Kerala High Court
State Of Kerala vs Sandhya Sekhar T on 23 October, 2024
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
2024:KER:79130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE P.M.MANOJ
WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946
OP(KAT) NO. 151 OF 2021
AGAINST THE ORDER/JUDGMENT DATED IN OA NO.1559 OF 2017 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS IN O.A:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
SC/ST DEVELOPMENT (E) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 THE ADDITIONAL CHIEF SECRETARY,
SC/ST DEVELOPMENT (E) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DIRECTOR,
KERALA INSTITUTE OF RESEARCH TRAINING AND DEVELOPMENT
STUDIES OF SC/ST (KIRTADS),
CHEVAYOOR, KOZHIKODE, PIN - 673 017
BY ADV
GOVERNMENT PLEADER
RESPONDENTS/APPLICANT/ 4 TO 7 RESPONDENTS IN O.A:
1 SANDHYA SEKHAR T
AGED 32 YEARS
W/O. VENUGOPAL B, RESEARCH OFFICER(STATISTICS)
DIRECTORATE OF KIRTADS, CHEVAYUR P.O,
KOZHIKODE 673 017
RESIDING AT FLAT C-25, NGO QUARTERS,
MARIKUNNU, KOZHIKODE 673 012
OP(KAT)No.45 of 2020 & conn. cases 2
2024:KER:79130
2 MANIBHOOSHANAN.A
DEPUTY DIRECTOR (ANTHROPOLOGY)
KERALA INSTITUTE FOR RESEARCH TRAINING AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS), KOZHIKODE
673 017.
ON DEPUTATION AS ASSISTANT PRIVATE SECRETARY TO
THE HONBLE MINISTER OF LAW, CULTURE AND WELFARE
OF BACKWARD CLASSES, GOVERNMENT SECRETARIAT,
STATUE, THIRUVANANTHAPURAM 695 024.
3 MINI.P.V,
RESEARCH OFFICER, KERALA IN STATUE FOR RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS), KOZHIKODE 673 017.
4 SUJITH KUMAR S.V
RESEARCH OFFICER,
KERALA INSTITUTE FOR RESEARCH TRAINING AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS)
KOZHIKODE, PIN - 673 017
5 INDU.V.MENON,
LECTURER,
KERALA INSTITUTE OF RESEARCH TRAININ AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
KOZHIKODE, PIN - 673 017
BY ADVS.
PREETHI RAMAKRISHNAN (P-212)
P.MOHANDAS(ERNAKULAM) P.
ELVIN PETER P.J.
PRATAP ABRAHAM VARGHESE
T.C.KRISHNA
ASHA K.SHENOY
C.ANIL KUMAR
K.SUDHINKUMAR(K/572/2014)
SABU PULLAN(K/35/2001)
GOKUL D. SUDHAKARAN(K/000886/2016)
K.P.SATHEESAN (SR.)(S-242)
K.R.GANESH(K/000551/1991)
GOURI BALAGOPAL(K/002008/2019)
SREELEKSHMI A.S.(K/1313/2021)
P.NANDAKUMAR
DEEPU THANKAN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 23.10.2024, ALONG WITH OP(KAT).86/2020,
330/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)No.45 of 2020 & conn. cases 3
2024:KER:79130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE P.M.MANOJ
WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA,
1946
OP(KAT) NO. 86 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 02.12.2019 IN OA
NO.1559 OF 2017 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONER/6TH RESPONDENT IN THE O.A:
SAJITH KUMAR S.V.
AGED 45 YEARS
S/O. SIVAKUMARAN NAIR, RESIDING AT SREENANDANAM,
MADATHIL MUKKU, CHEVAYOOR, KOZHIKODE 673 017.
RESEARCH OFFICER, KIRTADS, CHEVAYOOR, KOZHIKODE
673 017. (MOBILE NO. 8075242780).
BY ADVS.
ELVIN PETER P.J.
