Ameer P K vs Smt. Rani George, Ias
2024 Latest Caselaw 30745 Ker

Kerala High Court

Ameer P K vs Smt. Rani George, Ias on 30 October, 2024

                                                      2024:KER:81131
CON.CASE(C).NO.2631/2024

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               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                      CON.CASE(C) NO. 2631 OF 2024

         AGAINST THE JUDGMENT IN WP(C) NO.1606 OF 2024 OF THE HIGH

                            COURT OF KERALA

PETITIONER/PETITIONER:

            AMEER P K, AGED 45 YEARS,
            SON OF MOIDEENKUTTY, JUNIOR LANGUAGE TEACHER (ARABIC),
            ST. MARY'S U P SCHOOL, THARIYODE, WAYANAD, PIN - 673575
            (RESIDING AT PARAKKADAN HOUSE, RIPPON, WAYANAD-673577).

            BY ADV. SRI. V.A.MUHAMMED


RESPONDENT/1ST RESPONDENT:

            SMT. RANI GEORGE, IAS
            PRINCIPAL SECRETARY TO GOVERNMENT, GENERAL EDUCATION
            DEPARTMENT, SECRETARIAT ANNEX II, THIRUVANANTHAPURAM,
            PIN - 695001.

            SMT.AMMINIKUTTY K., SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                 2024:KER:81131
CON.CASE(C).NO.2631/2024

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                           MOHAMMED NIAS C. P. , J.
                  ===========================================
                         Cont. Case (C) No. 2631 of 2024
                  ===========================================
                     Dated this the 30th day of October, 2024


                                 JUDGMENT

The learned Government Pleader submits that the directions in the

judgment have been complied with by passing orders on 14.6.2024.

This is recorded. Nothing further remains to be considered in this

Contempt of Court case and accordingly, the same is closed.

Sd/-

MOHAMMED NIAS C. P., JUDGE MMG 2024:KER:81131

APPENDIX OF CON.CASE(C).NO.2631/2024

PETITIONER'S ANNEXURES:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 1606/2024 DATED 15.01.2024

ANNEXURE II TRUE COPY OF THE RELEVANT PAGE OF THE HEARING NOTICE NO. SC3/20/2024/ G.EDN. DATED 16.03.2024