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Priya Nair.S vs Shri. Shajimon.D
2024 Latest Caselaw 30699 Ker

Citation : 2024 Latest Caselaw 30699 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Priya Nair.S vs Shri. Shajimon.D on 30 October, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

                                                   2024:KER:80742
CON.CASE(C) NO. 1073 OF 2024

                                1


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE T.R.RAVI

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                  CON.CASE(C) NO. 1073 OF 2024

      AGAINST THE JUDGMENT DATED 13.09.2023 IN WP(C) NO.24793

                 OF 2021 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

          PRIYA NAIR.S,
          AGED 41 YEARS, W/O. SRIKANT MENON,
          WORKING AS HST (PHYSICAL SCIENCE),
          PARLI HIGH SCHOOL, PARALI,
          PALAKKAD 678 612
          RESIDING AT SRIGANESH,
          MANALMANTHA ROAD, AMBIKAPURAM (PO),
          PALAKKAD, PIN - 678011


          BY ADV U.BALAGANGADHARAN


RESPONDENT/4TH RESPONDENT IN WPC:

          SHRI. SHAJIMON.D
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
          DISTRICT EDUCATIONAL OFFICER,
          PALAKKAD, PIN - 678001



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                          2024:KER:80742
CON.CASE(C) NO. 1073 OF 2024

                                   2


                             T.R. RAVI, J.
              --------------------------------------------
                    Con. Case (C) No.1073 of 2024
                                    in
                      W.P.(C). No.24793 of 2021
               --------------------------------------------
               Dated this the 30th day of October, 2024

                             JUDGMENT

When the case is taken up it is submitted that the

directions have been complied with. The contempt case is hence

closed.

Sd/-

T.R. RAVI JUDGE

Pn 2024:KER:80742 CON.CASE(C) NO. 1073 OF 2024

APPENDIX OF CON.CASE(C) 1073/2024

PETITIONER'S ANNEXURES

ANNEXURE A 1 CERTIFIED COPY OF THE JUDGEMENT DATE 13.09.2023 IN W.P.[C] NO. 24793 OF 2021

ANNEXURE A 2 A TRUE COPY OF THE REGISTERED LETTER ALONG WITH ACKNOWLEDGEMENT CARD SEND BY THE PETITIONER TO THE REENA O, UNDER SECRETARY DATED 17.1.2024

 
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