SRI.K.R.GANESH
SMT.N.R.REESHA
SMT.T.S.LIKHITHA
RESPONDENTS/APPLICANT & RESPONDENTS 1 TO 5 & 7 IN THE O.A:
1 SANDHYA SEKHAR T.
AGED 39 YEARS
W/O. VENUGOPAL.B. , RESIDING AT FLAT C-25, NGO
QUARTER, MARIKKUNNU, KOZHIKODE 673 012,
PHONE 9446738384. WORKING AS RESEARCH OFFICER
(STATISTICS), DIRECTORATE, OF KIRTADS,
CHEVAYOOR P.O. KOZHIKODE 673 017.
2 STATE OF KERALA,
PRINCIPAL SECRETARY,
SC/ST DEVELOPMENT (E) DEPARTMENT,
OP(KAT)No.45 of 2020 & conn. cases 4
2024:KER:79130
GOVERNMENT SECRETARIAT, STATUE,
THIRUVANANTHAPURAM 695 001.
3 THE ADDITIONAL CHIEF SECRETARY,
SC/ST DEVELOPMENT (E) DEPARTMENT,
GOVERNMENT SECRETARIAT, STATUE,
THIRUVANANTHAPURAM 695 001.
4 THE DIRECTOR,
KERALA INSTITUTE FOR RESEARCH TRAINING AND
DEVELOPMENT, STUDIES OF SC/ST (KIRTADS),
CHEVAYOOR, KOZHIKODE 673 017.
5 MANIBHOOSHANAN.A.,
DEPUTY DIRECTOR (ANTHROPOLOGY) KERALA INSTITUTE
FOR RESEARCH TRAINING AND DEVELOPMENT STUDIES OF
SC/ST (KIRTADS), KOZHIKODE 673 017. ON DEPUTATION
AS ASSISTANT PRIVATE SECRETARY TO THE HONBLE
MINISTER OF LAW, CULTURE AND WELFARE OF BACKWARD
CLASSES, GOVERNMENT SECRETARIAT, STATUE,
THIRUVANANTHAPURAM 695 024.
6 MINI P.V.,
RESEARCH OFFICER, KERALA IN STATUE FOR RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS), KOZHIKODE 673 017.
7 INDU V. MENON,
LECTURER, KERALA INSTITUTE FOR RESEARCH TRAINING
AND DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
KOZHIKODE 673 017.
BY ADVS.
A.J VARGHESE, GP
SRI.G.SIVASANKAR
SRI.DEEPU THANKAN
P.MOHANDAS(ERNAKULAM) P.
SMT.UMMUL FIDA
K.SUDHINKUMAR(K/572/2014)
SABU PULLAN(K/35/2001)
GOKUL D. SUDHAKARAN(K/000886/2016)
R.BHASKARA KRISHNAN(K/000891/2016)
K.P.SATHEESAN (SR.)(S-242)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 23.10.2024, ALONG WITH OP(KAT).151/2021
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
OP(KAT)No.45 of 2020 & conn. cases 5
2024:KER:79130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE P.M.MANOJ
WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA,
1946
OP(KAT) NO. 330 OF 2020
AGAINST THE ORDER/JUDGMENT DATED IN OA NO.1559 OF
2017 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/7TH RESPONDENT IN O.A:
INDU V.MENON
AGED 40 YEARS
LECTURER, KERALA INSTITUTE FOR RESEARCH TRAINING
AND DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
KOZHIKODE-673017.
BY ADVS.
P.NANDAKUMAR
SRI.S.ANEESH
RESPONDENTS/APPLICANT & RESPONDENTS 1 TO 6 IN O.A
1 SANDHYA SEKHAR T
AGED 32 YEARS
S/O VENUGOPAL B, RESIDING AT FLAT C.25,
NGO QUARTERS, MARIKUNNU, KOZHIKODE-673012
WORKING AS RESEARCH OFFICER(STATISTICS),
DIRECTORATE OF KIRTADS, CHEVAYUR P.O, KOZHIKODE-
673017.
2 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY,
SCT/ST DEVELOPMENT (E) DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM-695001.
