Satheesh Kumar.K.A vs Sree Sankara University Of Sanskrit
2024 Latest Caselaw 30268 Ker

Kerala High Court

Satheesh Kumar.K.A vs Sree Sankara University Of Sanskrit on 24 October, 2024

                                            2024:KER:79412
WP(C) NO. 2932 OF 2019

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         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA,

                           1946

                  WP(C) NO. 2932 OF 2019

PETITIONER:

          SATHEESH KUMAR.K.A
          LECTURER, DEPARTMENT OF PAINTING,
          SREE SANKARA UNIVERSITY OF SANSKRIT,
          KALADY, ERNAKULAM, PIN - 682 018.
          BY ADVS.
          T.P.SAJAN
          SRI.B.PRASANTH
          SRI.M.MOHAMED NAVAZ


RESPONDENTS:

    1     SREE SANKARA UNIVERSITY OF SANSKRIT
          REPRESENTED BY ITS REGISTRAR, KALADY,
          ERNAKULAM, PIN - 683 574.

    2     THE VICE CHANCELLOR
          SREE SANKARA UNIVERSITY OF SANSKRIT,
          KALADY, ERNAKULAM, PIN - 683 574.

    3     THE REGISTRAR
          SREE SANKARA UNIVERSITY OF SANSKRIT,
          KALADY, ERNAKULAM, PIN - 683 574.
                                                   2024:KER:79412
WP(C) NO. 2932 OF 2019

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            BY ADVS.
            SHRI.DINESH MATHEW J.MURICKEN, SC, SREE
            SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY
            SRI.S.PRASANTH (AYYAPPANKAVU)


     THIS    WRIT   PETITION   (CIVIL)   HAVING    BEEN   FINALLY
HEARD ON 24.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                           2024:KER:79412
WP(C) NO. 2932 OF 2019

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                         JUDGMENT

The learned Counsel for the petitioner seeks

permission to withdraw this writ petition. Permission

granted. Accordingly, this writ petition is dismissed as

withdrawn.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs 2024:KER:79412 WP(C) NO. 2932 OF 2019

APPENDIX OF WP(C) 2932/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 26/9/2015 IN WP(C) NO.21020/2015 OF THIS HON'BLE COURT.

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DTD.20/10/17 SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 23/10/2017 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 26/10/2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 30/10/2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 06/12/2017 IN WRIT APPEAL NO.2164/17 OF THIS HON'BLE COURT.

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 9/12/2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE PROCEEDINGS NO.AD A1/3820/SSUS/2014 DATED 18/12/2017.

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 2024:KER:79412 WP(C) NO. 2932 OF 2019

19/12/2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE LEAVE APPLICATION DATED 22/12/2017 SUBMITTED BY THE PETITIONER.

EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED 5/2/2018 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED 31/3/2018 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 29/11/2018 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT R1(a): TRUE COPY OF INTERIM ORDER DATED 06/11/2017 OF THIS HON'BLE COURT IN WA.NO.2164/2017.

EXHIBIT R1(b): TRUE COPY OF U.O.NO.AD.A1/3820/SSUS/2014 DATED 21/03/2019 ISSUED BY THE 3RD RESPONDENT.