Sajikumar M A vs Kerala State Electricity Board Limited
2024 Latest Caselaw 30562 Ker

Kerala High Court

Sajikumar M A vs Kerala State Electricity Board Limited on 25 October, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

WP(C) No.26847/2016                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
             Friday, the 25th day of October 2024 / 3rd Karthika, 1946
                    IA.NO.3/2024 IN WP(C) NO. 26847 OF 2016(E)
   APPLICANTS/RESPONDENTS IN WRIT PETITION:

      1. KERALA STATE ELECTRICITY BOARD LIMITED REP. BY ITS SECRETARY
         (ADMINSTIRATION)VYDYUTI BHAVANAM, PATTOM, THIRUVANANTHAPURAM695004
      2. THE CHIEF ENGINEER HRM KERALA STATE ELECTRICITY BOARD,LIMITED
         VYDYUTI BHAVANAM, PATTOM,THIRUVANANTHAPURAM-695004
      3. THE DEPUTY CHIEF ENGINEER KERALA STATE ELECTRICITY BOARD LIMITED
         ELECTRICAL CIRCLE, THIRUVANANTHAPURAM (RURAL) KATTAKKADA,
         THIRUVANANTHAPURAM-695572
      4. THE EXECUTIVE ENGINEER KERALA STATE ELECTRICITY BOARD LIMITED
         ELECTRICAL DIVISION, NEDUMANGAD-695541

   RESPONDENT/PETITIONER IN WRIT PETITION:

          SAJIKUMAR M.A., AGED 46 YEARS, SUB ENGINEER, ELECTRICAL
          SECTION,NORTH PARAVUR, ERNAKULAM -683513RESIDING AT GEETHALAYAM,
          38/1043,SOUMYA NAGAR, AALINCHUVADU, VENNALA PO., ERNAKULAM-682028


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time for
   complying with the directions in the judgment dated 24.06.2024 in the
   above Writ Petition for compliance, by a period of 3 months from
   24.09.2024.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgement
   dated 24.06.2024 and upon hearing the arguments of SRI. ANIL K.S, STANDING
   COUNSEL for Petitioners 1 to 4 in I.A./Respondents 1 to 4 in WP(C) and of
   M/S.DEEPU LAL MOHAN, S.LEENA & K.S.PRENJITH KUMAR, Advocates for
   Respondent in I.A./Petitioner in WP(C), the court passed the following:

                                           ORDER

Time extended till 13.11.2024.

Sd/- SATHISH NINAN, JUDGE

25-10-2024 /True Copy/ Assistant Registrar