3 ADDITIONAL CHIEF SECRETARY
SCT/ST DEVELOPMENT (E) DEPARTMENT, GOVERNMENT
OP(KAT)No.45 of 2020 & conn. cases 6
2024:KER:79130
SECRETARIAT, STATUE, THIRUVANANTHAPURAM-695001
4 THE DIRECTOR
KERALA INSTITUTE FOR RESEARCH TRAINING AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
CHEVAYOOR, KOZHIKODE-673017.
5 MANIBHOOSHAN A
DEPUTY DIRECTOR (ANTHROPOLOTY), KERALA INSTITUTE
FOR RESEARCH TRAINING AND DEVELOPMENT STUDIES OF
SC/ST (KIRTADS), KOZHIKODE-673017.
6 MINI P.V
RESEARCH OFFICER, KERALA INSTITUTE FOR RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS), KOZHIKODE-673017.
7 SUJITHKUMAR S.V
RESEARCH OFFICER, KERALA INSTITUTE FOR RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS), KOZHIKODE-673017.
BY ADVS.
SRI.A.J VARGHESE, GP
SRI.P.RAMAKRISHNAN
SRI.DEEPU THANKAN
SMT.PREETHI RAMAKRISHNAN
SMT.UMMUL FIDA
SRI.T.C.KRISHNA
SMT.LAKSHMI SREEDHAR
SRI.C.ANIL KUMAR
SMT.ASHA K.SHENOY
SRI.PRATAP ABRAHAM VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 23.10.2024, ALONG WITH OP(KAT).151/2021
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
OP(KAT)No.45 of 2020 & conn. cases 7
2024:KER:79130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE P.M.MANOJ
WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA,
1946
OP(KAT) NO. 45 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 02.12.2019 IN OA
NO.1559 OF 2017 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONER/5TH RESPONDENT:
MINI P.V.
RESEARCH OFFICER, KERALA INSTITUTE FOR RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS) KOZHIKODE-673 017
BY ADVS.
K.P.SATHEESAN (SR.)
SRI.S.VIBHEESHANAN
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
RESPONDENT/S:
1 SANDHYA SEKHAR T.
W/O. VENUGOPAL.B., RESIDING AT FLAT C 25,
NGO QUARTERS, MARIKUNNU, KOZHIKODE-673
012,WORKING AS RESEARCH OFFICER (STATISTICS )
DIRECTORATE OF KIRTADS, CHEVAYUR P.O.,
KOZHIKODE-673 017
2 STATE OF KERALA,
PRINCIPAL SECRETARY, SC/ST DEVELOPMENT (E)
DEPARTMENT, GOVERNMENT SECRETARIAT, STATUE,
THIRUVANANTHAPURAM-695 001
OP(KAT)No.45 of 2020 & conn. cases 8
2024:KER:79130
3 ADDITIONAL CHIEF SECRETARY,
SC/ST DEVELOPMENT (E) DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM-695 001
4 THE DIRECTOR,
KERALA INSTITUTE FOR RESEARCH TRAINING AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS) KOZHIKODE-
673 017
5 MANIBHOOSHANAN A.,
DEPUTY DIRECTOR (ANTHROPOLOGY)
KERALA INSTITUTE OF RESEARCH TRAINING AND
DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
KOZHIKODE - 673017
6 SUJITH KUMAR S.V
RESEARCH OFFICER, KERALA INSTITUTE OF RESEARCH
TRAINING AND DEVELOPMENT STUDIES OF SC/ST
(KIRTADS), KOZHIKODE - 673017
7 INDU V.MENON
LECTURER, KERALA INSTITUTE FOR RESEARCH TRAINING
AND DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
KOZHIKODE - 673017
BY ADVS.
