S.Maniyan vs Kerala Financial Corporation
2024 Latest Caselaw 30563 Ker

Kerala High Court

S.Maniyan vs Kerala Financial Corporation on 25 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                               2024:KER:79906


        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                WP(C) NO. 31945 OF 2024

PETITIONER:

         S.MANIYAN
         AGED 64 YEARS, S/O LATE GOPALAN,
         PANDARAVILA HOUSE, VILAYIL MOOLA,
         KODUMON, ATTINGAL.P.O.,
         THIRUVANANTHAPURAM., PIN - 695 101.

         BY ADVS.
                 I.SHEELA DEVI
                 DAYA. K.G.R.



RESPONDENTS:

    1    KERALA FINANCIAL CORPORATION
         HEAD OFFICE, VELLAYAMBALAM,
         THIRUVANANTHAPURAM,
         REPRESENTED BY THE CHAIRMAN AND MANAGING
         DIRECTOR., PIN - 695 033.

    2    THE AUTHORIZED OFFICER/CHIEF MANAGER
         KERALA FINANCIAL CORPORATION,
         VELLAYAMBALAM, THIRUVANANTHAPURAM.,
         PIN - 695 033.

    3    THE BRANCH HEAD, SARB (SZ)
         KERALA FINANCIAL CORPORATION, SARB (SOUTH
         ZONE), VELLAYAMBALAM, THIRUVANANTHAPURAM.,
         PIN - 695 033.

    4    THE ASSISTANT GENERAL MANAGER
         STRESSED ASSET RECOVERY BRANCH,
                                               2024:KER:79906

WP(C) No.31945 of 2024
                             :2:

           KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
           THIRUVANANTHAPURAM., PIN - 695 033.

           BY ADVS.
                   VENUGOPAL M.R.
                   DHANYA P.ASHOKAN (SR.)(K/001671/2000)
                   S. MUHAMMAD ALIKHAN(K/000644/2020)
                   ANJANA S. RAJ(K/001318/2024)


     THIS WRIT PETITION (CIVIL) HAVING COME UP            FOR
ADMISSION ON 25.10.2024, THE COURT ON THE SAME            DAY
DELIVERED THE FOLLOWING:
                                                  2024:KER:79906

WP(C) No.31945 of 2024
                               :3:




                         JUDGMENT

Dated this the 25th day of October, 2024

The writ petition is dismissed as withdrawn in the

light of the withdrawal memo filed by the petitioner on

23.10.2024.

Sd/-

N.NAGARESH JUDGE AMR