Lissie Medical Institutions Trust vs K. Meera Ias
2024 Latest Caselaw 30185 Ker

Citation : 2024 Latest Caselaw 30185 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Lissie Medical Institutions Trust vs K. Meera Ias on 24 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                                   2024:KER:79194
                                         1
CON.CASE(C) NO. 2510 OF 2024



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

    THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946

                        CON.CASE(C) NO. 2510 OF 2024

     AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.7497 OF 2024 OF

HIGH COURT OF KERALA

PETITIONER/S:

             LISSIE MEDICAL INSTITUTIONS TRUST
             REGISTERED OFFICE AT LISIE HOSPITAL , ERNAKULAM,
             ERNAKULAM NORTH P.O, ERNAKULAM DISTRICT, REPRESENTED BY
             ITS TRUSTEE CUM DIRECTOR FR. PAUL GEORGE KAREDAN,AGED
             60 S/O GEORGE ,LISIE HOSPITAL , ERNAKULAM NORTH P.O,
             ERNAKULAM DISTRICT, PIN &#8211; 682018., PIN - 682018


             BY ADVS.
             P.K.SOYUZ
             E.V.BABYCHAN



RESPONDENT/S:

             K. MEERA IAS
             (FATHER'S NAME & AGE NOT KNOWN TO THE PETITIONER)
             REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR RDO OFFICE,
             FORT KOCHI ERNAKULAM, PIN - 682001

             BY SPECIAL G.P. SMT. MARY BEENA JOSEPH.



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 24.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:79194
                                 2
CON.CASE(C) NO. 2510 OF 2024




                           JUDGMENT

It is submitted by the learned counsel for the

petitioner that the direction in Annexure I Judgment has

been complied with. Accordingly, the Contempt of Court

Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

2024:KER:79194

CON.CASE(C) NO. 2510 OF 2024

APPENDIX OF CON.CASE(C) 2510/2024

PETITIONER ANNEXURES

Annexure I THE CERTIFIED COPY OF THE JUDGMENT IN W.P.C NO. 7497 OF 2024 DATED 04.03.2024 OF THE HON'BLE HIGH COURT OF KERALA

Annexure II A TRUE COPY OF THE RECEIPT DATED 12.03.2024