SRI.T.C.KRISHNA
SRI.P.RAMAKRISHNAN
SRI.A.J VARGHESE, SR.GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 23.10.2024, ALONG WITH OP(KAT).151/2021
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
OP(KAT)No.45 of 2020 & conn. cases 9
2024:KER:79130
A.MUHAMED MUSTAQUE, J
&
P.M.MANOJ, J
---------------------------------------
OP (KAT) Nos. 45, 86, 330 of 2020
&
151 of 2021
-------------------------------------------------
Dated this the 23rd day of October, 2024
JUDGMENT
A.MUHAMED MUSTAQUE, J
These original petitions are filed by the State. In
purported compliance of the direction of the tribunal, the
Government has passed an order. Whether the order
passed is in compliance with the directions of the Tribunal
or not is a matter that can be questioned by the
respondents before the Tribunal, if they are so aggrieved.
Recording the same, these original petitions stand
disposed of.
Sd/-
A.MUHAMED MUSTAQUE,
JUDGE
Sd/-
P.M.MANOJ,
JUDGE
MSA
2024:KER:79130
APPENDIX OF OP(KAT) 151/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE O.A NO. 1559/2017
ALONG WITH ANNEXURES
Annexure A1 THE TRUE COPY OF ADVICE MEMO BEARING
FILE NO. R1A(3)36674/10GW DATED
01-12-2010
Annexure A2 THE TRUE COPY OF THE APPOINTMENT ORDER
BEARING NO. B1457/2007 DATED
18-12-2010.
Annexure A3 THE TRUE COPY OF ORDER NO. B2005/2014
(1) DATED 06-05-2014
Annexure A4 THE TRUE COPY OF ORDER NO. B.2126/2011
DATED 06-05-2014
Annexure A5 THE TRUE COPY OF GO(P) NO.
60/2007/SCSTDD DATED 11-10-2007
Annexure A6 THE TRUE COPY OF ORDER NO. B3925/2014
DATED 29-08-2016 OF THE DIRECTOR,
KIRTADAS ALONG WITH THE FINAL COMBINED
SENIORITY LIST.
Annexure A7 THE TRUE COPY OF G.O(MS) NO.
90/2009/SCSTDD DATED 24-10-2009
Annexure A8 THE TRUE COPY OF GO(MS) NO.
91/2010/SCSTDD DATED 21-08-2010
Annexure A9 THE TRUE COPY OF THE NOTE FILED
CONTAINING PAGES 143 TO 150
Annexure A10 THE TRUE COPY OF NOTE FILES CONTAINING
PAGED 95 AND 99
Annexure A11 THE TRUE COPY OF GO(MS) NO.
95/2015/SCSTDD DATED 7-12-2015
Annexure A12 THE TRUE COPY OF GO(MS) NO.
59/2017/SCSTDD DATED 24-07-2017.
Exhibit P2 TRUE COPY OF THE REPLY STATEMENT ALONG
WITH ANNEXURES R6(1) TO R6(4) OF THE
FOURTH RESPONDENT DATED 08-12-2017
2024:KER:79130
annexure (R6(1) COPY OF THE LETTER NO.
7831/C1/2011/SC/ST DEVELOPMENT (C)
DEPARTMENT DATED 03-04-2012.
Annexure R6(2) COPY OF THE M.A (ANTHROPOLOGY) DEGREE
CERTIFICATE
Annexure R6(3) COPY OF THE M.PHIL FUTURES STUDIES)
DEGREE CERTIFICATE
Annexure R6(4) COPY OF THE LETTER NO. AC C 16984/2009
DATED 29-08-2009.
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT ALONG
WITH ANNEXURES OF THE FIRST PETITIONER
DATED 07-08-2018
Annexure (R1(a) TRUE COPY OF GO(P) NO. 60/2007/SCSTDD
DATED 11-10-2007
Annexure (R1)(b) TRUE COPY OF ORDER NO. B-3925/2014
DATED 29-08-2016
Annexure (R1)(c) TRUE COPY OF G.O(MS) NO. 59/2017/SCSTDD
DATED 24-07-2017
Annexure (R1)(d) TRUE COPY OF G.O(MS) NO. 90/2009/SCSTDD
DATED 24-10-2009
Annexure (R1)(e) TRUE COPY OF G.O(MS) NO. 91/2010/SCSTDD
DATED 21-08-2010
Exhibit P4 TRUE COPY OF THE REPLY STATEMENT DATED
07-09-2018 ALONG WITH ANNEXURES OF THE
3RD RESPONDENT
Annexure (R5)(a) THE TRUE COPY OF THE ORDER G.O(MS) NO.
