Raghavan K.V vs M/S Thaikkattil Aluminium
2024 Latest Caselaw 30270 Ker

Kerala High Court

Raghavan K.V vs M/S Thaikkattil Aluminium on 24 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.501/2024                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH


               Thursday, the 24th day of October 2024 / 2nd Karthika, 1946


                                  OP(C) NO. 501 OF 2024

                    EP 12/2022 IN OS 250/2007 OF THE SUB COURT,MANJERI

   PETITIONER(S)/RESPONDENT/DEFENDANT:

          RAGHAVAN K.V. AGED 73 YEARS S/O CHIMAN NAIR, PUTHUKKUDI HOUSE
          ANGADIPPPURAM, MALAPPURAM DISTRICT. , PIN - 679321

        BY ADVS.P.SAMSUDIN,A.M.BABU,MILAN RACHEL MATHEW,LIRA A.B.,NASRIN WAHAB,
   RESPONDENT(S)/PETITIONER/PLAINTIFF:

          M/S THAIKKATTIL ALUMINIUM REPRESENTED BY MANAGING PARTNER DENIL
          JHON, HA MARIYA BUILDING, SHORNUR ROAD, THRISSUR. , PIN - 680001

        This OP(C) having come up for orders on 24.10.2024,upon perusing the
   letter dated 24.09.2024 of the District Judge, Thrissur, forwarding the
   letter dated 23.09.2024 of the Additional Sub Judge I, Thrissur and this
   Court's judgment dated 01.04.2024 in the OP(C), the Court on the same day
   passed the following:
                                      ORDER

Perused the letter. No further orders are necessary.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

24-10-2024 /True Copy/ Assistant Registrar