Kerala High Court
Sathyakumaran Raja vs Kerala Estate Owners M.C.Cheriyan on 25 October, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946
OP(C) NO. 1072 OF 2019
AGAINST THE ORDER/JUDGMENT DATED 18.03.2019 IN OS NO.16 OF
1976 OF ASSISTANT SESSIONS COURT/SUB COURT / COMMERCIAL COURT,
MANJERI
PETITIONER:
SATHYAKUMARAN RAJA
AGED 75 YEARS
S/O. M. SEKHARAN NAMPOOTHIRIPAD,
RAJAVILAS, INDUSTRIAL ESTATE ROAD,
MANJERI, MALAPPURAM
BY ADVS.
VINOD RAVINDRANATH
MEENA.A.
SMT.M.R.MINI
SRI.ASHWIN SATHYANATH
SRI.ROHIT NANDAKUMAR
RESPONDENTS:
1 KERALA ESTATE OWNERS M.C.CHERIYAN
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALLIKAVU, MALAPPURAM, PIN - 676 525
2 M.C. MATHEW,
S/O. M.C. CHANDY, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
3 M. C. THAMPI,
S/O. M.C. CHANDY, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
O.P.(Civil).No. 1072 of 2019 2
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4 ELIZABETH CHERIYAN,
W/O. LATE M. P. CHERIYAN, RESIDING AT SEVENTY
ACRE, KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
5 M. C. CHANDY @ BABU,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
6 MEERAPOTHEN,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
7 SAJAY,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
8 SHANAS,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
9 SHARAN,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
0 SHAREENA,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
11 SARASU POTHEN,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
12 M. C. GEORGE,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
13 OMANA SAMUVAL,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
14 RAMANI KOSI,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
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NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
15 AMMINI IYP,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
16 AMMU MATHEW,
KERALA ESTATE VILLAGE, P.O. KERALA ESTATE,
NOW RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
17 THARAMMAL CHEMBAKATHUKOYAKUTTY,
THANGAL'S NEICE AZEEZA
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
18 METHALAYIL ABDUL NAZER,
S/O. ABDURAHIMAN HAJI, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
19 PANTHALAN AYSHUMMA,
W/O. HASSAN HAJI, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
20 PARAKOT FATHIMA,
W/O. PUTHANPURAKKAL MUHAMMED,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
21 R. P. ABDULLA,
S/O. PUTHANPURAKKAL HAMZA HAJI,
RESIDING AT SEVENTY ACRE, KERALA ESTATE, NEAR
KALIKAVU, MALAPPURAM, PIN - 676 525
22 PUTHANPURAKKAL HAMZA HAJI'S CHILDREN RAMLATH,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
23 RAREEQ,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
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24 ANWAR SHEIK,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
25 RAHIYANATH,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
26 CHELIKUZHIMALAYIL GEORGE MATHEW,
S/O. MATHEW KOSHI, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
27 CHELIKUZHIMALAYIL SHEEB GEORGE,
RESIDING AT SEVENTY ACRE, KERALA ESTATE,
NEAR KALIKAVU, MALAPPURAM, PIN - 676 525
28 CHELIKUZHIMALAYIL THOMAS KOSI GEORGE,
S/O. GEORGE MATHEW, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
29 PALAKUNNEL LISI JOSEPH,
W/O. JOSEPH MATHEW, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
30 PALAKUNNEL BIJU JOSEPH,
W/O. JOSEPH MATHEW, RESIDING AT SEVENTY ACRE,
KERALA ESTATE, NEAR KALIKAVU, MALAPPURAM,
PIN - 676 525
31 KALLIDUMBAN MOOSAKUTTY'S SON HAMZA,
EDAKARA AMSOM, DESOM, NILAMBUR TALUK,
PIN- 676 542
32 HASSAN,
S/O. ELAMULAVIL KODAKKAT MUHAMMED, KARYAVATTOM
AMSOM, PERINTHALMANNA TALUK, PIN - 679 322
33 PERUMPALLI KUNHAISSUMMA,
W/O. KOYAKUTTY THANGAL, KALIKAVU DESOM, NILAMBUR
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TALUK, PIN - 676 525
34 THARAMMAL CHEMBAKATH MUHAMMED KOYA THANGAL,
S/O. KOYAKUTTY THANGAL, KALIKAVU DESOM,
NILAMBUR TALUK, PIN - 676 525
35 PUTHAN MALIYEKKAL KUNHITHANGAL'S SON BASHEER,
P.O. ADAKKAKUNDU, KALIKAVU AMSOM, THRIKKUNNASSERI
DESOM, REPRESENTED BY MUKTHIYAR AGENT, FATHER
PUTHAN MALIYEKKAL KUNHI THANGAL, P.O. ADAKKAKUNDU,
KALIKAVU AMSOM, PIN - 676 525
BY ADV SRI.R.RAJESH KORMATH
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON
25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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EASWARAN S., J.
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O.P.(Civil).No. 1072 of 2019
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Dated this the 25th day of October, 2024
JUDGMENT
Learned counsel for the petitioner submits that the
Original Petition(Civil) has become infructuous. Accordingly, the
Original Petition (Civil) is dismissed as infructuous.
Sd/-
EASWARAN S.
JUDGE
vnk/-
2024:KER:79758
APPENDIX OF OP(C) 1072/2019
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF E.A 76/2019 IN E.P.
111/98 IN O.S.16/96 ON THE FILE OF SUB
COURT, MANJERI DATED 11/03/2019
EXHIBIT P2 TRUE COPY OF THE ORDER OF THE COURT OF
THE SUBORDINATE JUDGE OF MANJERI IN EA
76/2019 IN EA 508/2006 IN E.P 115/1998 IN
