Sasha Selvaraj@Renjini vs State Of Kerala
2024 Latest Caselaw 26371 Ker

Kerala High Court

Sasha Selvaraj@Renjini vs State Of Kerala on 3 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                                2024:KER:66861

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                       THE HONOURABLE MR.JUSTICE V.G.ARUN

         TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                             WP(C) NO. 29594 OF 2024


PETITIONER:

               SASHA SELVARAJ@RENJINI
               AGED 54 YEARS
               W/O PEAR KOMBARA VILLA NO.6,ACE NIMBUS NIVYA ROAD, KALOOR
               ERANAKULAM, PIN - 682017


               BY ADVS.
               RENJITH B.MARAR
               LAKSHMI.N.KAIMAL
               P.RAJKUMAR
               KESHAVRAJ NAIR
               ARUN POOMULLI
               ANAND REMESH
               ABHIRAM.S.
               ABHIJITH SREEKUMAR
               GAADHA SURESH


RESPONDENTS:

     1         STATE OF KERALA,
               REPRESENTED BY SECRETARY DEPARTMENT OF CULTURAL AFFAIRS,
               GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM,, PIN - 695001

     2         STATE INFORMATION COMMISSION KERALA
               REPRESENTED BY THE CHIEF INFORMATION COMMISSIONER, PUNNEN ROAD,
               THIRUVANANTHAPURAM,, PIN - 695001

     3         STATE PUBLIC INFORMATION OFFICER
               CULTURAL AFFAIRS (B) SECTION, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM,, PIN - 695001

     4         THE APPELLATE AUTHORITY CULTURAL AFFAIRS
               (B) SECTION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
                PIN - 695001

     5         LESLY JOHN
               T.C 15/1647 MINCHIN ROAD, THYCAUD, THIRUVANANTHAPURAM,
                PIN - 695001
 W.P.(C)No.29594 of 2024




                                                                           2024:KER:66861



                                               2


       6         ANIRU ASHOKAN
                 CORRESPONDENT, MADHYAMAM DAILY NEWS, GANDHARI AMMAN COVIL
                 ROAD, THIRUVANANTHAPURAM,, PIN - 695014

       7         MANOJ VIJAYARAJ
                 KARITHANDICKAL HOUSE, IRAVIPEROOR P.O THIRUVALLA,
                 PATHANAMTHITTA,, PIN - 689101

       8         AJITH KUMAR
                 T.C 6/1766(2), SANTHARAGHAVAM, PTPM NAGAR,
                 THIRUVANATHAPURAM,, PIN - 695038

       9         ULLAS. A S
                 REPORTER, MANORAMA ONLINE, NEAR AROOR TOLL GATE,BYE-PASS
                 ROAD, ALAPPUZHA,, PIN - 688534

       0         KERALA WOMENS COMMISSION
                 REPRESENTED BY ITS MEMBER SECRETARY NEAR LOURDES CHURCH,
                 P.M.G. PATTOM P.O THIRUVANANTHAPURAM., PIN - 695021

       11        WOMEN IN CINEMA COLLECTIVE (WCC)
                 A REGISTERED ORGANIZATION, REGISTERED UNDER THE PROVISIONS OF
                 TRAVANCORE COCHIN LITERARY, SCIENTIFIC AND CHARITABLE
                 SOCIETIES REGISTRATION ACT,1955, REPRESENTED BY ITS MANAGING
                 COMMITTEE MEMBER, ASHA ACHY JOSEPH, HAVING OFFICE AT WOMEN IN
                 CINEMA COLLECTIVE FOUNDATION, C/O MAMANGAM, STADION 68, 3RD
                 FLOOR, BEHIND KALOOR INTERNATIONAL STADIUM, PALARIVATTOM,
                 KOCHI., PIN - 682025

                 BY ADVS.
                 SMT. DEEPA NARAYANAN, SR. GP.
                 SRI.M. AJAY SC FOR SIC.
                 SMT. PARVATHY MENON. A. SC FOR KWC.


        THIS     WRIT     PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.29594 of 2024




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                                     3




                              JUDGMENT

Dated this the 03rd day of September, 2024

In view of the subsequent developments, the

writ petition is closed, reserving the petitioner's right

to approach this Court later, if so warranted.

Sd/-

V.G.ARUN

JUDGE NB/3-9

2024:KER:66861

APPENDIX OF WP(C) 29594/2024

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE SAMPLE QUESTIONNAIRE GIVEN TO PETITIONER

EXHIBIT P2 A TRUE COPY OF THE ORDER DATED 5.07.2024 PASSED BY THE 2ND RESPONDENT

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED 13.08.2024 IN

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE