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Shaminkumar.T.S vs Ashitha
2024 Latest Caselaw 30295 Ker

Citation : 2024 Latest Caselaw 30295 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Shaminkumar.T.S vs Ashitha on 24 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.751/2024                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                     IA.NO.1/2024 IN MAT.APPEAL NO. 751 OF 2024
                    OP 511/2023 OF FAMILY COURT, NORTH PARAVUR.
   APPLICANTS/APPELLANTS:

       1. SHAMINKUMAR.T.S., AGED 40 YEARS, S/O.DR.SALIAPPAN, THEVALIL HOUSE,
          METHALA P.O., KODUNGALLUR, THRISSUR-680669.
       2. DR.SALIAPPAN, AGED 73 YEARS, S/O.SUBRAHMANIAN, THEVALIL HOUSE,
          METHALA P.O., KODUNGALLUR, THRISSUR-680669.
       3. INDIRA, AGED 63 YEARS, W/O.DR.SALIAPPAN, THEVALIL HOUSE, METHALA
          P.O., KODUNGALLUR, THRISSUR, PIN-680669.

   RESPONDENT/RESPONDENT:

           ASHITHA, AGED 38 YEARS, D/O.THAMBI.P.N., THARAYIL HOUSE,
           CHITTATTUKARA, VADAKKEKARA.P.O., ERNAKULAM-683522.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and all further proceedings pursuant to the impugned judgment dated
   29.06.2024 in OP No.511/2023 on the file of the Family Court, North
   Paravur.


        This Application again coming on for orders, upon perusing the
   application and the affidavit filed in support thereof, and this Court's
   order dated 22.08.2024, and upon hearing the arguments of M/S.SUMAN
   CHAKRAVARTHY, K.R.RIJA, BREJITHA UNNIKRISHNAN and SUDEESH.K.E. Advocates
   for the applicants, and of M/S.K.I.SAGAR, K.M.NASARUDHEEN and P.M.NATESAN
   Advocates for the respondent, the Court passed the following:

                                             ORDER

List on 14.11.2024.

Interim order, granted on 22.08.2024, will continue till the next posting date, only if the condition imposed therein has been/is complied, within the time frame granted.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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