Citation : 2024 Latest Caselaw 30210 Ker
Judgement Date : 24 October, 2024
WP(C) NO. 21350 OF 2024
1
2024:KER:79257
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
WP(C) NO. 21350 OF 2024
PETITIONERS:
1 M MATHEW,
AGED 76 YEARS
S/O MATHAI, MOOTHEDATH HOUSE, ACHOOR P.O
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
2 SHAJI MATHEW,
AGED 54 YEARS
S/O MATHEW, MOOTHEDATH HOUSE, ACHOOR P.O
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
3 LIJO JOHN,
AGED 43 YEARS
S/O JOHN, PURAKKAL HOUSE, ACHOOR P.O,
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
4 THANKAMMA,
AGED 65 YEARS
PATHIYAMATTATHIL HOUSE, ACHOOR P.O,
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
5 SHINOJ JOSE,
AGED 41 YEARS
S/O JOSE, ULAKAMTHARA HOUSE, ACHOOR P.O,
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
6 JAMES JOSEPH,
AGED 56 YEARS
S/O JOSEPH, MANKUTHEL HOUSE, ACHOOR P.O,
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
WP(C) NO. 21350 OF 2024
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2024:KER:79257
BY ADVS.
T.P.PRADEEP
P.K.SATHEES KUMAR
R.K.PRASANTH
MINIKUMARY M.V.
JIJO JOSEPH
RESPONDENTS:
1 DISTRICT COLLECTOR,
CIVIL STATION, KALPETTA NORTH POST,
KALPETTA, WAYANAD, PIN - 673122
2 PUZHUTHANA GRAMA PANCHAYATH,
ACHOOR P.O, ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT
REPRESENTED BY ITS SECRETARY, PIN - 673575
3 THE SECRETARY,
PUZHUTHANA GRAMA PANCHAYATH, ACHOOR P.O,
ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
4 ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD,
JASAM COMPLEX, PINANGODE ROAD, KALPETTA,
WAYANAD, PIN - 673121
5 STATION HOUSE OFFICER,
VYTHIRI POLICE STATION, VYTHIRI,
WAYANAD, PIN - 673576
6 PAPPACHAN @ CHACKO,
AGED 78 YEARS
S/O SAKKARIYA, KUTTIPLAKKAL HOUSE,
ACHOOR P.O, ACHOORANAM, POZHUTHANA,
WAYANAD DISTRICT, PIN - 673575
BY ADVS.
ARUN SAMUEL
V.RAJENDRAN (PERUMBAVOOR)
N.RAJESH(K/1717/1999)
GOPAKUMAR P.(K/1116-C/2011)
ANAINA VARGHESE(K/001739/2024)
WP(C) NO. 21350 OF 2024
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2024:KER:79257
OTHER PRESENT:
SRI.T.NAVEEN, SC, SMT.DEVI SHRI R., GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21350 OF 2024
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2024:KER:79257
MOHAMMED NIAS C.P., J.
=========================
W.P(C) No. 21350 of 2024
=========================
Dated this the 24th day of October, 2024
JUDGMENT
The prayer in the writ petition is to direct the 3 rd respondent to
close down the pig farm of the 6th respondent. It is submitted that the
Panchayat passed an order on 04.07.2024 directing closure of the pig farm
run by the 6th respondent.
The learned Counsel for the 6th respondent submits that against the
said order, Appeal No. 487 of 2024 has been filed before the Tribunal for
Local Self Government Institutions, Thiruvananthapuram, in which an
interim order was passed on 23.09.2024. This is recorded. Accordingly,
nothing further remains to be adjudicated in this writ petition, and the
same is closed.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
LU WP(C) NO. 21350 OF 2024
2024:KER:79257 APPENDIX OF WP(C) 21350/2024
PETITIONER EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE MASS REPRESENTATION BEFORE DISTRICT COLLECTOR, DMO AND POZHUTHANA GRAMA PANCHAYATH DATED NIL
EXHIBIT P1(A) TRUE COPY OF THE RECEIPT BEARING NO. 128/24/G ISSUED BY THE COLLECTORATE WAYANAD DATED 16/01/2024
EXHIBIT P2 TRUE COPY OF THE LETTER NO. SC-3-259/24 ISSUED BY THE SECRETARY, POZHUTHANA GRAMA PANCHAYATH DATED 05/03/2023
EXHIBIT P3 TRUE COPY OF THE LETTER BEARING NO.
PCB/WND/COMP/VYTH/77/2015 ISSUED BY ENVIRONMENTAL ENGINEER DATED 06/05/2024
EXHIBIT P4 TRUE COPY OF THE LETTER BEARING NO.
401015/RPLF08/GENERAL/2024/1285(1) ISSUED BY SCRETARY, POZHUTHAN GRAMA PANCHAYATH DATED 07/05/2024
EXHIBIT P5 TRUE COPY OF THE ADVOCATE NOTICE ISSUED ON BEHALF OF THE 1ST PETITIONER DATED 09/05/2024
EXHIBIT P6 TRUE COPY OF REPLY LETTER ISSUED BY SECRETARY POZHUTHANA GRAMA PANCHAYATH BEARING NO. 401015/LLDC01/GENERAL/2024/2479/(1) DATED 21/05/2024
EXHIBIT P7 TRUE COPY OF THE LETTER TO 4TH RESPONDENT BY 2ND PETITIONER DATED 20/05/2024
EXHIBIT P8 TRUE COPY OF THE RECEIPT ISSUED BY THE SUB INSPECTOR OF POLICE VYTHIRY POLICE STATION DATED 29/01/2024
// True Copy // PA To Judge
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