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J.Karthikeyan vs Dr. Jyothish Kumar. V
2024 Latest Caselaw 30286 Ker

Citation : 2024 Latest Caselaw 30286 Ker
Judgement Date : 24 October, 2024

Kerala High Court

J.Karthikeyan vs Dr. Jyothish Kumar. V on 24 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

                                            1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                    THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                 IA.NO.1/2024 IN WA NO. 1109 OF 2024(FILING NO.)
       AGAINST JUDGMENT DATED 28/02/2024 IN WP(C) 2357/2024 OF THIS COURT
  APPLICANTS/APPELLANTS:

     1. J.KARTHIKEYAN, AGED 56 YEARS,S/O.A.JYOTHI, CO-ORDINATOR, KLD BOARD,
        SEED UNIT, DHONI FARM, PALAKKAD-678009, RESIDENT OF: THUSHARAM
        NARUVANMOODU (PO), THIRUVANAHTAPURAM- 695528

   AND 2 OTHERS

  RESPONDENTS/RESPONDENTS:

     1. DR. JYOTHISH KUMAR. V, AGED 58 YEARS,S/O.P.VIJAYAKUMAR, DEPUTY
        GENERAL MANAGER, KERALA LIVESTOCK DEVELOPMENT BOARD, GOKULAM,
        PATTOM, THIRUVANANTHAPURAM RESIDING AT 8A, SIVAJI PEARL APARTMENT, E
        STREET, JAWAHAR NAGAR, KOWDIAR, SASTHAMANGALAM PO,
        THIRUVANANTHAPURAM - 695010

   AND 5 OTHERS

       Application praying that in the circumstances stated in the
  affidavit filed therewith the High Court be pleased to grant leave to the
  petitioners/appellants to file Writ appeal against the judgement in
  W.P.(C) NO. 2357 of 2024 dated 28.02.2024 and the order in IA NO. 1 of
  2024 in WP(C) No. 2357 of 2024 dated 18.06.2024 of this Hon'ble court.
       This Application again coming on for orders on 24/10/2024 upon
  perusing the application and the affidavit filed in support thereof, and
  this court's order dated 10/10/2024 and upon hearing the arguments of
  ADVS. M/S. K.RAJEEV & V.VISAL AJAYAN for the applicants, and of ADV.SMT.
  REKHA VASUDEVAN for R1 & GOVERNMENT PLEADER for R2 TO R4, the court on the
  same day passed the following:
                                     ORDER

The learned counsel for the 5th respondent seeks an adjournment since the counter affidavit filed by that respondent is pending scrutiny.

List on 29/10/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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