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C. Kuttan vs T. K. Govindan
2024 Latest Caselaw 30963 Ker

Citation : 2024 Latest Caselaw 30963 Ker
Judgement Date : 23 October, 2024

Kerala High Court

C. Kuttan vs T. K. Govindan on 23 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.412/2022                         1/3

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Wednesday, the 23rd day of October 2024 / 1st Karthika, 1946
                 CONTEMPT CASE(C) NO. 412 OF 2022(S) IN WP(C) 11415/2011
        PETITIONERS/PETITIONERS (1, 2, 4, 6, 7, 8, 10, 12 & 14 TO 22):

            1. C. KUTTAN, AGED 71 YEARS, S/O.CHITRA NADAR, RESIDING AT CHITHRA,
               PARUTHICHAKONAM, BALARAMAPURAM, TRIVANDRUM, PIN-695501.
            2. P. JOHN, AGED 71 YEARS, S/O. PETER, RESIDING AT KAVINAL, TC
               10/1684(1), CKRA 177, CHENNACHERRY, KURAUMKULAM ROAD, NALANCHIRA
               POST, TRIVANDRUM, PIN-695515.
            3. Y. SOMARAJAN, S/O.JESUDASAN, AGED 69 YEARS, RESIDING AT
               THONGALVILA VEEDU, NELLIMMOD POST, TRIVANDRUM, PIN-695524.
            4. A. SREENARAYANAN, AGED 70 YEARS, S/O.P. ARUMUGHAN PILLAI,
               RESIDING AT T.C.39/1909, ANIL BHAVAN, SREEPURAM ROAD,
               POOJAPPURA,, THIRUVANANTHAPURAM, PIN-695 012.
            5. SALIMUNNISSA, AGED 70 YEARS, S/O.M.A. RAWOF, RESIDING AT TC
               25/1036(1), ETRA-173, THYKKAD POST, TRIVANDRUM, PIN-695 014.
            6. PYARIJAN, AGED 71 YEARS, S/O. MOHAMMED SALI, MEDAYIL HOUSE, TC
               48/459(1), MANAKKAUD POST, TRIVANDRUM, PIN-695 009.
            7. E.V. PARAMESWARAN, S/O.E.P.VSUDEVAN NAMBOOTHIRI, RESIDING AT
               ELAYADATH HOUSE, AMBALLOOR POST, KANJIRAMATTAM, ERNAKULAM-
               682315.
            8. P.B. JOSEPH, AGED 71 YEARS, S/O.P.C. BENGAMIN, RESIDING AT
               PARADU, MIDAYATHUMAN POST, THALAYOLAPARAMBU, PIN-686 605.
            9. SNEHAPRABHA, AGED 71 YEARS, D/O.SUNDAR JAYAKUMAR, WOOD CREEK,
               COUNTRY NO.29, CHASE 2, 2ND MAIN ROAD, ST.THOMAS MOUNT,
               CHENNAI-600 016.
           10. THAHAKUTTY, AGED 70 YEARS, S/O. ASSAINAR KUNJU, RESIDING AT
               NO.31/2082, AMBELIPADAM ROAD, VYTTILA POST, ERNAKULAM,
               PIN-682019.
           11. K. KUNHABDULLA, AGED 71 YEARS, S/O. KALANDU MUSALIYAR, RESIDING
               MUBARAK MANZIL, PAYYOLI POST, KOZHIKODE, PIN-673 522.
           12. RAJENDRA BABU, S/O. APPUKUTTAN PILLAI, RESIDING AT THATHWAMASI,
               VADAKKAMTHALA POST, KOLLAM-690 536.
           13. K. CHITHARANJAN, AGED 74 YEARS, S/O. KRISHNAN R., RESIDING AT
               CHITHIRA, VELIYAM WEST POST, KOTTARAKKARA, PIN-691540.
           14. S. VISWANADA IYYER, AGED 71 YEARS, S/O. SUBRAMANYA IYYER,
               RESIDING AT TC 23/751, VYASA 134, VALIACHALA STREET, TRIVANDRUM,
               PIN-695036.
           15. N. MURALEEDHARA THAMPI, AGED 71 YEARS, S/O.V. NARAYANAN THAMPI,
               RESIDING AT TC 38/3059(1), NERA THAMIL HIGH SCHOOL, CHALI,
               TRIVANDRUM, PIN-695036.
           16. K.S. RAJENDRAN, S/O.S. SUKUMARAN, AGED 67 YEARS, RESIDING AT
               ARCHANA, NEAR LPBS, EANIKKARA, KARAKULAM POST, TRIVANDRUM,
               PIN-695043.
           17. J. MURALEEDHARAN, AGED 70 YEARS, S/O. JANARDHANAKURUP, RESIDING
               AT PRETHEWSHA, KURUP LANE, K.4, SASTHAMANGALAM, TRIVANDRUM,
               PIN-695010.

              BY ADVS. M/S.RAJAN P.KALIYATH, CIYARA O.M.

                                                                     P.T.O.
 Con.Case(C) No.412/2022                      2/3




        RESPONDENTS/RESPONDENTS(3)&(4):


            1. T.K. GOVINDAN, CHAIRMAN, KERALA STATE HANDLOOM DEVELOPMENT
               CORPORATION LTD., KANNUR-670 [email protected].
            2. K.S. PRADEEP KUMAR, AGED 55 YEARS, S/O. SUBRAMANIAN, MANAGING
               DIRECTOR, KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD,
               KANNUR-670 001, [email protected].

                ADDL. R3 IMPLEADED

            3. MR.ARUNACHALAM SUKUMAR, AGED 58 YEARS,

                PRESENT MANAGING DIRECTOR,

                KERALA STAE HANDLOOM DEVELOPMENT CORPORATION LTD.,

                KANNUR-670 001.

                ADDL. R3 IS IMPLEADED VIDE ORDER DATED 01/08/2022 IN

                IA.1/2022 IN COC.412/2022.

                ADDL. R4 IMPLEADED

            4. MD.HANEESH, 53 YEARS,

                PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA,

                INDUSTRIES(C) DEPARTMENT, GOVERNMENT SECRETARIAT,

                THIRUVANANTHAPURAM, PIN-695 001.

                ADDL. R4 IS IMPLEADED VIDE ORDER DATED 28/10/2022 IN


                IA.2/2022 IN COC.412/2022.

                ADV. SMT.POOJA MENON FOR R1 TO R3.

                GOVERNMENT PLEADER FOR R4


        This Contempt of court case (civil) having come up for orders on
   23.10.2024, the court on the same day passed the following:

                                                                       P.T.O.
 Con.Case(C) No.412/2022                       3/3




                                         ORDER

R4 is directed to place on record details of the consideration they

have made of the recommendations of the 'Hanveev' in terms of the final

paragraph of the judgment in question.

This shall be done by the next posting date.

Post on 13/11/2024 along with connected cases.

Sd/- DEVAN RAMACHANDRAN JUDGE

23-10-2024 /True Copy/ Assistant Registrar

 
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