Citation : 2024 Latest Caselaw 30298 Ker
Judgement Date : 24 October, 2024
OP(C) No.1676/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
OP(C) NO. 1676 OF 2024
EP 79/2023 OF ASSISTANT SESSIONS COURT/PRINCIPAL SUB COURT / COMMERCIAL COURT,
KOTTAYAM
PETITIONER/JUDGMENT DEBTOR:
SURESHKUMAR K.S., AGED 54 YEARS, KALABHAVAN HOUSE, MARIYAPPALLY
KARA, NATTAKAM VILLAGE, KOTTAYAM TALUK, KOTTAYAM DISTRICT., PIN -
686013
RESPONDENT/DECREE HOLDER:
NATTAKAM SERVICE CO-OPERATIVE BANK LTD.NO.3839 CHANGAVANAM, KOTTAYAM
DISTRICT, PIN: 686531, REPRESENTED BY ITS SECRETARY. P.SHEEBA,
VALLOMPARAMBIL HOUSE, OLASSA KARA, AIMANAM VILLAGE, KOTTAYAM TALUK.,
PIN - 686015
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
the operation of Exhibit P3 order and further proceedings in EP No.79/2023
in ARC No.2692/2022 pending on the files of the Principal Sub Court,
Kottayam, pending disposal of the Original Petition (Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
4.9.2024 and upon hearing the arguments of SRI.C.S.SUNIL, Advocate for the
petitioner and of M/S. NANDAGOPAL S.KURUP & ADITH KIRAN R.S.,Advocate for
the respondent, the court passed the following:
ORDER
Interim order is extended by one month.
Post on 01.11.2024.
Sd/- VIJU ABRAHAM, JUDGE
24-10-2024 /True Copy/ Assistant Registrar
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