Rajesh Rajendran vs Dr. Manoj Govil
2024 Latest Caselaw 30933 Ker

Kerala High Court

Rajesh Rajendran vs Dr. Manoj Govil on 23 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

   WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946

                    CON.CASE(C) NO. 2447 OF 2024

        AGAINST THE JUDGMENT DATED 07.03.2024 IN WP(C) NO.39879 OF

                    2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

    1      RAJESH RAJENDRAN, AGED 53 YEARS
           S/O. LATE M. RAJENDRAN, THINAVILA VEEDU, (BHAVANI
           VILASAM BUNGLOW), ARUVAPPALAM VILLAGE, KOZHENCHERY
           TALUK, NOW RESIDING AT 10/876,DEEPA MANDIR, DARSHANA
           LANE, KARVELIPADY, THOPPUMPADY, ERNAKULAM, PIN - 682005

    2      RAKESH RAJENDRAN, AGED 48 YEARS
           S/O.LATE M. RAJENDRAN, THINAVILA VEEDU, (BHAVANI
           VILASAM BUNGLOW), ARUVAPPALAM VILLAGE, KOZHENCHERY
           TALUK, NOW RESIDING AT FLAT NO. D 704, TEERTH TOWERS, D
           WING, NEAR VIBGYOR SCHOOL, BANER-SUS ROAD, PASHAM,
           PUNE, PIN - 411021

           R.PADMARAJ
           JOMY GEORGE
           M.J.BENNY
           R.AJITH KUMAR [V.K.EDOM]
           SAJEEVAN V.T.
           ANJALI G KUTTY
           ARJUN S. PRAKASH
           ANAND SASIDHARAN



RESPONDENTS/RESPONDENTS:

    1      DR. MANOJ GOVIL
           AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
           CHAIRPERSON, INVESTOR EDUCATION AND PROTECTION FUND
           AUTHORITY (IEPF),MINISTRY OF CORPORATE AFFAIRS, GROUND
           FLOOR, JEEVAN VIHAR BUILDING, 3 SANSAD MARG, NEW DELHI,
           PIN - 110001

    2      ATUL SHARMA
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
           COMPANY SECRETARY AND DEPUTY NODAL OFFICER, EICHER
                                                  2024:KER:78989
CON.CASE(C) NO. 2447 OF 2024

                                2



             MOTORS LIMITED, NO. 96, SECTOR 32, GURGAON,
             HARYANA, PIN - 122001

             SRI PRADEEPKUMAR JOHN-SC


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                     2024:KER:78989
CON.CASE(C) NO. 2447 OF 2024

                                  3



                               JUDGMENT

When this matter was called today, the learned counsel

for the petitioners submitted that the directions in the judgment

dated 07.03.2024 in W.P.(C) No.39879/2023 have been fully

complied with and that he is not pressing this matter.

Hence, this contempt case is closed.

Sd/- DEVAN RAMACHANDRAN JUDGE stu 2024:KER:78989 CON.CASE(C) NO. 2447 OF 2024

APPENDIX OF CON.CASE(C) 2447/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 07.03.2024 IN W.P.(C) 39879/2023 OF THIS HON'BLE COURT.

Annexure A2 TRUE COPY OF THE E-MAIL DATED 26.07.2024 SENT BY THE PETITIONERS TO THE RESPONDENTS