90/2009/SCSTDD DATED 24-10-2009
Annexure (R5)(b) THE TRUE COPY OF THE SPECIAL RULES
ISSUED BY THE GOVERNMENT AS
NOTIFICATION GO(P) NO. 60/2007/SCSTDD
DATED 11-10-2007
Annexure (R5(c) THE TRUE COPY OF ORDER G.O(RT) NO.
429/10/SCSTDD DATED 19-04-2010
Annexure (R5)(d) THE TRUE COPY OF THE JUDGMENT IN W.P(C)
NO. 20046/2011 DATED 28-10-2011 OF THE
2024:KER:79130
HON'BLE HIGH COURT OF KERALA
Annexure (R5)(e) THE TRUE COPY OF THE ORDER G.O(RT) NO.
324/2013/SCSTDD DATED 14-03-2013.
Exhibit P5 TRUE COPY OF THE MISCELLANEOUS
APPLICATION NO. 883/2019 FOR THE
PRODUCTION OF ADDITIONAL DOCUMENTS IN
THE ORIGINAL APPLICATION UNDER RULE
7(3) IN THE INDIA ADMINISTRATIVE
TRIBUNAL RULES 2010
Annexure (R6)(5) TRUE COPY OF THE NOTIFICATION BEARING
NO. B 1363/2002 DATED 02-01-2004 OF THE
DIRECTOR, KIRTADS
Annexure (R6)(6) TRUE COPY OF THE LETTER NO. B.
2220/2009 DATED 08-07-2010 FROM THE
DIRECTOR, KIRTADS ADDRESSED TO
PRINCIPAL SECRETARY
Exhibit P6 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE 2ND AND 5TH RESPONDENTS DATED
09-11-2019 ALONG WITH ANNEXURES.
Annexure (R4)(a) TRUE COPY OF THE CERTIFICATE DATED
12-01-1994 ISSUED BY THE FACULTY OF
HUMANITIES, UNIVERSITY OF CALICUT.
Annexure (R4)b) THE TRUE COPY OF CERTIFICATE ISSUED BY
THE UNIVERSITY GRANTS COMMISSION DATED
08-02-1993
Annexure (R4)(c) THE TRUE COPY OF THE CERTIFICATE DATED
23-07-2005 ISSUED BY FACULTY OF
HUMANITIES , UNIVERSITY OF CALICUT.
Annexure (R4)(d) THE TRUE COPY OF THE PROVISIONAL
CERTIFICATE DATED 20-09-2019 ISSUED BY
KANNUR UNIVERSITY.
Annexure (R4)(e) THE TRUE COPY OF THE G.O(M.S) NO.
49/2005/SCSTDD DATED 17-12-2005 ISSUED
BY THE SCHEDULED CASTES/SCHEDULED
TRIBES DEVELOPMENT (C) DEPARTMENT.
Exhibit P7 TRUE COPY OF THE ORDER OF THE TRIBUNAL
DATED 02-12-2019 IN THE ORIGINAL
2024:KER:79130
APPENDIX OF OP(KAT) 86/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE O.A. NO. 1559 OF 2017
FILED BEFORE THE KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM, ALONG
WITH ITS ANNEXURES A1 TO A12.
EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE 6TH RESPONDENT IN O.A. NO.
1559/2017 DATED 21.11.2017 ALONG WITH
ITS ANNEXURES R6(1) TO R6(4).
EXHIBIT P3 TRUE COPY OF THE M.A. FILED BY THE 6TH
RESPONDENT FOR PRODUCING ADDITIONAL
DOCUMENTS AS ANNEXURE R6 (5) AND R6 (6)
DATED 05.04.2019.
