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Shibu Agencies vs The State Tax Officer
2024 Latest Caselaw 30557 Ker

Citation : 2024 Latest Caselaw 30557 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Shibu Agencies vs The State Tax Officer on 25 October, 2024

Author: P Gopinath

Bench: P Gopinath

                                                         2024:KER:79582
W.P (C) No.15315/2019          -1-
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

     FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                       WP(C) NO. 15315 OF 2019

PETITIONER/S:

          SHIBU AGENCIES,
          PULAMON, KOTTARAKKARA, REPRESENTED BY ITS MANAGING
          PARTNER SRI. SHIBU GEORGE.


          BY ADVS.
          AJI V.DEV
          O.A.NURIYA
          ALAN PRIYADARSHI DEV



RESPONDENT/S:

    1     THE STATE TAX OFFICER,
          SQUAD NO.II, STATE GST DEPARTMENT, KOLLAM AT
          KOTTARAKKARA-691002.

    2     THE DEPUTY COMMISSIONER (INTELLIGENCE),
          STATE GST DEPARTMENT, TAX TOWER, KILLIPPALAM, KARAMANA
          P.O, THIRUVANANTHAPURAM-695002.

    3     THE COMMISSIONER OF STATE TAXES,
          TAX TOWER, KILLIPPALAM, KARAMANA P.O,
          THIRUVANANTHAPURAM-695002.


          BY SMT. THUSHARA JAMES, SR. GOVT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04-06-2019, THE COURT ON 25.10.2024 DELIVERED THE FOLLOWING:
                                                               2024:KER:79582
W.P (C) No.15315/2019                -2-

                              JUDGMENT

Learned counsel for the petitioner submits that the demands which are

under challenge in this writ petition have been settled through Amnesty

Scheme. He has filed a memo dated 03-10-2024 to withdraw the writ petition.

Taking note of the above, this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P. JUDGE

AMG 2024:KER:79582

APPENDIX OF WP(C) 15315/2019

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE NOTICE ISSUED PROPOSING PENALTY FOR THE YEAR 2016-17 DATED 30.11.2018.

EXHIBIT P2 A TRUE COPY OF REPLY FILED BY THE PETITIONER.

EXHIBIT P3 A TRUE COPY OF THE PENALTY ORDER PASSED FOR THE YEAR 2016-17 DATED 28.02.2019.

 
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