADVS.
A.ARUNA
JISHA SHAJI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2024:KER:66658
WP(C) NO. 30081 OF 2024
2
2 INSTITUTE OF HUMAN RESOURCE DEVELOPMENT (IHRD)
REPRESENTED BY ITS DIRECTOR, PRAJO'E TOWERS,
VAZHATHAKADU, THIRUVANANTHAPURAM, PIN - 695014
3 THE PRINCIPAL
MODEL ENGINEERING COLLEGE, BMC P.O,
THRIKKAKARA, ERNAKULAM, PIN - 682021
4 THE PRINCIPAL
COLLEGE OF ENGINEERING, CHERTHALA,
PALLIPPURAM P.O, ALAPPUZHA, PIN - 688541
BY ADV
ADV DEEPU THANKAN - STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 03.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2024:KER:66658
WP(C) NO. 30081 OF 2024
3
JUDGMENT
The petitioner approached this Court with this writ
petition, challenging Exts.P5 and P6 orders of transfer. When the
matter came up for admission, an interim order was passed by this
Court on 23.08.2024 not to relieve the petitioner. Today when the
matter came up for consideration, the learned Counsel for the
petitioner brought the attention of this Court to Ext.P9 order
produced along with I.A. No.1/2024 by which the 2 nd respondent,
passed a modified order retaining the petitioner in the present
station.
In such circumstances, further orders are not necessary in
this writ petition. Accordingly, this writ petition is closed.
Sd/-
ZIYAD RAHMAN A.A. JUDGE scs 2024:KER:66658 WP(C) NO. 30081 OF 2024
APPENDIX OF WP(C) 30081/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 20.03.2024 ISSUED BY DR. SHAWN T JOSEPH, SENIOR CONSULTANT, HEAD OF NECK AND SURGICAL ONCOLOGY , VPS LAKESHORE GLOBAL LIFE HOSPITAL
Exhibit P1(a) TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER DATED 03.05.2024 ISSUED BY DR. SOUMINI SIVADAS, CONSULTANT PHYSICIAN & PULMONOLOGIST, B & B MEMORIAL HOSPITAL, THRIKKAKARA, KOCHI
Exhibit P1(b) TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER DATED 06.09.2014 ISSUED BY DR. SHAWN T JOSEPH, DEPARTMENT OF SURGICAL ONCOLOGY , LAKESHORE HOSPITAL & RESEARCH CENTRE, KOCHI
Exhibit P1(c) TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER DATED 17.12.2014 ISSUED BY DR. SHAWN T JOSEPH, DEPARTMENT OF SURGICAL ONCOLOGY , LAKESHORE HOSPITAL & RESEARCH CENTRE, KOCHI
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE CIRCULAR NO. IHRD/23/2024-EB1 DATED 27.07.2024 ISSUED BY THE 3RD RESPONDENT
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 30.07.2024 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT 2024:KER:66658 WP(C) NO. 30081 OF 2024
Exhibit P4 TRUE COPY OF THE CIRCULAR NO.
IHRD/23/2024-EB1 DATED 12.08.2024 ISSUED BY THE 3RD RESPONDENT
Exhibit P5 TRUE COPY OF THE ORDER NO. NO.
IHRD/1012/2024 - EA3 (3) DATED 21.08.2024 ISSUED BY THE 3RD RESPONDENT
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.
IHRD/23/2024-EB1 DATED 21.08.2024 ISSUED BY THE 3RD RESPONDENT
Exhibit P7 TRUE COPY OF THE CERTIFICATE DATED 22.08.2024 ISSUED FROM ASPIRE CHILD DEVELOPMENT CENTRE, KAKKANAD
Exhibit P8 TRUE COPY OF THE CERTIFICATE DATED 22.08.2024 ISSUED BY DR. NEENA SHILEN, SUNRISE HOSPITAL
Exhibit P9 TRUE COPY OF THE ORDER NO. NO. IHRD/ 1012/2024 -EA3 DATED 30.08.2024 ISSUED BY THE 2ND RESPONDENT
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