Kerala High Court
N.Sajeevan vs The Director on 30 October, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
2024:KER:80856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946
WP(C) NO. 1903 OF 2023
PETITIONERS:
1 N.SAJEEVAN,
AGED 34 YEARS
S/O CHATHU, NADUKKANDI HOUSE,
KADIYANGADU P.O, PERAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673525
2 K.DEVADASAN,
AGED 52 YEARS
S/O NARAYANAN, KARAYULLATHIL HOUSE,
AVADUKKA P.O., PARAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673528
3 N.P.PADMANABHAN,
AGED 52 YEARS
S/O KELAPPAN, MALAPPOYIL HOUSE,
NECHADU P.O, NADUVANNUR VIA,
KOZHIKODE, PIN - 673614
4 K.K.RAJAN,
AGED 55 YEARS
S/O KANARAN, MOYORAKUNNUMMEL HOUSE,
PERUVANNAMUZHI P.O.,
KOZHIKODE DISTRICT., PIN - 673528
5 P.SOMAN,
AGED 48 YEARS
S/O NARAYANAN, PARIYARATHU HOUSE,
PERAMBRA P.O, KOZHIKODE DISTRICT,
PIN - 673525
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6 T.S.RAVEENDRAN,
AGED 54 YEARS
S/O SUDEVAN , THANDASSERY HOUSE,
PERUVANNAMUZHI P.O., PERAMBRA,
KOZHIKODE DISTRICT., PIN - 673528
7 K.K.BALAN,
AGED 54 YEARS
S/O CHOYICHAN, KARUVARKUNNUMMEL HOUSE,
CHEMBANODU P.O, PERUVANNAMUZHI VIA,
KOZHIKODE DISTRICT, PIN - 673528
8 T.K.PADMANABHAN,
AGED 54 YEARS
S/O KKRISHNAN NAMBIAR,
THIRIKKODUMMEL HOUSE, KADIYANGADU P.O.,
PERAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673525
9 K.SATHEESAN,
AGED 38 YEARS
S/O NARAYANAN, KARAYULLATHIL HOUSE,
AVADUKKA P.O, PERUVANNAMUZHI VIA,
KOZHIKODE DISTRICT, PIN - 673528
0 T.P.DAMODARAN,
AGED 39 YEARS
S/O KUNJIRAMAN, THEKKE PERUVANAMEETHEL HOUSE,
CHERUVANNUR P.O, MEPPAYUR VIA,
KOZHIKODE DISTRICT,
PIN - 673524
11 M.P.MURALEEDHARAN,
AGED 50 YEARS
S/O KUNJANANDHAN NAIR,
MADAPARAMBIL HOUSE, THANDORAPPARA P.O,
KAYANNA VIA, KOZHIKODE DISTRICT.,
PIN - 673526
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12 V.RADHAKRISHNAN,
AGED 49 YEARS
S/O KANARAN NAIR, VAZHAYIL HOUSE,
PERUVANNAMUZHI P.O,
PERAMBRA VIA, KOZHIKODE DISTRICT.,
PIN - 673528
13 K.M SUDHEER,
AGED 52 YEARS
S/O RAMAN NAIR, KAYAMANNIL HOUSE,
CHANIYAM KADAVU P.O, PONMERI,
VADAKARA, KOZHIKODE DISTRICT,
PIN - 673541
14 K.SHANMUGHAN,
AGED 52 YEARS
S/O BALAN, KAMMADATHU HOUSE,
CHEMBANODU P.O, PERUVANNAMUZHI VIA,
KOZHIKODE DISTRICT, PIN - 673528
15 VIJAYAN M.P,
AGED 49 YEARS
S/O KANARA KURUP, SOUHRIDAYA,
KOOTHALI P.O., PERAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673525
16 P.V SURESH,
AGED 50 YEARS
S/O BALAN,
PUTHENVEETTIL HOUSE, PERUVANNAMUZHI P.O,
PERAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673528
17 JOHNSON GEORGE,
AGED 48 YEARS
S/O GEORGE, THAYYIL HOUSE,
MUTHUKADU P.O., PERUVANNAMUZHI VIA,
KOZHIKODE DISTRICT,
PIN - 673528
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18 P.A BINOY,
AGED 42 YEARS
S/O ABRAHAM, PUTHLYEDATH HOUSE,
PERUVANNAMUZHI P.O., PERAMBRA VIA,
KOZHIKODE DISTRICT, PIN - 673528
19 K.J SILAS,
AGED 41 YEARS
S/O JOSEPH, KAKKATHURUTHIL HOUSE,
MUTHUKDU P.O, PERUVANNAMUZHI VIA,
KOZHIKODE DISTRICT,
PIN - 673528
BY ADV K.MUHAMMED SALAHUDHEEN
RESPONDENTS:
1 THE DIRECTOR,
INDIAN INSTITUTE OF SPICES RESEARCH (IISR),
MARIKKUNNU P.O.,
KOZHIKODE, PIN - 673012
2 THE SENIOR ADMINISTRATIVE OFFICER
INDIAN INSTITUTE OF SPICES RESEARCH (IISR),
MARIKKUNNU P.O.,
KOZHIKODE., PIN - 673012
3 THE ADMINISTRATIVE OFFICER,
INDIAN INSTITUTE OF SPICES RESEARCH (IISR),
MARIKKUNNU P.O.,
KOZHIKODE., PIN - 673012
BY ADV T.C.KRISHNA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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JUDGMENT
Dated this the 30th day of October, 2024
Counsel for the petitioners seeks leave to withdraw the
writ petition with liberty to approach this Court filing a
properly constituted writ petition.
Granting such liberty, the writ petition is dismissed as
withdrawn.
Sd/-
N.NAGARESH
JUDGE
hmh
