Unnikrishnan vs Santhini
2024 Latest Caselaw 30253 Ker

Kerala High Court

Unnikrishnan vs Santhini on 24 October, 2024

                                                                       2024:KER:79208
Tr.P.(C) No.197 of 2024              :1:



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
       THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
                             TR.P(C) NO. 197 OF 2024
          AGAINST   THE   ORDER/JUDGMENT   DATED   IN   OP   NO.1030   OF   2023   OF
FAMILY COURT, OTTAPPALAM
PETITIONERS:

      1        UNNIKRISHNAN
               AGED 58 YEARS
               S/O KUTTAPPA, AYYAPPANKAVIL VEEDU, KARAKURISSI P.O,
               MANNARKKAD TALUK, PALAKKAD, PIN - 678595

      2        ANEESH
               AGED 36 YEARS
               S/O UNNIKRISHNAN, AYYAPPANKAVIL VEEDU, KARAKURISSI P.O,
               MANNARKKAD TALUK, PALAKKAD, PIN - 678595


               BY ADVS.
               GOKUL DEVIS
               SARATH M.S.


RESPONDENTS:
     1     SANTHINI
           AGED 56 YEARS
           W/O UNNIKRISHNAN, PALAYATHODI VEEDU, EZHAKKAD P.O,
           PALAKKAD TALUK, PALAKKAD, PIN - 678600

      2        AJEESH
               AGED 34 YEARS
               S/O UNNIKRISHNAN, AYYAPPANKAVIL VEEDU, KARAKURISSI P.O,
               MANNARKKAD TALUK, PALAKKAD, PIN - 678595

               BY ADV Jayaram P

       THIS TRANSFER PETITION       (CIVIL) HAVING      BEEN   FINALLY HEARD ON

24.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                           2024:KER:79208
Tr.P.(C) No.197 of 2024         :2:



                           VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                        Tr.P.(C) No.197 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                 Dated this the 24th day of October, 2024

                                ORDER

The learned counsel for the petitioners submits that the

matter has been settled between the parties and no orders are

required in this transfer petition.

Accordingly, the transfer petition is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/ 2024:KER:79208

APPENDIX OF TR.P(C) 197/2024

PETITIONER ANNEXURES

Annexure A1 THE TRUE COPY OF OP 927/2019 PETITION FILED BEFORE THE FAMILY COURT PALAKKAD

Annexure A2 THE TRUE COPY OF MC 284/19 FILED BEFORE THE HON'BLE FAMILY COURT PALAKKAD

Annexure A3 THE TRUE COPY OF OP 1030/23 PETITION FILED BEFORE THE HON'BLE FAMILY COURT OTTAPPALM

Annexure A4 THE TRUE COPY OF MC 102/22 FILED BEFORE THE HON'BLE FAMILY COURT PALAKKAD