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Ovelil Joseph Aleykutty vs State Of Kerala
2024 Latest Caselaw 30558 Ker

Citation : 2024 Latest Caselaw 30558 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Ovelil Joseph Aleykutty vs State Of Kerala on 25 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

WP(C) No.29457/2024                              1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
             Friday, the 25th day of October 2024 / 3rd Karthika, 1946
                    IA.NO.1/2024 IN WP(C) NO. 29457 OF 2024(F)
   APPLICANT/PETITIONER:

          OVELIL JOSEPH ALEYKUTTY, AGED 74 YEARS, W/O ANTONY XAVIER, THAYSSERY
          HOUSE, MALIPURAM P.O, ELAMKUNNAPUZHA VILLAGE, ERNAKULAM DISTRICT,
          PIN - 682511

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY SECRETARY REVENUE DEPARTMENT, 2ND
         FLOOR, NORTH BLOCK, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      2. DISTRICT COLLECTOR ERNAKULAM KAKKANAD CIVIL STATION, KAKKANAD
         PALLIKARA ROAD, KAKKANAD, ERNAKULAM DISTRICT , PIN - 682030
      3. TAHSILDAR LR KOCHI TALUK, TALUK OFFICE KOCHI, K B JACOB ROAD, FORT
         KOCHI, PIN - 682001


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order to
   amend the judgement dated 09.10.2024 in the above Writ Petition by
   deleting the word 2nd respondent stated in 4th line of the 2nd paragraph
   of the 2nd page of judgment and to incorporate the word 3rd respondent to
   secure the ends of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 09.10.2024 and upon hearing the arguments of M/S.T.N.SURESH, YEDU
   KRISHNA S., P.SREEJITH, MEDHA MARIA MATHEW & AISWARYA UNNIKRISHNAN,
   Advocates for the petitioner in I.A./WP(C) and of GOVERNMENT PLEADER for
   respondents 1 to 3 in I.A./WP(C), the court passed the following:

                                            ORDER

Heard. Allowed.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

25-10-2024 /True Copy/ Assistant Registrar

 
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