Kerala High Court
V.Shivarajan vs State Of Kerala on 24 October, 2024
WP(C) NO. 619 OF 2024 1
2024:KER:79442
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA,
1946
WP(C) NO. 619 OF 2024
PETITIONER:
V.SHIVARAJAN,
AGED 92 YEARS
S/O.VASUDEVAN, ANANYA, AMRUTHA NAGAR,
PAPPANAMCODE P.O., THIRUVANANTHAPURAM, KERALA,
PIN - 695018
BY ADVS.
G.RANJU MOHAN
M.SANTHI (K/868/2011)
PYARIN B. KURUVITHADAM
RESPONDENTS:
STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
1 GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM RURAL OFFICE, UNIVERSITY OF
2
KERALA SENATE HOUSE CAMPUS, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR,
DISTRICT COLLECTORATE, CIVIL STATION,
KUDAPPANANKKUNNU, THIRUVANANTHAPURAM., PIN -
695043
WP(C) NO. 619 OF 2024 2
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REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, KUDAPPANANKKUNNU,
4
THIRUVANANTHAPURAM, PIN - 695043
CIRCLE INSPECTOR OF POLICE,
PANGODU, POLICE STATION, VAMANAPURAM, PANGODU,
5
THIRUVANANTHAPURAM., PIN - 695609
SUB INSPECTOR OF POLICE,
PANGODU, POLICE STATION, VAMANAPURAM, PANGODU,
6
THIRUVANANTHAPURAM., PIN - 695609
JOINT REGIONAL TRANSPORT OFFICER,
3RD FLOOR, REVENUE TOWER, NEDUMANGADU,
7
THIRUVANANTHAPURAM., PIN - 695541
THE SECRETARY,
PANGODU GRAMA PANCHAYAT, PANGODU P.O,
8
THIRUVANANTHAPURAM., PIN - 691559
CHAIRMAN OF THE TRAFFIC REGULATORY COMMITTEE.,
THE PRESIDENT, PANGODU GRAMA PANCHAYAT, PANGODU
9
P.O, THIRUVANANTHAPURAM., PIN - 691559
BY ADV CR. SIVAKUMAR
OTHER PRESENT:
SMT.PREETHA K.K., SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 619 OF 2024 3
2024:KER:79442
MOHAMMED NIAS C.P., J
............................................................
W.P(C) No.619 of 2024
.............................................................
Dated this the 24th day of October 2024
JUDGMENT
The writ petition is filed to implement Ext.P5 order
passed by the 4th respondent directing the shifting of the auto
stand in front of the property of the petitioner.
2. This Court passed an interim order on
05.08.2024 as follows:-
"There will be a direction to R8 to implement Ext.P5 order
with notice to the writ petitioner and also to those who are
stated to be parking the autorickshaws blocking the
access to the petitioner's property. Since the order is
dated 11.08.2023, the same shall be complied with and a
report to be filed this Court within three weeks. Post on
06.09.2024."
3. Learned Standing Counsel on behalf of the
Panchayat, the 8th respondent submits on instructions that
2024:KER:79442
Ext.P5 decision has been implemented. This is recorded.
Nothing further remains to be considered in this writ
petition and the same is closed.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
Anu
2024:KER:79442
APPENDIX OF WP(C) 619/2024
PETITIONER EXHIBITS
TRUE COPY OF THE COMPLAINT FILED BY THE
PETITIONER BEFORE THE 4TH RESPONDENT
Exhibit P1
DATED 20-10-2022.
TRUE COPY OF THE NOTICE DATED 21-02-
2023 ISSUED BY THE 4TH RESPONDENT TO
Exhibit P2
PETITIONER.
TRUE COPY OF THE REPORT OF THE 4TH
Exhibit P3 RESPONDENT.
TRUE COPY OF THE STATEMENT FILED BY THE
Exhibit P4 PETITIONER BEFORE THE 4TH RESPONDENT.
TRUE COPY OF THE ORDER (RDO-
NDD/396/2023-K) PASSED BY THE 4TH
Exhibit P5
RESPONDENT DATED 11-08-2023.
TRUE COPY OF THE LETTER DATED 25-09-
2023 SUBMITTED BY PETITIONER BEFORE THE
Exhibit P6
8TH RESPONDENT.
TRUE COPY OF THE LETTER SUBMITTED BY
THE PETITIONER BEFORE THE 4TH
Exhibit P7
RESPONDENT DATED 15-09-2023.
TRUE COPY OF THE TRAFFIC REGULATORY
Exhibit P8 COMMITTEE MINUTES DATED 25-10-2023.
