Geethumol P.S vs State Of Kerala
2024 Latest Caselaw 25985 Ker

Kerala High Court

Geethumol P.S vs State Of Kerala on 30 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                     2024:KER:72619

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

     MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946

                      WP(C) NO. 30100 OF 2024

PETITIONER:
           GEETHUMOL P.S., AGED 29 YEARS,
           W/O. JAYESH, KEECHERIYIL HOUSE, KANJIRAMATTOM,
           THODUPUZHA EAST P.O., IDUKKI DISTRICT, PIN - 685607

          BY ADV P.ABANI


RESPONDENTS:
     1     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, ROOM
           NO. 603, 6TH FLOOR, ANEX.II, SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

    2     THE DISTRICT MEDICAL OFFICER (HEALTH) IDUKKI,
          KUYILIMALA, PAINAVU, IDUKKI, PIN - 685603

    3     THE STATION HOUSE OFFICER, THODUPUZHA POLICE STATION,
          THODUPUZHA P.O., IDUKKI DISTRICT, PIN - 688584

    4     THE DEPUTY SUPERINTENDENT OF POLICE, THODUPUZHA
          THODUPUZHA P.O., IDUKKI DISTRICT, PIN - 685584

    5     DR. AJAYAKUMAR CK.
          (REG. NO.22956) (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER) WORKING AT ARCHANA HOSPITAL, AANAKKODU
          JUNCTION, THODUPUZHA, IDUKKI DISTRICT, PIN - 685584

    6     THE MANGING DIRECTOR
          , ARCHANA HOSPITAL, AANAKKODU JUNCTION, THODUPUZHA,
          IDUKKI DISTRICT, PIN - 685584

          SRI. SUNILKUMAR KURIAKOSE, SR. GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                         2024:KER:72619
WP(C) NO. 30100 OF 2024

                                   2



                                JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw the writ petition. The writ petition is accordingly

dismissed as withdrawn.

Sd/-

V.G.ARUN JUDGE msp 2024:KER:72619 WP(C) NO. 30100 OF 2024

APPENDIX OF WP(C) 30100/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE DISCHARGE CERTIFICATE FROM THE 6TH RESPONDENT HOSPITAL DATED 06/07/2024

Exhibit P2 THE TRUE COPY OF DISCHARGE SUMMARY ISSUED FROM THE AMRITA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE, ERNAKULAM

Exhibit P3 THE TRUE COPY OF DISCHARGE SUMMARY ISSUED FROM THE SMITA MEMORIAL HOSPITAL AND RESEARCH CENTRE, THODUPUZHA FOR THE PERIOD OF 24/07/2024 TO 27/07/2024

Exhibit P4 THE TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER'S HUSBAND BEFORE DISTRICT MEDICAL OFFICER, IDUKKI DATED 13/08/2024

Exhibit P5 THE TRUE COPY OF COMPLAINANT FILED BEFORE THE 4TH RESPONDENT DATED 09/08/2024 WITH RECEIPT