Dr.Pradeep.S vs Rajan Namdev Khobragade
2024 Latest Caselaw 30847 Ker

Citation : 2024 Latest Caselaw 30847 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Dr.Pradeep.S vs Rajan Namdev Khobragade on 30 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                                   2024:KER:80939
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CON.CASE(C) NO. 2533 OF 2024


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

   WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        CON.CASE(C) NO. 2533 OF 2024

     AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.24767 OF 2024 OF

HIGH COURT OF KERALA

PETITIONER/S:

             DR.PRADEEP.S
             AGED 67 YEARS
             S/O SADASIVAN PILLAI, SREVALSAM, TC 26/656 VANROSS
             JUNCTION , THIRUVANANTHAPURAM, PIN - 695001


             BY ADVS.
             V.M.KRISHNAKUMAR
             V.C.SARATH




RESPONDENT/S:

             RAJAN NAMDEV KHOBRAGADE,
             AGE AND FATHER'S NAME OF RESPONDENT NOT KNOWN TO THE
             PETITIONER, SECRETARY, DEPARTMENT OF HEALTH AND FAMILY
             WELFARE, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001


             BY SR.G.P.SMT.MARY BEENA JOSEPH


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:80939
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CON.CASE(C) NO. 2533 OF 2024




                           JUDGMENT

It is submitted by the learned counsel for the

petitioner that the direction in Annexure 1 Judgment has

been complied with. Accordingly, the Contempt of Court

Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

2024:KER:80939

CON.CASE(C) NO. 2533 OF 2024

APPENDIX OF CON.CASE(C) 2533/2024

PETITIONER ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 10.07.2024 OF W.P. (C) NO. 24767 OF 2024