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Ranjeesh Kumar A.P vs Rajith Kumar. A.P
2024 Latest Caselaw 30287 Ker

Citation : 2024 Latest Caselaw 30287 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Ranjeesh Kumar A.P vs Rajith Kumar. A.P on 24 October, 2024

OP(C) No.1981/2022                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                               OP(C) NO. 1981 OF 2022
    CMA 13/2022 OF ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL COURT, KANNUR
   PETITIONER/RESPONDENT NO.1& PLAINTIFF:

          RANJEESH KUMAR A.P AGED 43 YEARS S/O RAVI PANICKER.A.P, RESIDING AT
          CHELERIAMSOM, NUNHERIDESOM, TALIPPARAMBATALUK, KANNUR , PIN - 670604

        BY ADVS.M.K.SUMOD,ABDUL RAOOF PALLIPATH,K.R.AVINASH (KUNNATH),E.MOHAMMED
        SHAFI,VIDYA M.K.,
   RESPONDENTS/APPELLANT & RESPONDENT NOS 2 TO 4/ RESPONDENTS:

      1. RAJITH KUMAR. A.P AGED 47 YEARS S/O LATE.KANNAN MUTHUKUTON, RESIDING
         AT ALULLAPARAMBIL HOUSE, CHELERI AMSOM, NUNHERIDESOM, TALIPPARAMBA
         TALUK,KANNUR, PIN - 670604
      2. KOTTALI SHREE KURUMBA PUTHIYA BHAGAVATHI TEMPLE AGED 72 YEARS
         REPRESENTED BY ITS PRSIDENT SRI.A. NARAYANAN, S/O KUNHAPPA, RESIDING
         AT ANUGRAHA, KANNADIPPARAMBA AMSOM DESOM, TALIPPARAMBA TALUK, KANNUR
         , PIN - 670604
      3. SURENDRAN. C.P AGED 66 YEARS S/O KUNHAMBU, CURRENTLY ACTING AS THE
         SECRETARY OF KOTTALI SREEKURUMBA PUTHIYA BHAGAVATHI TEMPLE, RESIDING
         AT CHELERIAMSOM, NUNHERI DESOM, TALIPPARAMBA TALUK ,KANNUR , PIN -
         670604
      4. SHYLAJA THAMBURATTI AGED 65 YEARS D/O SHANKARA VARMA VALIYA KOYI
         THAMBURAN, W/O VIJAYAN, RESIDING AT PAZHASSI KOVILAKAM, PAZHASSI
         AMSOM DESOM, KANNUR , PIN - 670702

        BY ADV K.ABOOBACKER SIDHEEQUE
        This OP(C) having come up for orders on 24.10.2024, upon perusing
   the letter dated 04.10.2024 of the District Judge, Thalassery, forwarding
   the letter dated 30.09.2024 of the Principal Munsiff, Kannur, and this
   Court's judgment dated 31.01.2024, the Court on the same day passed the
   following:
                                      ORDER

Perused the request letter made by the Principal Munsiff, Kannur. As requested, the learned Munsiff is granted time till 15.12.2024 to comply with the judgment dated 31.01.2024 in OP(C) 1981/2022.

Sd/- C. JAYACHANDRAN JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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