Deepesh C.B vs Smt. Kmeera I.A.S
2024 Latest Caselaw 30843 Ker

Kerala High Court

Deepesh C.B vs Smt. Kmeera I.A.S on 30 October, 2024

CON.CASE(C) NO. 2869 OF 2024          1                2024:KER:80795

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

WEDNESDAY, THE 30th DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                   CON.CASE(C) NO. 2869 OF 2024

     AGAINST       THE   JUDGMENT     DATED   04.07.2024     IN     WP(C)

NO.18854 OF 2024 OF HIGH COURT OF KERALA

PETITIONER/WRIT PETITIONER:

            DEEPESH C.B, AGED 36 YEARS,
            S/O. P.D BALAN, CHEMMATHPARAMBU,
            PALARIVATTOM P.O ERNAKULAM, PIN - 682025


            BY ADVS. ESM.KABEER
            C.SHEEBA
            AISHA BEEVI AZEEZ


RESPONDENT:

            SMT. KMEERA I.A.S
            AGE NOT KNOWN TO THE PETITIONER, FATHER'S NAME
            NOT KNOWN TO THE PETITIONER THE REVENUE
            DIVISIONAL OFFICER, FORT KOCHI, K.B. JACOB ROAD,
            KOCHI, PIN - 682001


            SMT. AMMINIKUTTY K., SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION     ON   30.10.2024,      THE   COURT   ON   THE   SAME    DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2869 OF 2024       2                2024:KER:80795




                           JUDGMENT

Both sides submit that the directions in the judgment have

been complied with by passing orders on 29.10.2024. This is

recorded. Nothing further remains to be considered in this

contempt case and accordingly the same is closed.

Sd/-

MOHAMMED NIAS C.P. JUDGE

DMR/-

CON.CASE(C) NO. 2869 OF 2024 3 2024:KER:80795

APPENDIX OF CON.CASE(C) 2869/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO.18854/2024 DATED 04-07-2024

Annexure A2 TRUE COPY OF THE POSTAL RECEIPT

Annexure A3 TRUE COPY OF THE TRACK CONSIGNMENT

Annexure A4 TRUE COPY OF THE RECEIPT DATED 01-10-2024

// TRUE COPY //

P.A. TO JUDGE