N S Jayan vs Federal Bank, No. 777
2024 Latest Caselaw 30257 Ker

Citation : 2024 Latest Caselaw 30257 Ker
Judgement Date : 24 October, 2024

Kerala High Court

N S Jayan vs Federal Bank, No. 777 on 24 October, 2024

Author: D. K. Singh

Bench: D. K. Singh

WP(C) NO. 32824 OF 2024




                                               1
                                                                        2024:KER:79203


                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT

                             THE HONOURABLE MR. JUSTICE D. K. SINGH

                THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946

                                     WP(C) NO. 32824 OF 2024


PETITIONER/S:

                N S JAYAN,
                AGED 43 YEARS
                S/O SASIDHARAN, MANNANATHMADHOM, EDAKKIDOM, EZHUKONE, KOLLAM, PIN -
                691505


                BY ADVS.
                K.V.RASHMI
                LAKSHMI
                RAHUL ANIL



RESPONDENT/S:

       1        FEDERAL BANK, NO. 777,
                PADAVILA SUPER CENTRE, KOLLAM &#8211; THENKASI ROAD, HOSPITAL JUNCTION,
                KUNDRA, KOLLAM , REP. BY ITS MANAGER, PIN - 691501

       2        THE AUTHORIZED OFFICER,
                FEDERAL BANK, NO. 777, PADAVILA SUPER CENTRE, KOLLAM &#8211; THENKASI
                ROAD, HOSPITAL JUNCTION, KUNDRA, KOLLAM, PIN - 691501



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24.10.2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32824 OF 2024




                                    2
                                                              2024:KER:79203



                                 JUDGMENT

The learned Counsel for the petitioner submits that the petitioner

would like to withdraw the writ petition.

Recording the said submission, the writ petition is dismissed as

withdrawn.

Sd/-

D. K. SINGH JUDGE jjj WP(C) NO. 32824 OF 2024

2024:KER:79203

APPENDIX OF WP(C) 32824/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE REGISTRATION OF THE PETITIONER

Exhibit P2 A TRUE COPY OF THE RELEVANT PAGES OF THE BANK STATEMENT SHOWING LAST PAYMENT

Exhibit P3 A TRUE COPY OF THE NOTICE OF SALE OF IMMOVABLE ASSETS DATED 19.08.2024