Kerala High Court
Dr.Lakshmi G Kartha vs Officer In Charge on 30 October, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
2024:KER:80780
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WP(C) NO. 35685 OF 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946
WP(C) NO. 35685 OF 2024
PETITIONER/S:
DR.LAKSHMI G KARTHA
AGED 49 YEARS
D/O C. P. GOPALAKRISHNAN KARTHA, HOSPITAL
SUPERINTENDENT GOVERNMENT DISTRICT HOMEO HOSPITAL
CHATHAPURAM , KALPATHY P. O PALAKKAD-678003 RESIDING AT
SIVARENJINI HOUSE AYINAMPADAM,NEMMARA PALAKKAD, PIN -
678508
BY ADVS.
NIDHEESH T.P
SWETHA P. DILEEP
JOHNSON M.M.
SANTHOSH KUMAR M.
RESPONDENTS:
1 OFFICER IN CHARGE
INTERNAL COMPLAINT COMMITTEE DISTRICT MEDICAL OFFICE
PALAKKAD., PIN - 678003
2 DISTRICT MEDICAL OFFICER (HOMEO)
DISTRICT MEDICAL OFFICE. PALAKKAD ., PIN - 678003
3 DIRECTOR
DIRECTORATE OF HOMEOPATHY THIRUVANANTHAPURAM, PIN -
695009
4 DR.PRAMOD P
MEDICAL OFFICER, G.H.D.KINAVALLUR PALAKKAD, PIN -
678612
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) NO. 35685 OF 2024
JUDGMENT
The learned counsel for the petitioner seeks
permission to withdraw the writ petition with liberty to
approach appropriate Forum. With the said liberty, the
writ petition is dismissed as withdrawn.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
al/-.
2024:KER:80780
WP(C) NO. 35685 OF 2024
APPENDIX OF WP(C) 35685/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE COMPLAINT DATED 19.02.2024
SUBMITTED BY THE PETITIONER TO THE 1ST
RESPONDENT
Exhibit P2 TRUE COPY OF THE REMINDER DATED 11.03.2024
SENT BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE NOTICE DATED 13.03.2024
ISSUED BY THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE LETTER DATED 14.03.2024 SENT
BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF THE REQUEST DATED 16.03.2024
SUBMITTED BY THE PETITIONER TO THE 2ND
RESPONDENT
Exhibit P6 TRUE COPY OF THE REMINDER DATED 27.03.2024
SENT BY THE PETITIONER TO THE 19T RESPONDENT
Exhibit P7 TRUE COPY OF THE REMINDER DATED 27.03.2024
SENT BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE LETTER DATED 01.04.2024
ISSUED BY THE 2ND RESPONDENT
Exhibit P9 THE COPY OF THE REPORT OF INTERNAL COMPLAINT
COMMITTEE MEETING DATED 16.03.2024
Exhibit P10 TRUE COPY OF THE OBJECTION SUBMITTED BY THE
PETITIONER TO THE 1ST RESPONDENT
Exhibit P11 TRUE COPY OF THE REMINDER LETTER DATED
26.04.2024 SENT TO THE 1ST RESPONDENT
Exhibit P12 TRUE COPY OF THE REMINDER LETTER DATED
26.04.2024 SENT TO THE 2ND RESPONDENT
Exhibit P13 TRUE COPY OF THE LETTER DATED 07.05.2024
SUBMITTED BY THE PETITIONER TO THE RESPONDENT
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WP(C) NO. 35685 OF 2024
NO.2
Exhibit P14 TRUE COPY OF THE LETTER DATED 17.05.2024
ISSUED BY THE RESPONDENT TO THE PETITIONER
Exhibit P15 TRUE COPY OF THE LETTER DATED 21.05.2024
SUBMITTED BY THE PETITIONER TO THE RESPONDENT
NO.3
Exhibit P16 TRUE COPY OF THE LETTER DATED 22.05 2024
ISSUED BY THE RESPONDENT NO.2
Exhibit P17 TRUE COPY OF THE LETTER DATED 23.05.2024
SUBMITTED BY THE PETITIONER TO THE 2ND
RESPONDENT
Exhibit P18 TRUE COPY OF THE LETTER DATED NIL ISSUED BY
THE 2ND RESPONDENT TO THE PETITIONER
Exhibit P19 TRUE COPY OF THE REPORT DATED 06.07.2024
ISSUED BY THE RESPONDENT NO.2
Exhibit P20 TRUE COPY OF THE LETTER DATED 17.08.2024
SUBMITTED BY THE PETITIONER TO THE RESPONDENT
NO.2
Exhibit P21 TRUE COPY OF THE OBJECTION SUBMITTED BY THE
PETITIONER DATED 17.08.2024 ADDRESSED TO THE
3T RESPONDENT
Exhibit P22 TRUE COPY OF THE LETTER DATED 26.08.2024
SUBMITTED BY THE PETITIONER TO THE RESPONDENT
NO.1
Exhibit P23 TRUE COPY OF THE LETTER DATED 26.08.2024
SUBMITTED BY THE PETITIONER TO THE RESPONDENT
NO.3
