Hamza.P vs District Officer
2024 Latest Caselaw 30712 Ker

Kerala High Court

Hamza.P vs District Officer on 30 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                          2024:KER:80760

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                      WP(C) NO. 33626 OF 2024

PETITIONER/S:

             HAMZA.P
             AGED 44 YEARS
             S/O SAITHALAVI PALLINJ.ALIL HOUSE, RAYAMANGALAM,
             THIRUMITTAKODE P.O PALAKKAD DISTRICT, PIN - 679533.


             BY ADV T.A.RAJAGOPALAN


RESPONDENT/S:

     1       DISTRICT OFFICER
             DISTRICT OFFICE, GROUND WATER DEPARTMENT, PALAKKAD,
             PIN - 678014.

     2       DIRECTOR
             GROUND WATER DEPARTMENT, JALAVIJ.NANA BHAVAN ,
             AMBALAMUKKU, KAVADIYAR.P.O, THIRUVANNATHPURAM,
             PIN - 695003.

             SRI.SUNIL KUMAR KURIAKOSE, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   30.10.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                    2024:KER:80760
WP(C) NO. 33626 OF 2024          2


                          JUDGMENT

The learned counsel for the petitioner submits that the

matter involved has been rendered infructuous.

This is recorded and the writ petition is dismissed as

infructuous.

Sd/-

V.G.ARUN JUDGE Sru 2024:KER:80760

APPENDIX OF WP(C) 33626/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION ( RELEVENT PAGE) SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT, DISTRICT OFFICER, GROUND WATER DEPARTMENT, PALAKKAD, DATED 21-06-

Exhibit P2 TRUE COPY OF THE AFFIDAVIT DATED 18-06- 2024 ATTESTED BY NOTARY

Exhibit P3 TRUE COPY OF THE LICENSE ISSUED BY THE THIRUMITTACODE GRAMA PANCHAYAT DATED 06- 06-2024

Exhibit P4 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 14-03-2024 ISSUED BY THE OWNER OF DAS BORE WELLS

Exhibit P5 TRUE COPY OF THE GST REGISTRATION CERTIFICATE NO. 32BHEPH8331PIZ5 FOR NRH BORE WELL DATED 06-05-2024

Exhibit P6 TRUE COPY OF THE LETTER NO. NO.

GWPK/1406/2024, DATED 02-07-2024 ISSUED BY THE 1ST RESPONDENT

Exhibit P7 TRUE COPY OF THE LETTER NO.

GWDTSR/912/2024-SCK DATED 26/07/2024, ISSUED BY THE STATE PUBLIC INFORMATION OFFICER AND HYDRO GEOLOGIST TO THE PETITIONER

Exhibit P8 TRUE COPY OF THE LETTER NO.

DGWD/1415/2024-T4 DATED 15-07-2024 ISSUED BY THE 2ND RESPONDENT TO THE 1ST RESPONDENT

Exhibit P9 TRUE COPY OF THE LETTER NO GWPK/1406/2024 DATED 02-09- 2024, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

Exhibit P10 TRUE COPY OF THE NO. G.O.(MS)NO.4/2023 WRD DATED 24.01.2023 ISSUED BY THE WATER SOURCES (GROUND WATER) DEPARTMENT 2024:KER:80760

Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE ORDER NO. DGWD/306/2022/T4 DATED 21.03.2023 ISSUED BY THE DIRECTOR OF GROUND WATER DEPARTMENT

Exhibit P12 TRUE COPY OF THE RECEIPT NO. G. W.P.K/1406/2024 DATED 05-09-2024