Sooranad Grama Vikasana Society ... vs K.P. Anil Kumar
2024 Latest Caselaw 30497 Ker

Kerala High Court

Sooranad Grama Vikasana Society ... vs K.P. Anil Kumar on 25 October, 2024

Author: P Gopinath

Bench: P Gopinath

                                                         2024:KER:79664
RP NO. 1084 OF 2024               1


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

     FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                         RP NO. 1084 OF 2024

        AGAINST THE JUDGMENT ATED 11.06.2024 IN WP(C) NO.25244 OF

2015 D OF HIGH COURT OF KERALA

REVIEW PETITIONERS/RESPONDENTS 4 AND 5:

    1       SOORANAD GRAMA VIKASANA SOCIETY (Q-4696),
            REPRESENTED BY ITS PRESIDENT, SOORANAD NORTH,
            KOLLAM, PIN - 690522

    2       K. DEVAKI AMMA,AGED 85 YEARS
            W/O. PARAMESWARAN PILLAI. SANTHI BHAVANAM,
            THURUTHIKKARA MURI, KUNNATHUR VILLAGE,
            SASTHAMCOTTA, KOLLAM., PIN - 690522


            BY ADVS.
            PIRAPPANCODE V.S.SUDHIR
            AKASH S.
            GIRISH KUMAR M S
            RICHU THERESA ROBERT
            RAJALAKSHMI.R.


RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 3 AND 6:

    1       K.P. ANIL KUMAR, S/O.PARAMESWARAN PILLAI,
             KAVIL VEEDU, THURUTHIKKARA MURI, KUNNATHUR VILLAGE,
            SASTHAMCOTTA, KOLLAM DISTRICT, PIN - 691521

    2       THE DISTRICT COLLECTOR, CIVIL STATION ROAD
            KAANKATHU MUKKU, KOLLAM, PIN - 691013

    3       THE TAHSILDAR, KUNNATHUR TALUK,
            SASTHAMKOTTA, KOLLAM., PIN - 690521
                                                             2024:KER:79664
RP NO. 1084 OF 2024                 2


    4       KERALA KHADI & VILLAGE INDUSTRIES BOARD
            VANCHIYOOR, THIRUVANANTHAPURAM, PIN - 695035

    5       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            INDUSTRIES DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

            DR. THUSHARA JAMES, SR.GP
            SRI. N. RAJAGOPALAN NAIR, SC-R4
            SRI. M. SHARAFUDHEEN, SC


     THIS   REVIEW    PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                 2024:KER:79664
RP NO. 1084 OF 2024                     3



                                      ORDER

This Review Petition has been filed seeking review of the

judgment [dated 11.06.2024 in W.P.(C.) No.25244 of 2015] to the

extent it holds that the 4 th respondent in the writ petition shall

clear the entire liability to the 3 rd respondent in the writ petition

(together with applicable interest) . The petitioners pray that the

petitioners may be permitted to file a representation before the 3 rd

respondent in the writ petition for waiver of interest.

2. Learned standing Counsel appearing for the 3 rd

respondent in the writ petition (the 4th respondent in the Review

Petition) submits if such a representation is filed, the matter can

be considered, in accordance with the law.

3. Accordingly, the review petition will stand disposed of,

directing that if the petitioners were to make a suitable

representation before the 4th respondent in the review petition

seeking waiver of any interest, the same shall be considered by

the 4th respondent, in accordance with the law.

Sd/-

GOPINATH P. JUDGE ajt 2024:KER:79664

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE LETTER NO.KB 5096/2005/R1(CBC) DATED 30.07.2024 ISSUED BY THE 3RD RESPONDENT TO THE 2ND REVIEW PETITIONER,

Annexure 2 TRUE COPY OF THE LETTER NO.KB 5096/2005/R1(CBC) DATED 21.12.2023 OF THE 4TH RESPONDENT TO THE 2ND REVIEW PETITIONER

Annexure 3 TRUE COPY OF THE G.O(RT)NO.769/2023/ID DATED 31.07.2023

Annexure 4 TRUE COPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE 2ND REVIEW PETITIONER BEFORE THE 4TH RESPONDENT

Annexure 5 TRUE COPY OF THE LETTER NO.LA/WP-20941/2014/KL-76/2024-25 DATED 28.08.2024 OF THE ASSISTANT DIRECTOR-1 I/C (LA)