EXHIBIT P4 TRUE COPY OF REPLY STATEMENT FILED ON
BEHALF OF THE 1ST RESPONDENT IN O.A.
NO. 1559/2017 DATED 07.08.2018 ALONG
WITH ITS ANNEXURES R1(A) TO R1(E).
EXHIBIT P5 TRUE COPY OF THE ORDER NO.
AC.AIV/2/033683/99 DATED 25.07.2000 OF
THE UNIVERSITY OF KERALA DECLARING THE
DECISION OF THE ACADEMIC COUNCIL.
EXHIBIT P6 TRUE COPY OF THE ORDER NO. B 1363/2002
(1) DATED 11.10.2004 APPOINTING THE
PETITIONER ALONG WITH OTHERS.
EXHIBIT P7 TRUE COPY OF THE COMMUNICATE DATED
05.02.2010 SENT BY THE DIRECTOR
KIRTADS.
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 02.12.2019
IN O.A. 1559/2017 OF THE KERALA
ADMINISTRATE TRIBUNAL,
THIRUVANANTHAPURAM.
EXHIBIT P9 TRUE COPY OF THE CERTIFICATE DATED
15.12.2011 ISSUED BY THE KERALA PUBLIC
SERVICE COMMISSION TO THE PETITIONER.
EXHIBIT P10 TRUE PHOTOCOPY OF THE GOVT. ORDER
NO.E2/166/2019/SCSTDD DATED 08.09.2020
ISSUED BY THE 2ND RESPONDENT.
2024:KER:79130
EXHIBIT P11 TRUE COPY OF THE COMMUNICATION NO.B
1716/2020(2) DATED 18.09.2020 ISSUED BY
THE 4TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE COMMUNICATION NO.B
1716/2020(1) DATED 18.09.2020 ISSUED BY
THE 4TH RESPONDENT TO THE ACCOUNTANT
GENERAL.
EXHIBIT P13 TRUE COPY OF THE GOVERNMENT ORDER
NO.GO(MS)NO.91/2010/SCSTDD DATED
21.08.2020.
2024:KER:79130
APPENDIX OF OP(KAT) 330/2020
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF ADVICE MEMO BEARING FILE
NO. R1A(3) 36674/10GW DATED 01.12.2010
ANNEXURE A2 TRUE COPY OF THE APPOINTMENT ORDER
BEARING NO.B1457/2007 DATED 18.12.2010
ANNEXURE A 3 TRUE COPY OF ORDER NO.B2005/2014(1)
DATED 06.05.2014.
ANNEXURE A4 TRUE COPY OF ORDER NO B2126/2011 DATED
06.05.2014.
ANNEXURE A5 TRUE COPY OF GO(P) NO.60/2007/SCSTDD
DATED 11.10.2007.
ANNEXURE A6 TRUE COPY OF ORDER NO. B3925/2014 DATED
29.08.2016 OF THE DIRECTOR KIRTADS
ALONG WITH THE FINAL COMBINED SENIORITY
LIST.
ANNEXURE A7 TRUE COPY OF GO(MS) NO.90/2002/SCSTDD
DATED 24.10.2009.
ANNEXURE A8 TRUE COPY OF GO(MS) NO.91/2010/SCSTDD
DATED 21.08.2010.
ANNEXURE A9 TRUE COPY OF NOTE FILES CONTAINING
PAGES 143 TO 150.
ANNEXURE A10 TRUE COPY OF NOTE FILES CONTAINING
PAGES 95 & 99
ANNEXURE A11 TRUE COPY OF GO(MS) NO.95/2015/SCSTDD
DATED 07.12.2015.
ANNEXURE A12 TRUE COPY OF GO(MS) NO.59/2017/SCSTDD
DATED 24.07.2017
ANNEXURE R1(a) TRUE COPY OF GO(P) NO.60/2007/SCSTDD
DATED 11.10.2007
ANNEXURE R1(b) TRUE COPY OF ORDER NO B-3925/2014 DATED
29.08.2016
2024:KER:79130
ANNEXURE R1(C) TRUE COPY OF GO(MS) NO.95/2017/SCSTDD
DATED 24.07.2017.
