Vinodan @ Vinod Kumar vs Sameer Kishan
2024 Latest Caselaw 30491 Ker

Kerala High Court

Vinodan @ Vinod Kumar vs Sameer Kishan on 25 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                       2024:KER:79693


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

        FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                        CON.CASE(C) NO. 1487 OF 2024

        AGAINST THE JUDGMENT DATED 26.04.2024 IN WP(C) NO.43102 OF 2023

                         OF HIGH COURT OF KERALA


PETITIONER:

              VINODAN @ VINOD KUMAR
              AGED 68 YEARS
              S/O LATE PAPPU RAMAKRISHNAN ARESSERIL ALAPPUZHA WEST
              VILLAGE AMBALAPPUZHA ALAPPUZHA, PIN - 688 001.

              BY ADVS.
              S.SHANAVAS KHAN
              S.INDU
              KALA G.NAMBIAR



RESPONDENT:

              SAMEER KISHAN
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER) THE
              REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR REVENUE
              DIVISIONAL OFFICE ALAPPUZHA, PIN - 688 001.



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION

ON 25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1487 of 2024

                                 : 2 :

                                                 2024:KER:79693



                               JUDGMENT

It is submitted by the learned Counsel for the

petitioner that pursuant to the direction of this Court in

Annexure A judgment, an order has been passed.

Recording the said submission, the Contempt of

Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:79693

APPENDIX OF CON.CASE(C) 1487/2024

PETITIONER'S ANNEXURES

ANNEXURE- A CERTIFIED COPY OF THE JUDGMENT DATED 26/02/2024 IN W.P. (C) NO. 43102/2023 OF THIS HON'BLE COURT.

ANNEXURE - B TRUE COPY OF THE UNDERTAKING DATED 04/03/2024 FILED BY PETITIONER BEFORE THE RESPONDENT.

ANNEXURE- C TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE RESPONDENTS.