Maria Jose vs State Of Kerala
2024 Latest Caselaw 30975 Ker

Kerala High Court

Maria Jose vs State Of Kerala on 23 October, 2024

WP(C) No.37237/2024                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
           Wednesday, the 23rd day of October 2024 / 1st Karthika, 1946
                            WP(C) NO. 37237 OF 2024(D)
   PETITIONER:

          MARIA JOSE, AGED 41 YEARS, D/O JOSE, MULAKKAL HOUSE, PARAPALLI,
          KIZHAPARAYAR P.O, PALA, KOTTAYAM , PIN - 686578

   RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN -
         695001
      2. THE DIRECTOR OF GENERAL EDUCATION (DGE) DIRECTORATE OF GENERAL
         EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
      3. THE DEPUTY DIRECTOR OF EDUCATION OFFICE OF DEPUTY DIRECTOR OF
         EDUCATION, PALACE ROAD, KOTTAYAM, PIN - 686001
      4. THE DISTRICT EDUCATIONAL OFFICER KADUTHURUTHY, KOTTAYAM DISTRICT,
         PIN - 686604

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to pass an order directing the 2nd respondent to pass necessary
   orders on Exhibit P6 representation in a peremptory manner with in a time
   frame.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.JOBY JOSEPH, BABY THOMAS, INDRAJITH S KAIMAL, ALICIA JOSE, GEORGE T.J,
   ALBERTHOVE FRANCIS.M.G., AISWARYARAJ & JOHNY GEORGE Advocates for the
   petitioner and of GOVERNMENT PLEADER for respondents, the court passed the
   following:
                                      ORDER

The petitioner is directed to produce the judgments in WP(C)No.21260/2020 and W.A.No.1059/2021.

Post on 30.10.2024.

Sd/- ZIYAD RAHMAN A.A., JUDGE

23-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF WP(C) 37237/2024 Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED 29.08.2024 BY THE PETITIONER