ANNEXURE R1(d) TRUE COPY OF GO(MS) NO.95/2009/SCSTDD
DATED 24.10.2009
ANNEXURE R1(e) TRUE COPY OF GO(MS) NO.91/2010/SCSTDD
DATED 21.08.2010
ANNEXURE R5(a) TRUE COPY OF GO(MS) NO.90/2009/SCSTDD
DATED 24.10.2009.
ANNEXURE R5(b) TRUE COPY OF THE SPECIAL RULES ISSUED
BY THE GOVERNMENT AS PER NOTIFICATION
GO(P) NO.60/2007/SCSTDD DATED
11.10.2007.
ANNEXURE R5 (c) TRUE COPY OF GO(Rt) NO.429/10/SCSTDD
DATED 19.04.2010.
ANNEXURE R5(d) TRUE COPY OF JUDGMENT IN WP(C0
NO.20046/2011 DATED 28.10.2011.
ANNEXURE R5(e) TRUE COPY OF GO (Rt)
no.324/2013/STCSTDD dated 14.03.2013
ANNEXURE R6(1) TRUE COPY OF LETTER
NO.7831/C1/2011/SCSTDD DATED
03.04.2012.
ANNEXURE R6(2) TRUE COPY OF MA(ANTHROPOLOGY) DEGREE
CERTIFICATE
ANNEXURE R6(3) TRUE COPY OF M.Phil(ANTHROPOLOGY)
DEGREE CERTIFICATE
ANNEXURE R6(4) TRUE COPY LETTER NO. AC.C.16984/2009
DATED 29.08.2009.
ANNEXURE R4(a) TRUE COPY OF CERTIFICATE DATED
12.01.1994 ISSUED BY THE FACULTY OF
HUMANITIES, UNIVERSITY OF CALICUT.
ANNEXURE R4(b) TRUE COPY OF THE CERTIFICATE ISSUED BY
THE UNIVERSITY GRANTS COMMISSION DATED
08.02.1993.
ANNEXURE R4(c) TRUE COPY OF CERTIFICATE DATED
23.07.2005 ISSUED BY THE FACULTY OF
HUMANITIES, UNIVERSITY OF CALICUT.
2024:KER:79130
ANNEXURE R4(d) TRUE COPY OF PROVISIONAL CERTIFICATE
DATED 20.09.2019 ISSUED BY THE KANNUR
UNIVERSITY
ANNEXURE R4(e) TRUE COPY OF GO (MS) NO.49/2005/SCSTDD
DATED 17.12.2005.
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 02.12.2019
IN OA NO.1559 OF 2017 ON THE FILE OF
THE KERALA ADMINISTRATIVE TRIBUNAL
EXHIBIT P2 TRUE COPY OF OA NO.1559 OF 2017
EXHIBIT P3 TRUE COPY OF REPLY STATEMENT FILED BY
THE 1ST RESPONDENT IN OA
EXHIBIT P4 TRUE COPY OF REPLY STATEMENT FILED BY
THE 5TH RESPONDENT IN THE OA.
EXHIBIT P5 TRUE COPY OF REPLY STATEMENT FILED BY
THE 6TH RESPONDENT IN THE OA.
EXHIBIT P6 TRUE COPY OF REPLY STATEMENT FILED BY
RESPONDENTS 4 AND 7 IN THE OA.
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APPENDIX OF OP(KAT) 45/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 2.12.2019
EXHIBIT P2 TRUE COPY OF THE O.A.NO.1559/2017 FILED
BY THE FIRST RESPONDENT
EXHIBIT P2 (A1) THE TRUE COPY OF THE ADVICE MEMO
BEARING FILE NO R1A(3) 36674/10/GW
DATED 1.12.2010
EXHIBIT P2 (A2) THE TRUE COPY OF THE APPOINTMENT ORDER
BEARING NO B1457/2007 DATED 18.12.2010
EXHIBIT P2 (A3) THE TRUE COPY OF THE ORDER NO B
2005/2014 (1) DATED 6.5.2014
EXHIBIT P2 (A4) THE TRUE COPY OF THE ORDER NO B
2126/2011 DATED 6.5.2014
EXHIBIT P2 (A5) THE TRUE COPY OF THE G.O(P)
NO.60/2007/SCSTDD DATED 11.10.2007
EXHIBIT P2 (A6) THE TRUE COPY OF THE ORDER NO.B
3925/2014 DATED 29.08.2016 OF THE
DIRECTOR, KIRTADS ALONG WITH THE FINAL
COMBINED SENIORITY LIST
EXHIBIT P2 (A7) THE TRUE COPY OF THE G.O(MS)
NO.90/2010/ SCSTDD DATED 24.10.2009
EXHIBIT P2 (A8) THE TRUE COPY OF THE G.O.(MS)
NO.91/2010/SCSTDD DATED 21.08.2010
EXHIBIT P2 (A9) THE TRUE COPY OF THE NOTE FILES
CONTAINING PAGES 143 TO 150
EXHIBIT P2 (A10) THE TRUE COPY OF THE NOTE FILES
CONTAINING PAGES 95 AND 99
EXHIBIT P2 (A11) THE TRUE COPY OF G.O.(MS)
NO.95/2015/SCSTDD DATED 07.12.2015
EXHIBIT P2 (A12) THE TRUE COPY OF G.O.(MS)
NO.59/2017/SCSTDD DATED 24.07.2017
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EXHIBIT P3 TRUE COPY OF THE REPLY STATEMENT FILED
BY RESPONDENTS 4 AND 7 IN
EXHIBIT P3(R4A) TRUE COPY OF THE CERTIFICATE DATED
12.01.1994 ISSUED BY THE FACULTY OF
HUMANITIES UNIVERSITY OF CALICUT
EXHIBIT P3(R4B) TRUE COPY OF THE CERTIFICATE ISSUED BY
THE UNIVERSITY GRANTS COMMISSION DATED
8.2.1993
EXHIBIT P3(R4C) TRUE COPY OF THE CERTIFICATE DATED
23.07.2005 ISSUED BY THE FACULTY OF
HUMANITIES UNIVERSITY OF CALICUT
EXHIBIT P3(R4D) TRUE COPY OF THE PROVISIONAL
CERTIFICATE DATED 20.09.2019 ISSUED BY
KANNUR UNIVERSITY
EXHIBIT P3(R4E) TRUE COPY OF THE G.O(MS) NO.49/2005/
SCSTDD DATED 17.12.2005 ISSUED BY THE
SCHEDULED CASTES/SCHEDULED TRIBES
DEVELOPMENT (C) DEPARTMENT
EXHIBIT P4 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE PETITIONER IN THIS O.P.(5TH
RESPONDENT IN O.A.NO.1559/2017)
EXHIBIT P4(R5A) TRUE COPY OF THE ORDER G.O(MS) NO
90/2009/SCSTDD DATED DATED 24.10.2009
EXHIBIT P4(R5B) TRUE COPY OF THE SPECIAL RULES ISSUED
BY THE GOVERNMENT AS NOTIFICATION
G.O(P) NO.60/2007/SCSTDD DATED
11.10.2007
EXHIBIT P4(R5C) TRUE COPY OF THE ORDER G.O(RT)
NO.429/10/SCSTDD DATED 19.04.2010
EXHIBIT P4(R5D) TRUE COPY OF THE JUDGMENT IN W.P(C)
NO.20046/2011 DTED 28.10.2011 OF THE
HON'BLE HIGH COURT OF KERALA
EXHIBIT P4(R5E) TRUE COPY OF THE ORDER G.O(RT)
NO.324/2013/SCSTDD DATED 14.3.2013
